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Supreme Court Of India judgments

59,817 judgments · page 2,512 of 2,991

Supreme Court05 Dec 1978Dismissed

Bhopal Sugar Industries Ltd. Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1979 SC 537 : (1982) 1 SCALE 283(1) : (1979) 3 SCC 792 : (1979) 2 SCR 605 : (1979) 11 UJ 103

Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 23, 23(2)Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1959 — Rule 63Sugarcane Cess (Validation) Act, 1961 — Sec
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Supreme Court01 Dec 1978Disposed Of

In Re: The Special Courts Bill, 1978

Supreme Court Of India · AIR 1979 SC 478 : (1979) 1 SCC 380 : (1979) 2 SCR 476

Constitution of India, 1950 — Article 133, 134, 138, 139, 14Criminal Procedure Code, 1973 (CrPC) — Section 11(2), 177, 189, 2(4), 4Penal Code, 1860 (IPC) — Section 116, 120
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Supreme Court30 Nov 1978Dismissed

The Manager, Government Branch Press and Another Vs D.B. Belliappa

Supreme Court Of India · AIR 1979 SC 429 : (1979) 38 FLR 337 : (1979) LabIC 146 : (1979) 1 LLJ 156 : (1979) 1 SCC 477 : (1979) 2 SCR 458

Constitution of India, 1950 — Article 14, 15, 15(1), 16, 16(1)General Clauses Act, 1897 — Section 16Karnataka Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 5(3)
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Supreme Court30 Nov 1978Allowed

Lakhan Rai Vs Ram Kumar Aggarwal

Supreme Court Of India · AIR 1979 SC 824 : (1979) 3 SCC 779 : (1979) 11 UJ 62

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C
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Supreme Court30 Nov 1978

State of Orissa Vs Nakula Sahu and Others

Supreme Court Of India · AIR 1979 SC 663 : (1979) CriLJ 594 : (1979) 1 SCC 328 : (1979) SCC(Cri) 283 : (1979) 2 SCR 442

Criminal Procedure Code, 1973 (CrPC) — Section 401, 423, 435, 439Penal Code, 1860 (IPC) — Section 109, 120B, 409, 420
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Supreme Court29 Nov 1978Dismissed

Syed Abdul Khader Vs Rami Reddy and Others

Supreme Court Of India · AIR 1979 SC 553 : (1979) 2 SCC 601 : (1979) 2 SCR 424

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 82
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Supreme Court29 Nov 1978Allowed

B.N. Mutto and Another Vs Dr. T.K. Nandi

Supreme Court Of India · AIR 1979 SC 460 : (1979) 1 SCC 361 : (1979) 2 SCR 409

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3(1)Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14A(1), 25B, 25C
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Supreme Court29 Nov 1978Dismissed

Ram Shankar Misra Vs State of U.P.

Supreme Court Of India · AIR 1979 SC 727 : (1980) CriLJ 820 : (1980) 1 SCC 255 : (1980) SCC(Cri) 217

Drugs and Cosmetics Act, 1940 — Section 20, 23(4), 25(1), 25(4), 27
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