Supreme Court Of India Judgments

Supreme Court03 Oct 1979Dismissed

Rattan Singh Vs State of Punjab

Supreme Court Of India · (1979) ACR 485 : AIR 1980 SC 84 : (1980) CriLJ 11 : (1980) 82 PLR 191 : (1979) 4 SCC 719 : (1980) SCC(Cri) 17 : (1980) 1 SCR 846 : (1980) ShimLC 292 : (1980) 12 UJ 58

Penal Code, 1860 (IPC) — Section 304A

Read judgment

Supreme Court03 Oct 1979Allowed

Ramdas Bhikaji Chaudhari Vs Sadanand and Others

Supreme Court Of India · AIR 1980 SC 126 : (1980) CriLJ 111 : (1980) MhLj 1 : (1980) MPLJ 54 : (1980) 1 SCC 550 : (1980) SCC(Cri) 268 : (1980) 1 SCR 849 : (1980) 12 UJ 63

Constitution of India, 1950 — Article 136, 141Prevention of Food Adulteration Rules, 1955 — Rule 22

Read judgment

Supreme Court21 Sept 1979dismissed

Mohd. Ibrahim Khan and Others Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1980 SC 517 : (1979) 4 SCC 458 : (1980) 1 SCR 792 : (1979) 11 UJ 839

Constitution of India, 1950 — Article 226Madhya Pradesh Cinemas (Regulation) Act, 1952 — Section 5(3)Madhya Pradesh Cinemas (Regulation) Rules, 1972 — Rule 3, 4, 5, 6

Read judgment

Supreme Court21 Sept 1979dismissed

D.G. Gose and Co. (Agents) Pvt. Ltd. Vs State of Kerala and Another

Supreme Court Of India · AIR 1980 SC 271 : (1980) 2 SCC 410 : (1980) 1 SCR 804

Constitution of India, 1950 — Article 14, 246, 366Kerala Building Tax Act, 1975 — Section 11, 18, 2, 6(4)Kerala Building Tax Rules, 1984 — Rule 4

Read judgment

Supreme Court21 Sept 1979Allowed

Sheo Narain Vs Sher Singh

Supreme Court Of India · AIR 1980 SC 138 : (1980) 1 SCC 125 : (1980) 1 SCR 836 : (1980) 12 UJ 196

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 6

Read judgment

Supreme Court21 Sept 1979Allowed

D.R. Krishnaswamy Vs Wesleyan Methodist Mission Trust Association and Others

Supreme Court Of India · AIR 1980 SC 1658 : (1980) 1 SCC 454 : (1980) 12 UJ 129

Read judgment

Supreme Court20 Sept 1979Dismissed

Ganga Sugar Corporation Ltd. and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1980 SC 286 : (1980) 1 SCC 223 : (1980) 1 SCR 769 : (1980) 45 STC 36

Constitution of India, 1950 — Article 14, 245, 246, 265, 32Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3

Read judgment

Supreme Court20 Sept 1979Dismissed

Mundrika Prasad Singh Vs State of Bihar

Supreme Court Of India · AIR 1979 SC 1871 : (1979) 4 SCC 701 : (1980) 1 SCR 759

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4, Order 27 Rule 5B, Order 27 Rule 8B, 2(7)

Read judgment

Supreme Court19 Sept 1979dismissed

Commissioner of Income Tax, Kerala Vs Alagappa Textiles (Cochin) Ltd.

Supreme Court Of India · AIR 1980 SC 235 : (1979) 120 ITR 480 : (1980) 1 SCC 214 : (1980) 1 SCR 723 : (1979) 11 UJ 919

Companies Act, 1913 — Section 2(9)Companies Act, 1956 — Section 2(24), 384Income Tax (Amendment) Act, 1961 — Section 37, 41(1)

Read judgment

Supreme Court19 Sept 1979Allowed

Malabar Fisheries Co. Vs Commissioner of Income Tax, Kerala

Supreme Court Of India · AIR 1980 SC 176 : (1979) 12 CTR 415 : (1979) 120 ITR 49 : (1979) 4 SCC 766 : (1980) 1 SCR 696

Income Tax Act, 1961 — Section 10(2), 12B(1), 155(5), 2(47), 33Partnership Act, 1932 — Section 14, 15

