Supreme Court05 Mar 1980Allowed
Vice-Chancellor, University of Allahabad, Allahabad and Others Vs Gajedhar Prasad Misra
Supreme Court Of India · (1982) 1 SCC 416
COURT ARCHIVE
Supreme Court Of India judgments
59,822 judgments · page 2,482 of 2,992
Supreme Court05 Mar 1980Allowed
State of Gujarat and Another Vs Vaghela Dayabhai Chaturbhai and Others
Supreme Court Of India · (1980) GLR 773 : (1980) 3 SCC 318 : (1980) 2 SCR 1182
Constitution of India, 1950 — Article 14
Supreme Court05 Mar 1980Dismissed
Nath Singh and Others Vs State of Uttar Pradesh Dilbagh Singh and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1980) 4 SCC 402 : (1980) SCC(Cri) 968
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
Supreme Court05 Mar 1980allowed
Advocate-general, State of Bihar Vs Madhya Pradesh Khair Industries and Another
Supreme Court Of India · AIR 1980 SC 946 : (1980) CriLJ 684 : (1980) 3 SCC 311 : (1980) SCC(Cri) 688 : (1980) 2 SCR 1172 : (1980) 12 UJ 474
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 16, 19, 2, 20Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2
Supreme Court04 Mar 1980Allowed
State of Maharashtra Vs Mohd. Yakub and Others
Supreme Court Of India · AIR 1980 SC 1111 : (1980) CENCUS 264 : (1980) CriLJ 793 : (1983) 13 ELT 1637 : (1980) 3 SCC 57 : (1980) SCC(Cri) 513 : (1980) 2 SCR 1158 : (1980) 12 UJ 465
Customs Act, 1962 — Section 135Evidence Act, 1872 — Section 3Foreign Exchange Regulation Act, 1973 — Section 12(1), 23(1)
Supreme Court04 Mar 1980Partly Allowed
Shambhu Kuer Vs State of Bihar
Supreme Court Of India · AIR 1982 SC 1228 : (1982) CriLJ 1742 : (1982) PLJR 3 : (1982) 1 SCC 486
Penal Code, 1860 (IPC) — Section 24, 302, 326, 34
Supreme Court27 Feb 1980Allowed
R.V.S.L. Annapurna Vs R. Saikumar
Supreme Court Of India · (1981) SCC 71 Supp
Supreme Court27 Feb 1980Partly Allowed
Kalyani (Dead) by Lrs. Vs Narayanan and Others
Supreme Court Of India · AIR 1980 SC 1173 : (1980) 2 SCR 1130
Constitution of India, 1950 — Article 133(1)
Supreme Court27 Feb 1980dismissed
Meet Singh Vs State of Punjab
Supreme Court Of India · AIR 1980 SC 1141 : (1980) CriLJ 802 : (1980) 82 PLR 743 : (1980) 3 SCC 291 : (1980) SCC(Cri) 684 : (1980) 2 SCR 1152 : (1980) 12 UJ 443
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)Prevention of Food Adulteration Act, 1954 — Section 16
Supreme Court27 Feb 1980dismissed
Tulsipur Sugar Co. Ltd. Vs The Notified Area Committee, Tulsipur
Supreme Court Of India · AIR 1980 SC 882 : (1980) 2 SCC 295 : (1980) 2 SCR 1111
Bangalore Municipal Corporation Act, 1949 — Section 97Constitution of India, 1950 — Article 133(1)Customs Act, 1962 — Section 52
Supreme Court27 Feb 1980
Mantoo Majumdar and Another Vs State of Bihar
Supreme Court Of India · AIR 1980 SC 847 : (1980) CriLJ 546 : (1980) 2 SCC 406 : (1980) SCC(Cri) 501 : (1980) 2 SCR 1105 : (1980) 12 UJ 452
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
Supreme Court27 Feb 1980Dismissed
Frances Coralie Mullin Vs W.C. Khambra and Others
Supreme Court Of India · AIR 1980 SC 849 : (1981) 51 CompCas 343 : (1980) CriLJ 548 : (1980) 2 SCC 275 : (1980) SCC(Cri) 419 : (1980) 2 SCR 1095
Constitution of India, 1950 — Article 22, 22(5)
Supreme Court26 Feb 1980Allowed
Raja Dharampal Singh Vs Director, Small Industries Services Institute and Others
Supreme Court Of India · AIR 1980 SC 1888
Constitution of India, 1950 — Article 226
Supreme Court26 Feb 1980Dismissed
Union of India (UOI) and Another Vs K.R. Tahiliani Union of India (UOI) and Another Vs M.M. Singh
Supreme Court Of India · AIR 1980 SC 953 : (1980) 3 SCC 309 : (1980) 2 SCR 1092 : (1980) 1 SLJ 314 : (1980) 12 UJ 422
Fundamentals Rules — Rule 56
Supreme Court26 Feb 1980Allowed
Bishwanath Pandey Vs Badami Kaur and Others
Supreme Court Of India · AIR 1980 SC 1329 : (1980) 2 SCC 349 : (1980) 12 UJ 330
Hindu Succession Act, 1956 — Section 14
Supreme Court25 Feb 1980allowed
Qamruddin Vs Acqeel and Others
Supreme Court Of India · AIR 1982 SC 1229 : (1982) CriLJ 1741(1) : (1981) SCC 58 Supp : (1981) 1 SCC 58 Supp
Supreme Court22 Feb 1980Dismissed
State of U.P. Vs Tipper Chand
Supreme Court Of India · AIR 1980 SC 1522 : (1980) 2 SCC 341 : (1980) 12 UJ 686
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court22 Feb 1980Disposed Of
State of Gujarat Vs Patel Bava Karsan and Others Chief Officer, Rajkot Municipality and Others Vs Patel Bava Karsan and Others
Supreme Court Of India · AIR 1980 SC 1144 : (1980) 21 GLR 581 : (1980) 2 SCR 1087 : (1980) 12 UJ 432
Constitution of India, 1950 — Article 133(1), 19Gujarat Municipalities Act, 1963 — Section 233, 233(1), 236
Supreme Court21 Feb 1980Dismissed
Babu Rao Patel Vs State (Delhi Administration)
Supreme Court Of India · AIR 1980 SC 763 : (1980) CriLJ 529 : (1980) 2 SCC 402 : (1980) SCC(Cri) 500 : (1980) 2 SCR 1082
Penal Code, 1860 (IPC) — Section 153
Supreme Court20 Feb 1980
Ramchandra A. Kamat Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1980 SC 765 : (1981) 51 CompCas 337 : (1980) 2 SCC 270 : (1980) SCC(Cri) 414 : (1980) 2 SCR 1072 : (1980) 12 UJ 394
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 32