Supreme Court19 Jan 1977dismissed

R. Dalmia Vs The Commissioner of Income Tax, New Delhi

Supreme Court Of India · AIR 1977 SC 988 : (1977) 106 ITR 895 : (1987) LabIC 1670 : (1977) 2 SCC 467 : (1977) SCC 308 : (1977) 2 SCR 654

Income Tax Act, 1922 — Section 2(6), 66(1)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22