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Supreme Court Of India judgments

59,817 judgments · page 2,509 of 2,991

Supreme Court16 Jan 1979Allowed

Bahadul alias Ghanshyam Padhan Vs State of Orissa

Supreme Court Of India · AIR 1979 SC 1262 : (1979) 48 CLT 456 : (1979) CriLJ 1075 : (1979) 4 SCC 346 : (1979) SCC(Cri) 982 : (1979) 11 UJ 348

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302
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Supreme Court16 Jan 1979dismissed

Hazari Parida Vs State of Orissa

Supreme Court Of India · AIR 1979 SC 1344 : (1979) 48 CLT 517 : (1979) CriLJ 1080 : (1979) 4 SCC 384 : (1979) 11 UJ 312

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court16 Jan 1979Allowed

Brijbasi Lal Shrivastava Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1979 SC 1080 : (1979) CriLJ 913 : (1979) 4 SCC 521 : (1979) 11 UJ 314

Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 409, 467, 477APrevention of Corruption Act, 1988 — Section 5(2)
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Supreme Court12 Jan 1979Dismissed

Pal Singh and Others Vs State of U.P.

Supreme Court Of India · AIR 1979 SC 1116 : (1979) CriLJ 917 : (1979) 4 SCC 345 : (1979) SCC(Cri) 981 : (1979) 11 UJ 243

Criminal Procedure Code, 1973 (CrPC) — Section 231Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
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Supreme Court12 Jan 1979Dismissed

Dalip Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 1173 : (1979) CriLJ 700 : (1982) 1 SCALE 502 : (1979) 4 SCC 332(1) : (1979) 4 SCC 332 : (1979) SCC(Cri) 968 : (1979) 11 UJ 334

Criminal Procedure Code, 1973 (CrPC) — Section 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
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Supreme Court12 Jan 1979Allowed

Rajendra Nath Kar Vs Gangadas and Others

Supreme Court Of India · AIR 1979 SC 566 : (1979) 1 SCC 531 : (1979) 2 SCR 945 : (1979) 11 UJ 238

Limitation Act, 1963 — Section 5Presidents Act, 1968 — Section 17AWest Bengal Premises Tenancy Act, 1956 — Section 17A, 39
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Supreme Court12 Jan 1979Allowed

Ram Rattan Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 1249 : (1979) CriLJ 791 : (1979) 4 SCC 344 : (1979) SCC(Cri) 980 : (1979) 11 UJ 299

Opium Act, 1878 — Section 9
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Supreme Court11 Jan 1979Dismissed

Jasodhar Misra Vs State of Bihar and Others

Supreme Court Of India · AIR 1979 SC 1117 : (1979) LabIC 824 : (1979) 1 LLJ 262 : (1979) 4 SCC 322 : (1979) 11 UJ 214

Board Miscellaneous Rules — Rule 145Constitution of India, 1950 — Article 133(1), 226
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Supreme Court11 Jan 1979Allowed

Sardar Trilok Singh and Others Vs Satya Deo Tripathi

Supreme Court Of India · (1979) ACR 335 : AIR 1979 SC 850 : (1980) CriLJ 822 : (1979) 4 SCC 396 : (1979) SCC(Cri) 987 : (1979) 11 UJ 306

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120, 34
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Supreme Court11 Jan 1979Allowed

Lalta Prasad Vs State of M.P.

Supreme Court Of India · AIR 1979 SC 1276 : (1979) CriLJ 867 : (1979) 4 SCC 193 : (1979) SCC(Cri) 954

Penal Code, 1860 (IPC) — Section 366, 376
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