Supreme Court27 Oct 1978Dismissed
Tehal Singh and Others Vs State of Punjab
Supreme Court Of India · AIR 1979 SC 1347 : (1979) CriLJ 1031
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 120B, 27, 302, 34
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,515 of 2,991
Supreme Court27 Oct 1978dismissed
The Collector, Raigarh Vs Harisingh Thakur and Another Harisingh Thakur and Another Vs The Collector, Raigarh
Supreme Court Of India · AIR 1979 SC 472 : (1979) 1 SCC 236 : (1979) 2 SCR 183 : (1979) 11 UJ 41
Land Acquisition Act, 1894 — Section 18, 23, 23(1), 24
Supreme Court27 Oct 1978Dismissed
K. Doraiswami Naidu Vs Church of Christ, The King, by its Parish Priest
Supreme Court Of India · AIR 1980 SC 2123 : (1979) 4 SCC 493 : (1979) 11 UJ 230
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
Supreme Court26 Oct 1978Dismissed
Jai Datt Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1979 SC 1303 : (1979) 2 SCC 586 : (1979) 2 SCR 175 : (1978) 10 UJ 940
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 105Uttar Pradesh Public Land (Eviction and Recovery of Rent and Damages) Act, 1959 — Section 2, 3(1), 7, 7(1)
Supreme Court26 Oct 1978Disposed Of
Rajendra Singh Yadav Vs Chandra Sen and Others
Supreme Court Of India · AIR 1979 SC 882 : (1979) 4 SCC 111 : (1978) 10 UJ 862
Constitution of India, 1950 — Article 132, 134, 136, 14, 145Contempt of Courts Act, 1971 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 366, 374, 375, 376, 379
Supreme Court25 Oct 1978Allowed
Firm Surajmal Banshidhar and Others Vs Municipal Board, Ganganagar
Supreme Court Of India · AIR 1979 SC 246 : (1979) 1 SCC 303 : (1979) 2 SCR 169 : (1979) 11 UJ 49
Bikaner State Municipal Act, 1923 — Section 2Constitution of India, 1950 — Article 277Poona City Municipal Corporation Act — Section 127(4)
Supreme Court25 Oct 1978dismissed
Amar Chand Vs State of Punjab and Another
Supreme Court Of India · AIR 1979 SC 729 : (1979) LabIC 476 : (1979) 3 SCC 475 : (1978) 10 UJ 796
Punjab Reorganisation Act, 1966 — Section 82(6)
Supreme Court24 Oct 1978Allowed
Union of India (UOI) Vs Prafulla Kumar Sanyal
Supreme Court Of India · (1978) 10 SC CK 0029
Arbitration Act, 1940 — Section 20(4)
Supreme Court24 Oct 1978dismissed
Maharaja Book Depot Vs State of Gujarat
Supreme Court Of India · AIR 1979 SC 180 : (1978) CriLJ 1859 : (1979) 20 GLR 99 : (1979) 1 SCC 295 : (1979) SCC(Cri) 275 : (1979) 2 SCR 138 : (1979) 11 UJ 196
Essential Commodities Act, 1955 — Section 2
Supreme Court24 Oct 1978Dismissed
Board of Muslim Wakfs, Rajasthan Vs Radha Kishan and Others
Supreme Court Of India · AIR 1979 SC 289 : (1979) 2 SCC 468 : (1979) 2 SCR 148
Waqf Act, 1954 — Section 3(3), 4(1), 4(5), 5(2), 6(1)
Supreme Court23 Oct 1978dismissed
The Chief Commissioner, Union Territory, Chandigarh Vs Sialkot Silk Stores, Chandigarh
Supreme Court Of India · AIR 1979 SC 435 : (1979) 1 SCC 255 : (1979) 2 SCR 134 : (1979) 43 STC 1 : (1978) 10 UJ 793
Punjab General Sales Tax Act, 1948 — Section 6Punjab Reorganisation Act, 1966 — Section 88
Supreme Court19 Oct 1978Dismissed
Pottery Mazdoor Panchayat Vs Perfect Pottery Co. Ltd. and Another
Supreme Court Of India · AIR 1979 SC 1356(1) : (1979) 38 FLR 38 : (1983) 1 LLJ 232 : (1979) 3 SCC 762 : (1979) 2 SCR 126 : (1978) 10 UJ 930
Industrial Disputes Act, 1947 — Section 10(1), 18, 25FFFMadhya Pradesh Industrial Relations Act, 1960 — Section 2(8), 51, 82Constitution Of India, 1950 — Article 133(1)(a)
Supreme Court18 Oct 1978Dismissed
Ram Adhar Vs State of U.P.
Supreme Court Of India · AIR 1979 SC 702 : (1980) CriLJ 817 : (1979) 3 SCC 774 : (1979) SCC(Cri) 871 : (1979) 11 UJ 139
Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Oct 1978Allowed
Ganesh Bhavan Patel and Another Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 135 : (1979) CriLJ 51 : (1978) 4 SCC 371 : (1979) SCC(Cri) 1 : (1979) 2 SCR 94
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court18 Oct 1978Allowed
Delhi Cloth and General Mills Co. Ltd. Vs State of U.P. and Others
Supreme Court Of India · (1979) 118 ITR 277 : (1979) 1 SCC 258 : (1979) 2 SCR 109 : (1978) 10 UJ 808
Constitution of India, 1950 — Article 133(1)Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 15, 15(1), 15(2), 15(3), 15(3B)Uttar Pradesh Agricultural Income Tax Rules, 1949 — Rule 5
Supreme Court17 Oct 1978Allowed
B.L. Goel Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1979 SC 228 : (1978) 2 LLJ 34 : (1979) 2 SCC 378 : (1979) 2 SCR 82 : (1979) 1 SLJ 257 : (1978) 10 UJ 831
Constitution of India, 1950 — Article 16, 235Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 20, 23
Supreme Court17 Oct 1978Dismissed
Nathu Garam Vs State of U.P.
Supreme Court Of India · AIR 1979 SC 716 : (1979) CriLJ 655 : (1979) 3 SCC 366 : (1979) SCC(Cri) 679 : (1979) 11 UJ 161
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 201, 302
Supreme Court17 Oct 1978Dismissed
Usman Gani Mohammed Vs State of Maharashtra
Supreme Court Of India · (1979) 3 SCC 362 : (1979) SCC(Cri) 675 : (1979) 11 UJ 131
Penal Code, 1860 (IPC) — Section 304A
Supreme Court16 Oct 1978Allowed
Inder Singh and Others Vs Kartar Singh
Supreme Court Of India · AIR 1979 SC 1720 : (1979) 4 SCC 192 : (1979) SCC(Cri) 953 : (1979) 11 UJ 8
Supreme Court13 Oct 1978Dismissed
Rattan Singh Vs State of Punjab
Supreme Court Of India · (1980) ACJ 91
Penal Code, 1860 (IPC) — Section 304A