Supreme Court03 Mar 1977Dismissed
State of Uttar Pradesh and Others Vs Indian Hume Pipe Co. Ltd.
Supreme Court Of India · AIR 1977 SC 1132 : (1977) SCC 335
Constitution of India, 1950 — Article 136
COURT ARCHIVE
Supreme Court Of India judgments
59,811 judgments · page 2,542 of 2,991
Supreme Court03 Mar 1977Dismissed
National Co. Ltd., Calcutta Vs Deputy Director of Tax Credit (Exports) Calcutta and Others
Supreme Court Of India · AIR 1977 SC 1653 : (1977) 107 ITR 916 : (1977) 2 SCC 735 : (1977) SCC 339 : (1977) 3 SCR 125 : (1977) 9 UJ 407
Income Tax Act, 1961 — Section 280
Supreme Court02 Mar 1977Dismissed
Misrilal Jain and Another Vs State of Orissa and Another
Supreme Court Of India · AIR 1977 SC 1686
Constitution of India, 1950 — Article 13(3), 144A, 226, 304Orissa Taxation (on Goods carried by Roads or Inland Waterways) (Amendment) Act, 1964 — Section 4Orissa Taxation (on Goods carried by Roads or Inland Waterways) (
Supreme Court02 Mar 1977Dismissed
Balak Ram Vs State of U.P.
Supreme Court Of India · AIR 1977 SC 1095 : (1977) CriLJ 716 : (1977) 4 SCC 597(3) : (1977) 9 UJ 287
Supreme Court02 Mar 1977Allowed
Vasudeo Kulkarni Vs Surya Kant Bhatt and Another
Supreme Court Of India · AIR 1977 SC 1760 : (1977) 79 PLR 470 : (1977) 2 SCC 298 : (1977) 3 SCR 102 : (1977) 9 UJ 322
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 420
Supreme Court01 Mar 1977Disposed Of
The Straw Board Manufacturing Co. Ltd. Vs Its Workmen
Supreme Court Of India · AIR 1977 SC 941 : (1977) 34 FLR 269 : (1977) 1 LLJ 463 : (1977) 2 SCC 329 : (1977) 3 SCR 91
Constitution of India, 1950 — Article 136Payment of Gratuity Act, 1972 — Section 2
Supreme Court01 Mar 1977Disposed Of
Smt. Mohini Vs Virender Kumar
Supreme Court Of India · AIR 1977 SC 1359 : (1977) 3 SCC 513
Supreme Court01 Mar 1977Dismissed
The Assessing Authority, Patiala, District Patiala and Others Vs Patiala Biscuits Manufacturers (P) Ltd. now Dalmia Biscuits (P) Ltd.
Supreme Court Of India · AIR 1977 SC 1339 : (1977) 6 CTR 185 : (1977) 2 SCC 389 : (1977) SCC 303 : (1977) 3 SCR 85 : (1977) 39 STC 381 : (1977) 9 UJ 242
Punjab General Sales Tax Act, 1948 — Section 26, 5, 5(2), 7, 7(1)Punjab General Sales Tax Rules, 1949 — Rule 26, 5
Supreme Court01 Mar 1977Disposed Of
Forbes Forbes Campbell and Co., Ltd. Vs Engineering Mazdoor Sabha
Supreme Court Of India · AIR 1978 SC 340 : (1978) LabIC 171 : (1979) 1 SCC 14
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 11, 12, 19, 19(2)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Rules, 1975 — Rule 4
Supreme Court25 Feb 1977dismissed
State of Maharashtra Vs Hansraj Depar Parle Oil center and Others
Supreme Court Of India · (1977) CriLJ 833 : (1977) 2 SCC 216 : (1977) 3 SCR 78
Essential Commodities Act, 1955 — Section 3, 5, 7(1)
Supreme Court25 Feb 1977Dismissed
Vijay Singh and Another Vs Tulsi Ram and Another
Supreme Court Of India · AIR 1977 SC 1455 : (1977) 3 SCC 588
Punjab Pre-emption Act, 1913 — Section 4
Supreme Court25 Feb 1977Allowed
Rajendra Prasad Vs State of Bihar
Supreme Court Of India · AIR 1977 SC 1059 : (1977) CriLJ 613 : (1977) 10 PLJR 377 : (1977) 2 SCC 205 : (1977) 3 SCR 68 : (1977) 9 UJ 276
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
Supreme Court25 Feb 1977Allowed
Thangiah Vs State of Tamil Nadu
Supreme Court Of India · AIR 1977 SC 1777 : (1977) 4 SCC 600 : (1978) ShimLC 130
Supreme Court25 Feb 1977Allowed
Bhagabandas Agarwalla Vs Bhagwandas Kanu and Others
Supreme Court Of India · AIR 1977 SC 1120 : (1977) 2 SCC 646 : (1977) 3 SCR 75 : (1977) 9 UJ 194
Transfer of Property Act, 1882 — Section 106
Supreme Court24 Feb 1977dismissed
Sunder Dass Vs Ram Prakash
Supreme Court Of India · AIR 1977 SC 1201 : (1977) 2 SCC 662 : (1977) 3 SCR 60
Delhi Rent Control Act, 1958 — Section 3Transfer of Property Act, 1882 — Section 106
Supreme Court23 Feb 1977Dismissed
The Vice-chancellor, Jammu University and Another Vs Dushiant Kumar Rampal
Supreme Court Of India · AIR 1977 SC 1146 : (1977) LabIC 710 : (1977) 2 LLJ 1 : (1977) 2 SCC 616 : (1977) 3 SCR 43
Jammu and Kashmir Universities Act, 1969 — Section 13(4)
Supreme Court23 Feb 1977Allowed
Pratap Misra and Others Vs State of Orissa
Supreme Court Of India · AIR 1977 SC 1307 : (1977) CriLJ 817 : (1977) 3 SCC 41
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 325, 342, 376, 452
Supreme Court22 Feb 1977Dismissed
Chander Bhan Harbhajan Lal Vs State of Punjab Harbhagwan Harbhajan Lal Vs State of Haryana
Supreme Court Of India · AIR 1977 SC 1210 : (1977) 2 SCC 715 : (1977) 3 SCR 38 : (1977) 9 UJ 263
Arbitration Act, 1940 — Section 8
Supreme Court22 Feb 1977Allowed
Vidya Sagar Vs State of U.P.
Supreme Court Of India · AIR 1977 SC 1116 : (1977) CriLJ 950 : (1977) 4 SCC 597(1)
Penal Code, 1860 (IPC) — Section 201, 302, 34
Supreme Court21 Feb 1977Allowed
Badri Prasad Bhola Nath and Others Vs Ganesh Prasad and Others
Supreme Court Of India · AIR 1977 SC 2047 : (1977) 4 SCC 603(3)
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2