Supreme Court11 Jan 1979Dismissed
Gobardhan Mahto Vs State of Bihar
Supreme Court Of India · AIR 1979 SC 1246 : (1979) 27 BLJR 120 : (1979) 4 SCC 330 : (1979) 11 UJ 212
Land Acquisition Act, 1894 — Section 23(1), 25(2), 9
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,510 of 2,991
Supreme Court11 Jan 1979Allowed
Chote Lal and Another Vs State of Haryana
Supreme Court Of India · AIR 1979 SC 1494 : (1979) CriLJ 1126 : (1979) 81 PLR 656 : (1979) 4 SCC 336 : (1979) SCC(Cri) 972 : (1979) 11 UJ 302
Penal Code, 1860 (IPC) — Section 149, 323, 325, 366
Supreme Court11 Jan 1979Disposed Of
Kripashanker Vs Director of Consolidation and Others
Supreme Court Of India · AIR 1979 SC 1015 : (1979) RD 80 : (1979) 4 SCC 199 : (1979) 11 UJ 415
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 163
Supreme Court10 Jan 1979Dismissed
Sitaram Srigopal Vs Smt. Daulati Devi (Dead) by Heirs and Legal Representatives and Another
Supreme Court Of India · AIR 1979 SC 1225 : (1979) 4 SCC 351 : (1979) 11 UJ 203
Supreme Court10 Jan 1979Dismissed
Smt. J. Tiwari Vs Smt. Jwala Devi Vidya Mandir and Others
Supreme Court Of India · AIR 1981 SC 122 : (1979) 27 BLJR 122 : (1979) 4 SCC 160 : (1979) 11 UJ 234
Constitution of India, 1950 — Article 133
Supreme Court10 Jan 1979Dismissed
Ram Lal Narang Vs State (Delhi Administration) Om Prakash Narang and Another Vs State (Delhi Administration)
Supreme Court Of India · AIR 1979 SC 1791 : (1979) CriLJ 1346 : (1979) 2 SCC 322 : (1979) SCC(Cri) 479 : (1979) 2 SCR 923
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 173(1)Penal Code, 1860 (IPC) — Section 109, 120B, 406, 410, 411
Supreme Court09 Jan 1979Disposed Of
Hathi Singh and Others Vs State of Rajasthan
Supreme Court Of India · (1979) 4 SCC 340 : (1979) SCC(Cri) 976
Penal Code, 1860 (IPC) — Section 147, 149
Supreme Court09 Jan 1979Dismissed
Dr. Miss Annie M. Pichamuthu and Another Vs Dr. Mrs. Bessie Thangam Selvaraj and Another
Supreme Court Of India · AIR 1979 SC 1431 : (1979) 4 SCC 197 : (1979) 11 UJ 319
Supreme Court09 Jan 1979Dismissed
Raja Niranjan Singh and Another Vs State of U.P. and Others
Supreme Court Of India · AIR 1979 SC 1547 : (1979) 3 SCC 758 : (1979) 11 UJ 245
Land Acquisition Act, 1894 — Section 23(1)
Supreme Court09 Jan 1979Dismissed
Vallabharaya Swami Varu (Deity) of Swarna, represented by its Executive Officer Vs Deevi Hanumancharyulu and Others
Supreme Court Of India · AIR 1979 SC 1147 : (1983) 13 ELT 1408 : (1979) 3 SCC 778 : (1979) 11 UJ 182
Supreme Court09 Jan 1979Dismissed
Pandit Ishwardas Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1979 SC 551 : (1979) 4 SCC 163 : (1979) 11 UJ 231
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11Contract Act, 1872 — Section 135, 139
Supreme Court09 Jan 1979Dismissed
Indian Oxygen Ltd. Vs Workmen as represented by Indian Oxygen Karamchari Union
Supreme Court Of India · AIR 1979 SC 1196 : (1979) 38 FLR 145 : (1979) LabIC 585 : (1979) 1 LLJ 266 : (1979) 3 SCC 291 : (1979) 2 SCR 911
Industrial Disputes (Central) Rules, 1957 — Rule 5AIndustrial Disputes Act, 1947 — Section 18(1), 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(1), 4K, 7, 7(1)
Supreme Court09 Jan 1979Dismissed
Kumar Daulat Singh and Others Vs Prahlad Rai Tulsain and Others
Supreme Court Of India · AIR 1979 SC 1818 : (1979) 4 SCC 326 : (1979) 11 UJ 186
Civil Procedure Code, 1908 (CPC) — Section 151
Supreme Court04 Jan 1979Dismissed
Income Tax Officer and Others Vs Madnani Engineering Works Ltd., Calcutta
Supreme Court Of India · AIR 1979 SC 1450 : (1979) 12 CTR 144 : (1979) 118 ITR 1 : (1979) 2 SCC 455 : (1979) 2 SCR 905 : (1979) 11 UJ 406
Income Tax Act, 1961 — Section 147, 148, 34(1)
Supreme Court04 Jan 1979Allowed
S.P. Bhatnagar Vs State of Maharashtra A.S. Krishnaswamy Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 826 : (1979) CriLJ 566 : (1979) 1 SCC 535 : (1979) SCC(Cri) 323 : (1979) 2 SCR 875
Penal Code, 1860 (IPC) — Section 109, 120Prevention of Corruption Act, 1947 — Section 5, 5(1)
Supreme Court03 Jan 1979Allowed
Madras Port Trust Vs Hymanshu International by its Proprietor V. Venkatadri (Dead) by L.R.s
Supreme Court Of India · AIR 1979 SC 1144 : (1985) 5 ECR 2310 : (1979) 4 ELT 396 : (1979) 4 SCC 176 : (1979) 11 UJ 157
Constitution of India, 1950 — Article 136Madras Port Trust Act, 1905 — Section 110
Supreme Court15 Dec 1978Dismissed
Avadh Kishore Das Vs Ram Gopal and Others
Supreme Court Of India · AIR 1979 SC 861 : (1979) 4 SCC 790 : (1979) 11 UJ 251
Civil Procedure Code, 1908 (CPC) — Section 92Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 209, 210, 6
Supreme Court15 Dec 1978Allowed
Baldev Raj Miglani Vs Smt. Urmila Kumari
Supreme Court Of India · AIR 1979 SC 879 : (1979) 3 SCC 782 : (1979) SCC(Cri) 875 : (1979) 11 UJ 188
Hindu Marriage Act, 1955 — Section 12(1)
Supreme Court15 Dec 1978Allowed
Mohd. Rashid Ahmad Vs State of U.P. and Another Ashfaq Hussain Vs State of U.P. and Another
Supreme Court Of India · AIR 1979 SC 592 : (1979) 1 LLJ 146 : (1979) 1 SCC 596 : (1979) 2 SCR 826
General Clauses Act, 1897 — Section 6Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 112A, 112A(1), 112A(2), 577Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 20
Supreme Court15 Dec 1978Dismissed
State of Jammu and Kashmir Vs Mrs. Raj Dulari Razdan and Others
Supreme Court Of India · AIR 1979 SC 586 : (1979) LabIC 294 : (1979) 1 SCC 461 : (1979) 2 SCR 870 : (1979) 11 UJ 143
Constitution of Jammu and Kashmir, 1956 — Section 133, 133(2)(b)