Supreme Court14 Dec 1976dismissed
Gulab Chand Sharma Vs Saraswati Devi and Another
Supreme Court Of India · AIR 1977 SC 242 : (1977) 79 PLR 205 : (1977) 2 SCC 71 : (1977) 9 UJ 51
COURT ARCHIVE
Supreme Court Of India judgments
59,811 judgments · page 2,549 of 2,991
Supreme Court13 Dec 1976Dismissed
Lakshmi Raman Acharya Vs Chandan Singh and Others
Supreme Court Of India · AIR 1977 SC 587 : (1977) 1 SCC 423 : (1977) 2 SCR 412
Representation of the People Act, 1951 — Section 116
Supreme Court10 Dec 1976Dismissed
D.R. Venkatachalam and Others Vs Dy. Transport Commissioner and Others
Supreme Court Of India · AIR 1977 SC 842 : (1977) 2 SCC 273 : (1977) 2 SCR 392
Motor Vehicles Act, 1939 — Section 42(3), 47(1), 68Tamil Nadu Motor Vehicles Rules, 1989 — Rule 155
Supreme Court10 Dec 1976Disposed Of
Raj Rani and Others Vs Delhi Administration and Others
Supreme Court Of India · AIR 1977 SC 1900 : (1977) 2 SCC 314 : (1977) 2 SCR 371
Delhi Co-operative Societies Rules, 1973 — Rule 24, 25, 30
Supreme Court10 Dec 1976Dismissed
The State of Punjab Vs Dalmia Biscuit (P) Ltd.
Supreme Court Of India · (1976) 12 SC CK 0023
East Punjab General Sales Tax Act, 1948 — Section 11, 11A, 22(2), 22(3)
Supreme Court10 Dec 1976Dismissed
Cumbum Roadways (P) Ltd. Vs Balaguru Bus Service Pvt. Ltd. and Others
Supreme Court Of India · AIR 1977 SC 1563 : (1977) 1 SCC 440 : (1977) 2 SCR 407 : (1977) 9 UJ 63
Motor Vehicles Act, 1988 — Section 47
Supreme Court10 Dec 1976Dismissed
Ranjeet Mal Vs General Manager, Northern Railway, Baroda House, New Delhi and Another
Supreme Court Of India · AIR 1977 SC 1701 : (1977) 1 SCC 484 : (1977) 2 SCR 409 : (1977) 1 SLJ 142
Constitution of India, 1950 — Article 226
Supreme Court10 Dec 1976Dismissed
The Cheran Transport Co. Ltd. Vs Kanan Lorry Service and Another
Supreme Court Of India · AIR 1977 SC 1564 : (1977) 1 SCC 604 : (1977) 2 SCR 389 : (1977) 9 UJ 49
Motor Vehicles Act, 1939 — Section 68
Supreme Court09 Dec 1976Dismissed
Mani Subrat Jain and Others Vs State of Haryana and Others
Supreme Court Of India · AIR 1977 SC 276 : (1977) LabIC 52 : (1977) 1 SCC 486 : (1977) 2 SCR 361 : (1977) 9 UJ 89
Constitution of India, 1950 — Article 233
Supreme Court09 Dec 1976Disposed Of
Deepak Sarkar and Another Vs State of Bihar and Another
Supreme Court Of India · AIR 1977 SC 1665 : (1977) 10 PLJR 213 : (1977) 1 SCC 494 : (1978) 10 UJ 59
Criminal Procedure Code, 1973 (CrPC) — Section 561
Supreme Court09 Dec 1976Dismissed
P. Radhakrishna Naidu and Others Vs Government of Andhra Pradesh and Others
Supreme Court Of India · AIR 1977 SC 854 : (1959) CriLJ 1497 : (1977) 1 SCC 561 : (1977) 2 SCR 365 : (1977) 1 SLJ 211 : (1977) 9 UJ 84
Constitution of India, 1950 — Article 14, 16, 226, 311, 32
Supreme Court08 Dec 1976Allowed
Gulab and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1977 SC 1913 : (1977) 1 SCC 495 : (1978) ShimLC 129 : (1978) 10 UJ 61
Penal Code, 1860 (IPC) — Section 302
Supreme Court08 Dec 1976Allowed
Dr. Sharda Prasad Sinha Vs State of Bihar
Supreme Court Of India · AIR 1977 SC 1754 : (1977) CriLJ 1146 : (1977) 10 PLJR 242 : (1977) 1 SCC 505 : (1977) 2 SCR 357
Criminal Procedure Code, 1973 (CrPC) — Section 482
Supreme Court08 Dec 1976Dismissed
State of Karnataka Vs K.H. Annegowda and Another
Supreme Court Of India · AIR 1977 SC 357 : (1977) CriLJ 220 : (1977) 1 KarLJ 79 : (1977) 1 SCC 417 : (1977) 2 SCR 350
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 494Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court08 Dec 1976Allowed
Vithal Kandiba Kamble and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1977 SC 1615 : (1977) 1 SCC 493 : (1978) 10 UJ 58
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
Supreme Court07 Dec 1976Dismissed
Narandas Karsondas Vs S.A. Kamtam and Another
Supreme Court Of India · AIR 1977 SC 774 : (1977) 3 SCC 247 : (1977) 2 SCR 341
Contract Act, 1872 — Section 202, 203, 204Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 40, 5, 54, 58, 60
Supreme Court07 Dec 1976Allowed
U.N.R. Rao Vs M. Shanmugavel
Supreme Court Of India · AIR 1977 SC 639 : (1977) 1 SCC 741
Contempt of Courts Act, 1971 — Section 15(1)
Supreme Court07 Dec 1976Dismissed
Ramdas Oil Mills Vs Union of India (Military Deptt.)
Supreme Court Of India · AIR 1977 SC 638 : (1977) 1 SCC 592
Defence of India Act, 1939 — Section 19, 19(1)
Supreme Court06 Dec 1976Dismissed
Mohammad Ibrahim Vs City Magistrate, Varanasi Mohammad Ibrahim Vs State of Uttar Pradesh and Others
Supreme Court Of India · (1983) 2 SCC 153
Criminal Procedure Code, 1973 (CrPC) — Section 144
Supreme Court06 Dec 1976Allowed
Bhajan Singh Vs State of Punjab
Supreme Court Of India · AIR 1977 SC 674 : (1977) CriLJ 439 : (1977) 4 SCC 596(1)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 161