Supreme Court17 Mar 1977Dismissed
Sellammal and Others Vs Nallammal (Dead) by Lrs.
Supreme Court Of India · AIR 1977 SC 1265 : (1977) 3 SCC 145 : (1977) 9 UJ 293
Central Sales Tax Act, 1956 — Section 14
COURT ARCHIVE
Supreme Court Of India judgments
59,811 judgments · page 2,541 of 2,991
Supreme Court15 Mar 1977Dismissed
Commissioner of Income Tax, West Bengal Vs Tollygunge Club Ltd.
Supreme Court Of India · AIR 1977 SC 1343 : (1977) 107 ITR 776 : (1977) 2 SCC 790 : (1977) SCC 360 : (1977) 3 SCR 225 : (1977) 9 UJ 312
Income Tax Act, 1922 — Section 66A(2)
Supreme Court15 Mar 1977Allowed
K.K. Shrivastava and Others Vs Bhupendra Kumar Jain and Others
Supreme Court Of India · AIR 1977 SC 1703 : (1977) 2 SCC 494 : (1977) 9 UJ 344
Constitution of India, 1950 — Article 226
Supreme Court15 Mar 1977Dismissed
State of Kerala Vs K.T. Shaduli Yusuff etc.
Supreme Court Of India · AIR 1977 SC 1627 : (1977) 2 SCC 777 : (1977) SCC 347 : (1977) 39 STC 478 : (1977) 9 UJ 318
Kerala General Sales Tax, 1963 — Section 10, 17(3)Income Tax Act, 1922 — Section 22(2), 23(3), 23(4)Kerala General Sales Tax Rules, 1963 — Rule 15
Supreme Court15 Mar 1977Dismissed
Belde Venkatesham Vs Chokkarapu Lakshmi Narasiah
Supreme Court Of India · AIR 1977 SC 1504 : (1977) 2 SCC 586 : (1977) 9 UJ 441
Supreme Court14 Mar 1977Dismissed
Indian Performing Right Society Ltd. Vs Eastern Indian Motion Pictures Association and Others
Supreme Court Of India · AIR 1977 SC 1443 : (1977) 2 SCC 820 : (1977) 3 SCR 206
Copyright Act, 1957 — Section 13, 13(1), 14, 14(1), 17
Supreme Court14 Mar 1977Allowed
Satbir Singh and Another Vs State of Punjab
Supreme Court Of India · AIR 1977 SC 1294 : (1977) CriLJ 985 : (1977) 2 SCC 263 : (1977) 3 SCR 195
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 109, 120B, 302, 364
Supreme Court11 Mar 1977Allowed
Manoranjan Dey and Others Vs Binoy Krishna Pal and Bros. and Others
Supreme Court Of India · AIR 1977 SC 2025 : (1977) 2 SCC 585 : (1977) 9 UJ 291
Supreme Court11 Mar 1977Dismissed
Bata Shoe Co. Ltd. Vs City of Jabalpur Corporation
Supreme Court Of India · AIR 1977 SC 955 : (1977) 2 SCC 472 : (1977) 3 SCR 182
Central Provinces and Berar Municipalities Act, 1922 — Section 83(1), 84(3)
Supreme Court10 Mar 1977Dismissed
Mathura Prasad Agarwala Vs Commissioner of Income Tax , U.P., Lucknow
Supreme Court Of India · AIR 1977 SC 1604 : (1977) 108 ITR 370 : (1977) SCC 478 : (1977) 3 SCC 383 : (1977) 9 UJ 300
Income Tax Act, 1922 — Section 28(1), 66(2)
Supreme Court10 Mar 1977Dismissed
Shiv Mohan Singh Vs The State (Delhi Administration)
Supreme Court Of India · AIR 1977 SC 949 : (1977) CriLJ 767 : (1977) 2 SCC 238
Constitution of India, 1950 — Article 72Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(2)
Supreme Court09 Mar 1977Disposed Of
Surendranath Sud (Dead) by L.Rs. Vs Standard Vacuum Oil Co. and Others
Supreme Court Of India · AIR 1977 SC 1454 : (1977) LabIC 563 : (1977) 2 SCC 408 : (1977) 9 UJ 258
Supreme Court08 Mar 1977Allowed
Vanguard Rolling Shutters and Steel Works Vs The Commissioner of Sales Tax
Supreme Court Of India · AIR 1977 SC 1505 : (1977) 6 CTR 190 : (1977) SCC 272 : (1977) 2 SCC 250 : (1977) 3 SCR 165 : (1977) 39 STC 372 : (1977) 9 UJ 271
Supreme Court08 Mar 1977Allowed
Roshan Di Hatti Vs Commissioner of Income Tax, Delhi
Supreme Court Of India · AIR 1977 SC 1605 : (1977) 107 ITR 938 : (1977) 2 SCC 378 : (1977) SCC 292 : (1977) 3 SCR 153
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29, 30, 31Income Tax Act, 1922 — Section 34(1), 66(2)
Supreme Court07 Mar 1977Dismissed
State of West Bengal and Others Vs Washi Ahmed and Others
Supreme Court Of India · AIR 1977 SC 1638 : (1977) 6 CTR 183 : (1977) SCC 278 : (1977) 2 SCC 246 : (1977) 3 SCR 149 : (1977) 39 STC 378 : (1977) 9 UJ 268
Bengal Finance (Sales Tax) Act, 1941 — Section 6, 6(1)Constitution of India, 1950 — Article 226
Supreme Court07 Mar 1977Dismissed
Ashok Kumar Vs The State (Delhi Administration)
Supreme Court Of India · AIR 1977 SC 1304 : (1977) CriLJ 814 : (1977) 2 SCC 233 : (1977) 3 SCR 143
Criminal Procedure Code, 1973 (CrPC) — Section 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 307, 34, 366, 376
Supreme Court04 Mar 1977Allowed
State of Rajasthan Vs Ramdeen and Others
Supreme Court Of India · AIR 1977 SC 1328 : (1977) CriLJ 997 : (1977) 2 SCC 630 : (1977) 3 SCR 139 : (1977) WLN 107
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(3), 417, 417(2)Limitation Act, 1963 — Article 114Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 324
Supreme Court04 Mar 1977Disposed Of
Palaniappa Gounder Vs State of Tamil Nadu and Others
Supreme Court Of India · AIR 1977 SC 1323 : (1977) CriLJ 992 : (1977) 2 SCC 634 : (1977) 3 SCR 132 : (1977) 9 UJ 339
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 482Penal Code, 1860 (IPC) — Section 302
Supreme Court03 Mar 1977Dismissed
State of Karnataka Vs L. Muniswamy and Others
Supreme Court Of India · AIR 1977 SC 1489 : (1977) CriLJ 1125 : (1977) 2 KarLJ 483 : (1977) 2 SCC 699 : (1977) 3 SCR 113
Criminal Procedure Code, 1973 (CrPC) — Section 203, 227, 482Penal Code, 1860 (IPC) — Section 120B, 307, 324, 326, 34
Supreme Court03 Mar 1977Allowed
State of Punjab Vs Ramji Das
Supreme Court Of India · AIR 1977 SC 1085 : (1977) CriLJ 705 : (1977) 4 SCC 597(2)
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 300, 302