Supreme Court16 Oct 1979dismissed
P.C. Cheriyan Vs Mst. Barfi Devi
Supreme Court Of India · (1980) ACR 7 : AIR 1980 SC 86 : (1979) 4 ELT 593 : (1980) 2 SCC 461 : (1980) 1 SCR 961 : (1979) 11 UJ 899
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,491 of 2,991
Supreme Court16 Oct 1979Allowed
State of Punjab Vs Labour Court Jullunder and Others
Supreme Court Of India · AIR 1979 SC 1981 : (1979) 39 FLR 353 : (1980) LabIC 1084 : (1981) 1 LLJ 354 : (1980) MhLj 166 : (1980) 1 SCC 4 : (1980) 1 SCR 953 : (1979) 11 UJ 878
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Gratuity Act, 1972 — Section 1(3), 2, 4(1)
Supreme Court15 Oct 1979Allowed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes), Ernakulam Vs G.S. Pai and Co.
Supreme Court Of India · AIR 1980 SC 611 : (1980) 1 SCC 142 : (1980) 1 SCR 938 : (1980) 45 STC 58 : (1980) 12 UJ 210
Kerala General Sales Tax Act, 1963 — Section 5(1), 5A
Supreme Court15 Oct 1979Allowed
Commissioner of Income Tax, Kerala Vs V. Damodaran
Supreme Court Of India · AIR 1980 SC 478 : (1979) 13 CTR 191 : (1980) 121 ITR 572 : (1980) 1 SCC 173 : (1980) 1 SCR 944 : (1979) 2 TAXMAN 397
Income Tax Act, 1961 — Section 254, 256(1)
Supreme Court12 Oct 1979Disposed Of
Ram Prasad Sahu and Others Vs State of Bihar Sri Narain Sahu and Another Vs State of Bihar
Supreme Court Of India · AIR 1980 SC 83 : (1980) CriLJ 10 : (1980) 1 SCC 74 : (1980) SCC(Cri) 84 : (1980) 1 SCR 927
Penal Code, 1860 (IPC) — Section 149, 302, 325
Supreme Court12 Oct 1979Dismissed
Deputy Commissioner of Agricultural Income Tax and Sales Tax (Law), Board of Revenue (Taxes), Ernakulam Vs Aluminium Industries Ltd., Kundara
Supreme Court Of India · AIR 1980 SC 839 : (1980) 45 STC 251 : (1979) 11 UJ 848
Supreme Court12 Oct 1979Allowed
State of U.P. Vs Hakim Singh and Others
Supreme Court Of India · AIR 1980 SC 184 : (1980) 3 SCC 55 : (1980) SCC(Cri) 534 : (1980) ShimLC 290 : (1980) 12 UJ 70
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court12 Oct 1979Dismissed
Deputy Commissioner of Sales Tax (Law) Board of Revenue (Taxes), Ernakulam Vs Advani Oorlikon (P) Ltd.
Supreme Court Of India · AIR 1980 SC 609(1) : (1981) 8 ELT 801 : (1980) 1 SCC 360 : (1980) 45 STC 32 : (1979) 11 UJ 845
Central Sales Tax Act, 1956 — Section 2
Supreme Court12 Oct 1979Dismissed
Major R.S. Murgai (Retd.) Vs Major P.N. Kaushik (Retd.) and Others
Supreme Court Of India · AIR 1980 SC 107 : (1980) CriLJ 191 : (1980) 1 SCC 10 : (1980) SCC(Cri) 181 : (1980) 1 SCR 936 : (1980) 12 UJ 50
Contempt of Courts Act, 1971 — Section 2
Supreme Court11 Oct 1979Allowed
Swami Saran Saksena Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1980 SC 269 : (1980) LabIC 219 : (1980) 1 LLJ 103 : (1980) 1 SCC 12 : (1980) 1 SCR 923 : (1980) 12 UJ 193
Supreme Court11 Oct 1979Dismissed
Municipal Corporation of Delhi Vs Tek Chand Bhatia
Supreme Court Of India · AIR 1980 SC 360 : (1980) CriLJ 316 : (1980) 82 PLR 565 : (1980) 1 SCC 158 : (1980) SCC(Cri) 87 : (1980) 1 SCR 910
Prevention of Food Adulteration Act, 1954 — Section 16(1), 19(2), 2Prevention of Food Adulteration Rules, 1955 — Rule 12A, 48B, 50
Supreme Court10 Oct 1979Dismissed
Jute Investment Co. Ltd. Vs Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1980 SC 483 : (1979) 13 CTR 188 : (1980) 121 ITR 56 : (1980) 1 SCC 117 : (1980) 1 SCR 902 : (1979) 2 TAXMAN 421 : (1979) 11 UJ 931
Income Tax Act, 1961 — Section 24(1)
Supreme Court10 Oct 1979Dismissed
Nirmal Trading Co. Vs Commissioner of Income Tax (Central), Calcutta
Supreme Court Of India · AIR 1980 SC 234 : (1979) 13 CTR 178 : (1980) 121 ITR 54 : (1980) 1 SCC 119 : (1980) 1 SCR 900 : (1980) 12 UJ 187
Income Tax Act, 1922 — Section 24(1), 66A(2)
Supreme Court10 Oct 1979Dismissed
Shivnarayan Laxminarayan Joshi and Others Vs State of Maharashtra State of Maharashtra Vs Loonkaran Hansraj and Others
Supreme Court Of India · AIR 1980 SC 439 : (1980) CriLJ 388 : (1980) 2 SCC 465 : (1980) SCC(Cri) 493
Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120A, 120B, 409, 477A
Supreme Court10 Oct 1979Dismissed
Reliance Jute and Industries Ltd. Vs Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1980 SC 251 : (1979) 13 CTR 186 : (1979) 120 ITR 921 : (1980) 1 SCC 139 : (1980) 1 SCR 906 : (1980) 12 UJ 255
Income Tax Act, 1922 — Section 24(2)
Supreme Court10 Oct 1979Dismissed
C.M. Vareekutty Vs C.M. Mathukutty
Supreme Court Of India · (1980) 1 SCC 537 : (1980) 12 UJ 188
Arbitration Act, 1940 — Section 34
Supreme Court10 Oct 1979Allowed
K. Balakrishna Rao and Others Vs Haji Abdulla Sait and Others
Supreme Court Of India · AIR 1980 SC 214 : (1980) 1 SCC 321 : (1980) 1 SCR 875
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 24Tamil Nadu Buildings (Lease and Rent Control) (Amendment) Act, 1964 — Section 10, 14, 15, 16, 2Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2
Supreme Court08 Oct 1979Allowed
Bangaru Narasingha Rao Naidu and Others Vs Revenue Divisional Officer, Vizianagaram
Supreme Court Of India · AIR 1982 SC 63 : (1980) 1 SCC 575 : (1980) 12 UJ 191
Supreme Court05 Oct 1979
Commissioner of Income Tax, Andhra Pradesh Vs T.N. Aravinda Reddy
Supreme Court Of India · AIR 1980 SC 96 : (1980) 1 AnWR 38 : (1979) 12 CTR 423 : (1979) 120 ITR 46 : (1979) 4 SCC 721 : (1980) 1 SCR 872 : (1980) 12 UJ 83
Income Tax Act, 1961 — Section 54
Supreme Court04 Oct 1979Dismissed
Kewal Singh Vs Smt. Lajwanti
Supreme Court Of India · AIR 1980 SC 161 : (1980) 1 SCC 290 : (1980) 1 SCR 854
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14A(1), 25B