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Supreme Court Of India judgments

59,811 judgments · page 2,544 of 2,991

Supreme Court07 Feb 1977Allowed

Piarey Lal Vs Hori Lal

Supreme Court Of India · AIR 1977 SC 1226 : (1977) RD 280 : (1977) 2 SCC 221 : (1977) 2 SCR 915 : (1977) 9 UJ 201

Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 54, 55(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(1A), 30
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Supreme Court01 Feb 1977Allowed

Nirpal Singh and Others Vs State of Haryana

Supreme Court Of India · AIR 1977 SC 1066 : (1977) CriLJ 642 : (1977) 2 SCC 131 : (1980) SCC(Cri) 580 : (1977) 2 SCR 901

Criminal Procedure Code, 1973 (CrPC) — Section 162, 235(2), 251, 252, 253Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
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Supreme Court28 Jan 1977Dismissed

Chhagan Lal Vs The Municipal Corporation, Indore

Supreme Court Of India · AIR 1977 SC 1555 : (1977) 6 CTR 271 : (1977) 2 SCC 409 : (1977) 2 SCR 871 : (1977) 9 UJ 139

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Municipal Corporation Act, 1956 — Section 3, 144(1), 146, 147, 149(1), 3(3), 3(4)Constitution Of India, 1950 — Article 136
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