Supreme Court29 Oct 1979Allowed
L.G. Chaudhari Vs Secretary, L.S.G. Department, Government of Bihar and Others
Supreme Court Of India · AIR 1980 SC 383 : (1979) 11 UJ 926
Constitution of India, 1950 — Article 163(3), 166
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,490 of 2,991
Supreme Court29 Oct 1979Disposed Of
Workmen Vs Balmer Lawrie and Co. Ltd., Bombay
Supreme Court Of India · (1980) 12 UJ 94
Supreme Court29 Oct 1979Allowed
Rajamanicka Mathurar Vs Dharmaraj and Others
Supreme Court Of India · AIR 1980 SC 493 : (1980) ShimLC 130 : (1980) 12 UJ 88
Supreme Court26 Oct 1979Dismissed
Director, Enforcement Directorate, Ministry of Finance and Another Vs K.O. Krishnaswamy Director, Enforcement Directorate, Ministry of Finance and Another Vs Nagaraj Overseas Traders
Supreme Court Of India · AIR 1979 SC 1969 : (1980) 1 SCC 280 : (1980) SCC(Cri) 235 : (1980) 1 SCR 1092 : (1980) 12 UJ 102
Foreign Exchange Regulation Act, 1947 — Section 12(2)
Supreme Court26 Oct 1979dismissed
Raj Kapoor and Others Vs State and Others
Supreme Court Of India · AIR 1980 SC 258 : (1980) CriLJ 202 : (1980) 1 SCC 43 : (1980) SCC(Cri) 72 : (1980) 1 SCR 1081
Cinematograph Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 200, 397, 397(1), 397(2), 482Penal Code, 1860 (IPC) — Section 292, 293, 34
Supreme Court25 Oct 1979Disposed Of
State of U.P. and Others Vs Dr. Sarvadaman Mishra and Others
Supreme Court Of India · AIR 1980 SC 1893 : (1980) 12 UJ 81
Supreme Court25 Oct 1979Dismissed
Ved Prakash Chaudhry Vs State of Haryana and Others
Supreme Court Of India · AIR 1980 SC 846 : (1980) 12 UJ 86
Constitution of India, 1950 — Article 136, 226
Supreme Court25 Oct 1979Dismissed
State of Punjab and Another Vs Gurdial Singh and Others
Supreme Court Of India · AIR 1980 SC 319 : (1980) 2 SCC 471 : (1980) 1 SCR 1071
Constitution of India, 1950 — Article 136, 14, 19, 226, 31Land Acquisition Act, 1894 — Section 17, 4, 6
Supreme Court24 Oct 1979Allowed
Smt. Manshan and Others Vs Tej Ram and Others
Supreme Court Of India · AIR 1980 SC 558 : (1980) 12 UJ 96(1)
Hindu Succession Act, 1956 — Section 14, 2, 4, 4(1), 8
Supreme Court24 Oct 1979Dismissed
Mohan Singh Vs Subhash Chander Julka
Supreme Court Of India · AIR 1980 SC 315 : (1980) 12 UJ 98
Delhi Rent Control Act, 1958 — Section 25BSlum Areas (Improvement and Clearance) Act, 1956 — Section 19
Supreme Court24 Oct 1979Allowed
A.S. Iyer and Others Vs V. Balasubramanyam and Others
Supreme Court Of India · AIR 1980 SC 452 : (1980) 1 LLJ 441 : (1980) 1 SCC 634 : (1980) 1 SCR 1036
Constitution of India, 1950 — Article 133, 14, 141, 16, 16(1)Survey of India (Class I Recruitment) (Amendment) Rules, 1962 Survey of India (Class I Recruitment) (Amendment) Rules, 1965 — Rule 20A, 22Survey of India (Class
Supreme Court23 Oct 1979dismissed
Banwari Lal Vs Tirlok Chand and Others Tirlok Chand and Others Vs Banwari Lal
Supreme Court Of India · AIR 1980 SC 419 : (1980) 1 SCC 349 : (1980) 1 SCR 998 : (1980) 12 UJ 110
Supreme Court23 Oct 1979Dismissed
State (Delhi Admn.) Vs I.K. Nangia and Another
Supreme Court Of India · (1980) ACR 90 : AIR 1979 SC 1977 : (1980) CriLJ 834 : (1980) 1 SCC 258 : (1980) SCC(Cri) 220 : (1980) 1 SCR 1016
Criminal Procedure Code, 1973 (CrPC) — Section 202Prevention of Food Adulteration Act, 1954 — Section 16(1), 17(1), 17(2), 17(4), 7
Supreme Court23 Oct 1979Allowed
Oduru Chenchulakshmamma and Another Vs Duvvuru Subrahmanya Reddy
Supreme Court Of India · AIR 1980 SC 133 : (1980) 3 SCC 130 : (1980) 1 SCR 1006 : (1980) 12 UJ 149
Tamil Nadu Estates (Abolition And Conversion Into Ryotwari) Act, 1948 — Section 2(3), 2(10), 3, 4, 7, 11, 12, 13, 14, 15, 53, 55, 56, 56(1), 56(2)
Supreme Court23 Oct 1979Dismissed
Tamil Nadu Education Department Ministerial and General Subordinate Services Association and Others Vs State of Tamil Nadu and Others
Supreme Court Of India · AIR 1980 SC 379 : (1980) LabIC 211 : (1980) 3 SCC 97 : (1980) 1 SCR 1026 : (1980) 12 UJ 282
Constitution of India, 1950 — Article 14, 16, 32
Supreme Court22 Oct 1979dismissed
Shetkari Sahakari Sakhar Karkhana Ltd. Vs The Collector of Sangli and Others Ashok Sahakari Sakhar Karkhana Ltd. and Another Vs The Collector of Ahmednagar and Another
Supreme Court Of India · AIR 1979 SC 1972 : (1980) 1 SCC 381 : (1980) 1 SCR 982 : (1980) 12 UJ 155
Bombay Sugarcane Cess Act, 1948 — Section 2(4), 4, 7(2)Constitution of India, 1950 — Article 14, 248, 265Sugarcane Cess (Validation) Act, 1961 — Section 3
Supreme Court22 Oct 1979dismissed
Abdul Qadir (Since Deceased) by Lrs. Vs Managing Officer-cum-assistant Custodian of Evacuee Property, Jaipur and Others
Supreme Court Of India · AIR 1980 SC 89 : (1980) 1 SCC 146 : (1980) 1 SCR 993 : (1979) WLN 785
Administration of Evacuee Property Act, 1950 — Section 16, 16(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20A, 20A(1)
Supreme Court18 Oct 1979Dismissed
Babu Noorul Hasan Khan (Dead) by Lr''s Vs Ram Prasad Singh and Others
Supreme Court Of India · AIR 1980 SC 348 : (1980) 1 SCC 367 : (1980) 1 SCR 977 : (1979) 11 UJ 873
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 12, 12(1), 13(2)
Supreme Court18 Oct 1979Allowed
Union of India (UOI) Vs Mohd. Nazim
Supreme Court Of India · AIR 1980 SC 431 : (1980) 1 SCC 284 : (1980) 1 SCR 968 : (1979) 11 UJ 907
Contract Act, 1872 — Section 182, 191Post Office Act, 1898 — Section 34Post Office Rules, 1933 — Rule 102
Supreme Court18 Oct 1979dismissed
Lila Kanta Barua and Others Vs Collector of Customs and Central Excise, Shillong and Others
Supreme Court Of India · AIR 1980 SC 444 : (1979) 11 UJ 933
Constitution of India, 1950 — Article 16