Supreme Court20 Feb 1980Dismissed

Shyam Ambalal Siroya Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 789 : (1980) 50 CompCas 7 : (1980) CriLJ 555 : (1980) 2 SCC 346 : (1980) SCC(Cri) 447 : (1980) 2 SCR 1078 : (1980) 12 UJ 372

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11
Supreme Court19 Feb 1980Dismissed

State of Uttar Pradesh Vs Ram Babu Misra

Supreme Court Of India · (1980) ACR 145 : AIR 1980 SC 791 : (1980) 2 SCC 343 : (1980) SCC(Cri) 444 : (1980) 2 SCR 1067 : (1980) 12 UJ 386

Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 5
Supreme Court15 Feb 1980dismissed

Hazari Lal Vs State (Delhi Administration)

Supreme Court Of India · AIR 1980 SC 873 : (1980) CriLJ 564 : (1980) 2 SCC 390 : (1980) SCC(Cri) 458 : (1980) 2 SCR 1053

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 114, 133, 145, 27, 3Penal Code, 1860 (IPC) — Section 161
Supreme Court14 Feb 1980Dismissed

Nirod Baran Banerjee Vs Dy. Commissioner of Hazaribagh

Supreme Court Of India · AIR 1980 SC 1109 : (1980) 3 SCC 5 : (1980) 2 SCR 1043 : (1980) 12 UJ 425

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 8, 18, 30Constitution of India, 1950 — Article 299Land Acquisition Act, 1894 — Section 18
Supreme Court13 Feb 1980Allowed

Tara Chand Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1980 SC 1361 : (1982) 52 CompCas 53 : (1980) CriLJ 1015 : (1980) 2 SCC 321 : (1980) 12 UJ 336

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1)Constitution of India, 1950 — Article 22(5), 32
Supreme Court06 Feb 1980Dismissed

Shah Guman Mal Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1980 SC 793 : (1980) CriLJ 557 : (1983) 13 ELT 1631 : (1980) 2 SCC 262 : (1980) SCC(Cri) 432 : (1980) 2 SCR 1005

Customs Act, 1962 — Section 111, 123, 135(1)Evidence Act, 1872 — Section 106, 114