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Supreme Court Of India judgments

59,817 judgments · page 2,514 of 2,991

Supreme Court13 Nov 1978Dismissed

Bhupinder Singh Vs Daljit Kaur

Supreme Court Of India · AIR 1979 SC 442 : (1979) CriLJ 198 : (1979) 1 SCC 352 : (1979) SCC(Cri) 302 : (1979) 2 SCR 292

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 125(5), 127
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Supreme Court10 Nov 1978Allowed

Sk. Rafiq Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 1179 : (1979) CriLJ 706 : (1979) 3 SCC 571 : (1979) SCC(Cri) 730

Penal Code, 1860 (IPC) — Section 302, 303, 304(1), 304(I), 307
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Supreme Court08 Nov 1978Allowed

Jagir Singh Vs Ranbir Singh and Another

Supreme Court Of India · AIR 1979 SC 381 : (1979) CriLJ 318 : (1979) 81 PLR 205 : (1979) 1 SCC 560 : (1979) SCC(Cri) 348 : (1979) 2 SCR 282

Constitution of India, 1950 — Article 227, 227(5)Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 397(2), 397(3)General Clauses Act, 1897 — Section 24
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Supreme Court07 Nov 1978Dismissed

Mohammed Hasnuddin Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 404 : (1979) 2 SCC 572 : (1979) 2 SCR 265

Civil Procedure Code, 1908 (CPC) — Section 115Hyderabad Land Acquisition Act, 1309 — Section 14(1)Land Acquisition Act, 1894 — Section 11, 18, 18(1), 18(2)
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Supreme Court07 Nov 1978Allowed

Smt. Rekhaben Virendra Kapadia Vs State of Gujarat and Others

Supreme Court Of India · AIR 1979 SC 456 : (1979) CriLJ 212 : (1979) 2 SCC 566 : (1979) SCC(Cri) 543 : (1979) 2 SCR 257 : (1979) 11 UJ 34

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 9, 9(1)Maintenance of Internal Security Act, 1971 — Section 3(1)(c)(i)
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Supreme Court06 Nov 1978Dismissed

Union of India (UOI) Vs Prafulla Kumar Samal and Another

Supreme Court Of India · AIR 1979 SC 366 : (1979) CriLJ 154 : (1979) 3 SCC 4 : (1979) SCC(Cri) 609 : (1979) 2 SCR 229

Criminal Procedure Code, 1973 (CrPC) — Section 206, 209, 213, 227Land Acquisition Act, 1894 — Section 10, 10(1), 9, 9(1)Penal Code, 1860 (IPC) — Section 120B
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Supreme Court03 Nov 1978Allowed

H.P. Gupta Vs Manohar Lal and Others

Supreme Court Of India · AIR 1979 SC 443 : (1979) CriLJ 199 : (1979) 2 SCC 486 : (1979) SCC(Cri) 530 : (1979) 2 SCR 208 : (1979) 11 UJ 100

Criminal Procedure Code, 1973 (CrPC) — Section 456, 456(1), 456(2), 482Penal Code, 1860 (IPC) — Section 447
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