Supreme Court24 Mar 1977
Nathuni Prasad Singh and Others Vs Bishwanath Singh Sharma and Others
Supreme Court Of India · AIR 1978 SC 30 : (1977) 10 PLJR 591 : (1977) 3 SCC 530
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Supreme Court Of India judgments
59,811 judgments · page 2,540 of 2,991
Supreme Court24 Mar 1977dismissed
Chet Singh Vs State of Punjab and Others
Supreme Court Of India · AIR 1977 SC 1494 : (1977) 79 PLR 490 : (1977) 2 SCC 499 : (1977) 3 SCR 369 : (1977) 9 UJ 345
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
Supreme Court23 Mar 1977Dismissed
Shafiquddin and Another Vs Pyarelal and Others
Supreme Court Of India · AIR 1978 SC 298 : (1978) 1 SCC 519
Supreme Court23 Mar 1977Dismissed
Teg Singh and Others Vs Charan Singh and Another
Supreme Court Of India · AIR 1977 SC 1699 : (1977) 2 SCC 732 : (1977) 3 SCR 365 : (1977) 9 UJ 382
Punjab Custom (Power to Contest) Act, 1920 — Section 7
Supreme Court22 Mar 1977Allowed
Kurukshetra University and Another Vs State of Haryana and Another
Supreme Court Of India · AIR 1977 SC 2229 : (1977) CriLJ 1900 : (1977) 4 SCC 451
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 448, 452
Supreme Court22 Mar 1977
State of Maharashtra Vs Shantilal Kalidas Gujarathi
Supreme Court Of India · AIR 1977 SC 2182 : (1977) CriLJ 1920 : (1977) 4 SCC 606(2) : (1978) SCC(Cri) 198
Supreme Court22 Mar 1977dismissed
Shrikrishnadas Tikara Vs State Government of Madhya Pradesh and Others
Supreme Court Of India · AIR 1977 SC 1691 : (1977) 34 FLR 344 : (1977) 2 SCC 741 : (1977) 9 UJ 331
Mineral Concession Rules, 1960 — Rule 27(5)Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
Supreme Court22 Mar 1977Allowed
State of Haryana and Another Vs Rattan Singh
Supreme Court Of India · AIR 1977 SC 1512 : (1977) LabIC 845 : (1982) 1 LLJ 46 : (1977) 79 PLR 492 : (1977) 2 SCC 491 : (1977) 9 UJ 298
Supreme Court21 Mar 1977Dismissed
Munshi Muqbool Raza Vs Hasan Raza
Supreme Court Of India · AIR 1978 SC 1398 : (1977) 3 SCC 578
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5, 5(2)(a)
Supreme Court21 Mar 1977dismissed
Mrs. Moti Natwarlal and Others Vs Raghavayya Nagindas and Co.
Supreme Court Of India · AIR 1977 SC 1778 : (1977) 2 SCC 761 : (1977) 3 SCR 351
Bombay City Civil Court Act, 1948 — Section 18(1), 18(2)Bombay High Court (Original Side) Rules, 1980 — Rule 569, 573Constitution of India, 1950 — Article 227(3)
Supreme Court21 Mar 1977Allowed
Board of Trustees of the Port of Bombay Vs Indian Goods Supplying Co.
Supreme Court Of India · AIR 1977 SC 1622 : (1977) 2 SCC 649 : (1977) 3 SCR 343 : (1977) 9 UJ 302
Bombay Port Trust Act, 1879 — Section 43, 43A, 43B, 43B(1)
Supreme Court18 Mar 1977Dismissed
Cox and Kings (Agents) Ltd. Vs Their Workmen and Others
Supreme Court Of India · AIR 1977 SC 1666 : (1977) 34 FLR 235 : (1977) 1 LLJ 471 : (1977) 2 SCC 705 : (1977) 3 SCR 332
Industrial Disputes Act, 1947 — Section 10(1), 10(4), 17, 17(1), 17(A)
Supreme Court18 Mar 1977Dismissed
Baikunthi Devi and Others Vs Mahendra Nath and Another
Supreme Court Of India · AIR 1977 SC 1514 : (1977) RD 158 : (1977) 2 SCC 496 : (1977) 9 UJ 296
Specific Relief Act, 1963 — Section 12(2)
Supreme Court17 Mar 1977Dismissed
Busching Schmitz Private Limited Vs P.T. Menghani and Another
Supreme Court Of India · AIR 1977 SC 1569 : (1977) 2 SCC 835 : (1977) 3 SCR 312
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 37 Rule 3Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(e), 14A, 19, 25A, 25B, 25B(4), 25B(5), 25B(8)
Supreme Court17 Mar 1977Allowed
Santhanam Kachapalaya Gurukkal Vs V. Subramanya Gurukkal
Supreme Court Of India · AIR 1977 SC 2024 : (1977) 4 SCC 602(1)
Hindu Succession Act, 1956 — Section 14(2)
Supreme Court17 Mar 1977dismissed
M.L. Manchanda and Others Vs Union Territory of Chandigarh and Others
Supreme Court Of India · AIR 1977 SC 1353 : (1977) 2 SCC 640 : (1977) 3 SCR 327 : (1977) 9 UJ 327
Punjab Industrial Housing Act, 1956 — Section 2, 24, 3, 7, 9Punjab Industrial Housing Rules, 1956 — Rule 4
Supreme Court17 Mar 1977Dismissed
Hanuman Vs State of Haryana
Supreme Court Of India · AIR 1977 SC 1614 : (1977) 4 SCC 599(3) : (1977) 9 UJ 356
Supreme Court17 Mar 1977Dismissed
Jivram Ranchhoddas Thakkar and Another Vs Tulshiram Ratanchand Mantri and Others
Supreme Court Of India · AIR 1977 SC 1357 : (1977) 3 SCC 517 : (1977) 9 UJ 295
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
Supreme Court17 Mar 1977Allowed
V. Tulasamma and Others Vs Sesha Reddy (Dead) by Lrs.
Supreme Court Of India · AIR 1977 SC 1944 : (1978) 1 AnWR 6 : (1977) 3 SCC 99 : (1977) 3 SCR 261
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 12, 14, 14(1), 14(2)Hindu Succession Act, 1956 — Section 14(1), 14(2)
Supreme Court17 Mar 1977Dismissed
Radhakrishna Agarwal and Others Vs State of Bihar and Others
Supreme Court Of India · AIR 1977 SC 1496 : (1977) 10 PLJR 593 : (1977) 3 SCC 457 : (1977) 3 SCR 249
Constitution of India, 1950 — Article 11, 14, 19, 21, 226