Supreme Court21 Nov 1979Dismissed

Murari Lal S/O Ram Singh Vs State Of Madhya Pradesh

Supreme Court Of India · AIR 1980 SC 531 : (1980) 2 SCR 249 : (1980) 1 SCC 704

Evidence Act, 1872 — Section 3, 45, 47, 73, 114Indian Penal Code, 1860 — Section 34, 302, 394, 397, 411, 460Code Of Criminal Procedure, 1973 — Section 313
Supreme Court19 Nov 1979Disposed Of

Mani Subrat Jain Vs Raja Ram Vohra

Supreme Court Of India · AIR 1980 SC 299 : (1980) 1 SCC 1 : (1980) 2 SCR 141 : (1980) 12 UJ 60

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2Punjab Urban Rent Restriction Act, 1941 — Section 13
Supreme Court19 Nov 1979dismissed

Mannam Balaswamy Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1980 SC 448 : (1980) CriLJ 1098 : (1980) 1 SCC 680 : (1980) SCC(Cri) 313 : (1980) 1 SCR 148 : (1980) ShimLC 93 : (1980) 12 UJ 121

Penal Code, 1860 (IPC) — Section 302, 304(1)
Supreme Court15 Nov 1979Allowed

Ram Deo Vs Umrao Singh

Supreme Court Of India · AIR 1980 SC 323 : (1980) 1 SCC 59 : (1980) 2 SCR 67 : (1980) 12 UJ 66

Transfer of Property Act, 1882 — Section 114Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)