Supreme Court14 Dec 1978dismissed

Mohinder Pal Jolly Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 577 : (1979) CriLJ 584 : (1979) 3 SCC 30 : (1979) SCC(Cri) 635 : (1979) 2 SCR 805

Penal Code, 1860 (IPC) — Section 100, 101, 103, 300, 302
Supreme Court14 Dec 1978dismissed

G.P. Nayyar Vs State (Delhi Administration)

Supreme Court Of India · AIR 1979 SC 602 : (1979) CriLJ 589 : (1979) 2 SCC 593 : (1979) SCC(Cri) 549 : (1979) 2 SCR 816

Constitution of India, 1950 — Article 20(1)General Clauses Act, 1897 — Section 6Penal Code, 1860 (IPC) — Section 120B, 161
Supreme Court13 Dec 1978Allowed

Kamlapati Trivedi Vs State of West Bengal

Supreme Court Of India · AIR 1979 SC 777 : (1979) CriLJ 679 : (1980) 2 SCC 91 : (1980) SCC(Cri) 347 : (1979) 2 SCR 717

Criminal Procedure Code, 1973 (CrPC) — Section 154, 163, 163(1), 167, 167(2)Evidence Act, 1872 — Section 145, 154, 158, 161, 164Penal Code, 1860 (IPC) — Section 107, 117, 147, 172, 173
Supreme Court12 Dec 1978Dismissed

State of Haryana Vs Prabhu and Others

Supreme Court Of India · AIR 1979 SC 1019 : (1979) CriLJ 892 : (1979) 4 SCC 189 : (1979) SCC(Cri) 949

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 149, 302, 325
Supreme Court08 Dec 1978Allowed

Jagannath Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 1145 : (1979) CriLJ 925 : (1979) 4 SCC 82 : (1979) SCC(Cri) 728 : (1979) 11 UJ 109

Penal Code, 1860 (IPC) — Section 302