Read judgment

Supreme Court19 Sept 1979Allowed

Union of India (UOI) Vs M.E. Reddy and Another State of Andhra Pradesh Vs M.E. Reddy and Another

Supreme Court Of India · AIR 1980 SC 563 : (1980) 1 LLJ 7 : (1980) 2 SCC 15 : (1980) 1 SCR 736

All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Constitution of India, 1950 — Article 310, 311(2)Fundamental Rules — Rule 56

Read judgment

Supreme Court19 Sept 1979Allowed

Ukhara Estate Zamindaries (Pvt.) Ltd. Vs Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1980 SC 340 : (1979) 13 CTR 179 : (1979) 120 ITR 549 : (1980) 1 SCC 540 : (1980) 1 SCR 711 : (1980) 12 UJ 72

Read judgment

Supreme Court18 Sept 1979Dismissed

M.S. Shivananda Vs Karnataka State Road Transport Corporation and Others H.S. Ramchandra and Others Vs Karnataka State Road Transport Corporation and Another

Supreme Court Of India · AIR 1980 SC 77 : (1979) 39 FLR 452 : (1980) 1 LLJ 77 : (1980) 1 SCC 149 : (1980) 1 SCR 684 : (1979) 11 UJ 893

Constitution of India, 1950 — Article 32General Clauses Act, 1897 — Section 19(3), 31(2), 6Karnataka Contract Carriages (Acquisition) Ordinance, 1976 — Section 20(3)

Read judgment

Supreme Court18 Sept 1979Disposed Of

V.S. Kuttan Pillai Vs Ramakrishnan and Another

Supreme Court Of India · AIR 1980 SC 185 : (1980) CriLJ 196 : (1980) 1 SCC 264 : (1980) SCC(Cri) 226 : (1980) 1 SCR 673

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 91, 91(1), 93, 93(1), 94Evidence Act, 1872 — Section 139

Read judgment

Supreme Court17 Sept 1979dismissed

Miss C.B. Muthamma, I.F.S. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1979 SC 1868 : (1979) 4 SCC 260 : (1980) 1 SCR 668 : (1980) 12 UJ 289(1)

Constitution of India, 1950 — Article 14, 15(1), 16(2)Foreign Service (Conduct and Discipline) Rules, 1961 — Rule 8(2)

Read judgment

Supreme Court17 Sept 1979dismissed

Satya Narain Musadi and Others Vs State of Bihar

Supreme Court Of India · (1979) ACR 470 : AIR 1980 SC 506 : (1980) CriLJ 227 : (1980) 3 SCC 152 : (1980) SCC(Cri) 660

Criminal Procedure Code, 1973 (CrPC) — Section 11, 156(1), 161, 170, 173Essential Commodities Act, 1955 — Section 10A, 11Penal Code, 1860 (IPC) — Section 21, 420

Read judgment

Supreme Court14 Sept 1979

Balwant Singh Vs J.V. Dave

Supreme Court Of India · (1979) 09 SC CK 0034

Read judgment

Supreme Court14 Sept 1979Dismissed

Bachan Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1980 SC 267 : (1980) CriLJ 211 : (1979) 4 SCC 754 : (1979) 3 SCC 727 : (1980) SCC(Cri) 580 : (1979) SCC(Cri) 830 : (1980) 1 SCR 645 : (1979) 3 SCR 1193 : (1979) 11 UJ 811

Criminal Procedure Code, 1973 (CrPC) — Section 377, 377(1), 377(3), 386, 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

Read judgment

Supreme Court14 Sept 1979Allowed

Biswabani Pvt. Ltd. Vs Santosh Kumar Dutta and Others

Supreme Court Of India · AIR 1980 SC 226 : (1980) 1 SCC 185 : (1980) 1 SCR 650

Constitution of India, 1950 — Article 133, 133(1)Transfer of Property Act, 1882 — Section 106, 107, 116, 53A

Read judgment

Supreme Court13 Sept 1979Dismissed

Mathuralal Vs Bhanwarlal and Another

Supreme Court Of India · (1979) ACR 505 : AIR 1980 SC 242 : (1980) CriLJ 1 : (1979) 4 SCC 665 : (1980) SCC(Cri) 9 : (1980) 1 SCR 620

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(3), 145(4), 145(5)

Read judgment