Supreme Court15 Jan 1980Disposed Of
Raj Mohan Mazumdar Vs Ram Krishna Dass and Another
Supreme Court Of India · AIR 1980 SC 872 : (1980) 12 UJ 350
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 2(1), 21, 21(4), 4
COURT ARCHIVE
Supreme Court Of India judgments
59,822 judgments · page 2,486 of 2,992
Supreme Court15 Jan 1980Dismissed
Grindlays Bank Limited Vs Income Tax Officer, Calcutta and Others
Supreme Court Of India · AIR 1980 SC 656 : (1980) 15 CTR 157 : (1980) 122 ITR 55 : (1980) SCC 191 Supp : (1980) 2 SCC 191 : (1980) 2 SCR 765 : (1980) 12 UJ 332
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132(5), 142(1), 146, 153, 153(1)
Supreme Court14 Jan 1980Dismissed
Commissioner of Income Tax, West Bengal II, Calcutta Vs Kalyanji Mavji and Company
Supreme Court Of India · AIR 1980 SC 640 : (1980) 15 CTR 154 : (1980) 122 ITR 49 : (1980) 2 SCC 78 : (1980) 2 SCR 758 : (1980) 12 UJ 484
Income Tax Act, 1922 — Section 10(2), 66
Supreme Court11 Jan 1980Dismissed
Ashok Narhari Naik Vs State of Maharashtra
Supreme Court Of India · (1980) 3 SCC 91 : (1980) SCC(Cri) 538
Penal Code, 1860 (IPC) — Section 302
Supreme Court11 Jan 1980Disposed Of
Bachan Singh and Others Vs State of Punjab and Others
Supreme Court Of India · AIR 1980 SC 1355 : (1980) 2 SCC 397 : (1980) 12 UJ 346
Constitution of India, 1950 — Article 226
Supreme Court11 Jan 1980Dismissed
Vinod Kumar Chowdhry Vs Smt. Narain Devi Taneja
Supreme Court Of India · AIR 1980 SC 2012 : (1980) 2 SCC 120 : (1980) 2 SCR 746
Delhi Rent Control Act, 1958 — Section 14(1), 14(7), 14A, 25B(8)Transfer of Property Act, 1882 — Section 106
Supreme Court10 Jan 1980Partly Allowed
Workmen of Coimbatore Pioneer ''B'' Mills Ltd. Vs Presiding Officer, Labour Court, Coimbatore and Ors
Supreme Court Of India · AIR 1980 SC 1871(2) : AIR 1980 SC 1871 : (1980) CriLJ 1339 : (1980) 1 LLJ 503 : (1980) 1 SCC 698 : (1979) 3 SCC 357
Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 25F
Supreme Court08 Jan 1980Dismissed
Madhusudan Chhotalal Patel and anr Vs Special Land Acquisition Officer and ors
Supreme Court Of India · AIR 1980 SC 318
Constitution of India, 1950 — Article 133(1)Land Acquisition Act, 1894 — Section 4, 6
Supreme Court21 Dec 1979dismissed
State (S.P.E., Hyderabad) Vs Air Commodore Kailash Chand
Supreme Court Of India · AIR 1980 SC 522 : (1980) CriLJ 393 : (1980) 1 SCC 667 : (1980) SCC(Cri) 323 : (1980) 2 SCR 697 : (1980) ShimLC 123
Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1988 — Section 6(1)
Supreme Court21 Dec 1979Dismissed
Shri Krishna Singh Vs Mathura Ahir and Others
Supreme Court Of India · (1981) 3 SCC 689 : (1980) 2 SCR 660
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 2(11)Constitution of India, 1950 — Article 15(4), 17, 25, 26
Supreme Court21 Dec 1979dismissed
Northern India Caterers (India) Ltd. Vs Lt. Governor of Delhi
Supreme Court Of India · AIR 1980 SC 674 : (1980) 2 SCC 167 : (1980) 2 SCR 650 : (1980) 45 STC 212 : (1980) 12 UJ 494
Bengal Finance (Sales Tax) Act, 1941 — Section 2Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 137
Supreme Court21 Dec 1979dismissed
Thakur Bhim Singh (Dead) by Lrs and Another Vs Thakur Kan Singh Thakur Kan Singh Vs Thakur Bhim Singh (Dead) by Lrs and Another
Supreme Court Of India · AIR 1980 SC 727 : (1980) 3 SCC 72 : (1980) 2 SCR 628 : (1979) WLN 788
Civil Procedure Code, 1908 (CPC) — Section 12Evidence Act, 1872 — Section 21, 32(3)Trusts Act, 1882 — Section 82
Supreme Court21 Dec 1979Dismissed
State of U.P. Vs Kishori Lal Minocha
Supreme Court Of India · (1980) AWC 92 : (1980) 3 SCC 8
Constitution of India, 1950 — Article 299(1)Uttar Pradesh Excise Act, 1910 — Section 77
Supreme Court21 Dec 1979Dismissed
Premji Bhai Parmar and Others Vs Delhi Development Authority and Others R.C. Richhariya and Others Vs Delhi Development Authority and Others
Supreme Court Of India · AIR 1980 SC 738 : (1980) 2 SCC 129 : (1980) 2 SCR 704
Constitution of India, 1950 — Article 14, 32Delhi Development Act, 1957 — Section 3, 57, 58Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968 — Regulation 2(13), 3, 59
Supreme Court20 Dec 1979dismissed
Dewan Daulat Rai Kapoor and Others Vs New Delhi Municipal Committee and Others
Supreme Court Of India · AIR 1980 SC 541 : (1980) 122 ITR 700 : (1980) 1 SCC 685 : (1980) 2 SCR 607
Delhi Municipal Corporation Act, 1957 — Section 116Delhi Rent Control Act, 1958 — Section 4, 6, 9Punjab Municipal Act, 1911 — Section 3(1)
Supreme Court20 Dec 1979Allowed
Dharam Dev Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1980 SC 557 : (1980) LabIC 383 : (1980) 2 SCC 205 : (1980) 2 SCR 554 : (1980) 12 UJ 293
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2
Supreme Court20 Dec 1979dismissed
Aad Lal Vs Kanshi Ram
Supreme Court Of India · AIR 1980 SC 1358 : (1980) 2 SCC 350 : (1980) 12 UJ 124
Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 100(1), 123(2)
Supreme Court19 Dec 1979dismissed
Vaswant Narayan Pawar Vs State of Maharashtra
Supreme Court Of India · AIR 1980 SC 1270 : (1980) CriLJ 1009 : (1980) SCC(Cri) 845 : (1980) 2 SCR 1209 : (1980) 12 UJ 571(1)
Supreme Court19 Dec 1979Dismissed
State of Uttar Pradesh and Others Vs Synthetics and Chemicals Ltd. and Others
Supreme Court Of India · AIR 1980 SC 614 : (1980) 2 SCC 441 : (1980) 2 SCR 531
Bihar Minor Mineral Concession Rules, 1972 — Rule 20Constitution of India, 1950 — Article 47Uttar Pradesh Excise Act, 1910 — Section 12, 12(1), 13, 17, 18
Supreme Court18 Dec 1979Dismissed
Commissioner of Income Tax, Madras Vs K.S. Ratnaswamy
Supreme Court Of India · AIR 1980 SC 525 : (1980) 14 CTR 377 : (1980) 122 ITR 217 : (1980) 2 SCC 548 : (1980) 2 SCR 519
Income Tax Act, 1922 — Section 28(1), 34(1), 4A, 66A(2)