Supreme Court Of India · AIR 1980 SC 1224 : (1980) 82 BOMLR 418 : (1980) CriLJ 923 : (1983) 13 ELT 1628 : (1980) 2 SCC 259 : (1980) SCC(Cri) 428 : (1980) 12 UJ 320

Customs Act, 1962 — Section 135Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 120B

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Supreme Court05 Feb 1980Allowed

Smt. Mukhtiar Kaur Vs State of Punjab

Supreme Court Of India · AIR 1980 SC 1871 : (1980) CriLJ 1420 : (1980) 2 SCC 369 : (1980) SCC(Cri) 456 : (1980) 12 UJ 640

Penal Code, 1860 (IPC) — Section 120B, 302

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Supreme Court04 Feb 1980Disposed Of

All Saints High School, Hyderabad and Others Vs Government of Andhra Pradesh and Others

Supreme Court Of India · AIR 1980 SC 1042 : (1980) 2 SCC 478 : (1980) 2 SCR 924

Andhra Pradesh Recognised Private Educational Institutions (Control) Act, 1975 — Section 3(1), 3(2), 3(3), 4, 5Constitution of India, 1950 — Article 19, 30, 30(1)

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Supreme Court04 Feb 1980Dismissed

Jolly George Varghese and Another Vs The Bank of Cochin

Supreme Court Of India · AIR 1980 SC 470 : (1982) 52 CompCas 70 : (1980) 1 KarLJ 193 : (1980) 2 SCC 360 : (1980) 2 SCR 913 : (1980) 12 UJ 379

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51Constitution of India, 1950 — Article 11, 21

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Supreme Court01 Feb 1980Dismissed

P.S.R. Sadhanantham Vs Arunachalam and Another

Supreme Court Of India · AIR 1980 SC 856 : (1980) 3 SCC 141 : (1980) SCC(Cri) 649 : (1980) 2 SCR 873 : (1980) 12 UJ 403

Constitution of India, 1950 — Article 136, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 378, 417Penal Code, 1860 (IPC) — Section 148, 302

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Supreme Court01 Feb 1980Disposed Of

Naresh Kumar Vs State of Maharashtra

Supreme Court Of India · AIR 1980 SC 1168 : (1980) CriLJ 920 : (1980) 2 SCC 358 : (1980) SCC(Cri) 453 : (1980) 12 UJ 617

Penal Code, 1860 (IPC) — Section 302, 34, 376

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Supreme Court01 Feb 1980Allowed

Narinder Singh Suri Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 945 : (1980) CriLJ 683 : (1980) 2 SCC 357 : (1980) SCC(Cri) 455 : (1980) 12 UJ 505

Constitution of India, 1950 — Article 22(5)

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Supreme Court30 Jan 1980allowed

Pabitra N. Rana Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 798 : (1981) 51 CompCas 450 : (1980) 2 SCC 338 : (1980) SCC(Cri) 450 : (1980) 2 SCR 869 : (1980) 12 UJ 507

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)

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Supreme Court30 Jan 1980Allowed

Mohd. Ramzani Vs State of Delhi

Supreme Court Of India · AIR 1980 SC 1341 : (1980) CriLJ 1010 : (1980) SCC(Cri) 907 : (1980) 12 UJ 541

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 96

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Supreme Court30 Jan 1980Dismissed

Rajasthan State Road Transport Corporation, Jaipur Vs Narain Shanker and Others

Supreme Court Of India · (1980) ACJ 411 : AIR 1980 SC 695 : (1980) 2 SCC 180 : (1980) 2 SCR 866 : (1980) 12 UJ 325 : (1980) WLN 60

Constitution of India, 1950 — Article 41Motor Vehicles Act, 1939 — Section 110

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Supreme Court29 Jan 1980allowed

Smt. Kalawati Gupta Vs Union of India (UOI) and Others

Supreme Court Of India · (1980) 3 SCC 90 : (1980) SCC(Cri) 537 : (1980) 12 UJ 522

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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Supreme Court29 Jan 1980Allowed

Ashok Kumar Vs State (Delhi Administration)

Supreme Court Of India · AIR 1980 SC 636 : (1980) CriLJ 444 : (1980) 82 PLR 504 : (1980) 2 SCC 282 : (1980) SCC(Cri) 426 : (1980) 2 SCR 863

Penal Code, 1860 (IPC) — Section 411

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Supreme Court29 Jan 1980Allowed

Onkar Nath Vs Ved Vyas

Supreme Court Of India · AIR 1980 SC 1218 : (1980) 82 PLR 638 : (1980) 4 SCC 270

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)

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Supreme Court28 Jan 1980dismissed

Jagadish Saran and Others Vs Union of India (UOI)

Supreme Court Of India · AIR 1980 SC 820 : (1980) 2 SCC 768 : (1980) 2 SCR 831

Constitution of India, 1950 — Article 14, 15, 15(4), 16, 29(2)

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Supreme Court28 Jan 1980dismissed

M.R. Mini (Minor) Represented by her Guardian and Father M.P. Rajappan Vs State of Kerala and Another

Supreme Court Of India · AIR 1980 SC 838 : (1980) 2 SCC 216 : (1980) 2 SCR 829 : (1980) 12 UJ 327

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Supreme Court25 Jan 1980Disposed Of

Narendra Bahadur Tandon Vs Shankar Lal (since deceased) by Lrs

Supreme Court Of India · AIR 1980 SC 575 : (1982) 52 CompCas 62 : (1980) 2 SCC 253 : (1980) 2 SCR 821 : (1980) 12 UJ 361

Companies Act, 1913 — Section 179, 209(H), 244(B), 555(2), 555(8)Companies Act, 1956 — Section 555(2), 555(8)Constitution of India, 1950 — Article 296

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