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Supreme Court Of India judgments

59,817 judgments · page 2,494 of 2,991

Supreme Court29 Aug 1979dismissed

Jaswant Singh and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 115 : (1979) LabIC 1362 : (1979) 2 LLJ 371 : (1979) 4 SCC 440 : (1980) 1 SCR 420

Constitution of India, 1950 — Article 14, 16, 32Industrial Disputes Act, 1947 — Section 18, 18(3)Punjab Reorganisation Act, 1966 — Section 79(1), 79(4), 80, 80(1), 80(2)
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Supreme Court28 Aug 1979Dismissed

M. Ramakrishnan Vs State of Madras

Supreme Court Of India · AIR 1979 SC 1905 : (1979) 4 SCC 209 : (1980) 1 SCR 396 : (1980) 12 UJ 266

Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 21, 3(42), 5(4)
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Supreme Court28 Aug 1979dismissed

Sundari and Others Vs Laxmi and Others

Supreme Court Of India · AIR 1980 SC 198 : (1980) 1 KarLJ 1 : (1980) 1 SCC 19 : (1980) 1 SCR 404

Hindu Succession Act, 1956 — Section 10, 14, 15, 17, 23Madras Aliyasantana Act, 1949 — Section 3
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Supreme Court23 Aug 1979Dismissed

V. Dhanapal Chettiar Vs Yesodai Ammal

Supreme Court Of India · AIR 1979 SC 1745 : (1980) 82 BOMLR 435 : (1979) MhLj 773 : (1979) MPLJ 719 : (1979) 4 SCC 214 : (1980) 1 SCR 334

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)Transfer of Property Act, 1882 — Section 106, 107, 108, 111, 112
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Supreme Court22 Aug 1979dismissed

Sharif Ahmed Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1979 SC 1917 : (1980) CriLJ 838 : (1980) 82 PLR 352 : (1979) 4 SCC 412 : (1980) SCC(Cri) 3 : (1980) 1 SCR 312 : (1980) ShimLC 88 : (1980) 12 UJ 122(1)

Prevention of Food Adulteration Act, 1954 — Section 16, 7
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Supreme Court22 Aug 1979Allowed

G.R. Luthra Vs Lt. Governor of Delhi and Others

Supreme Court Of India · AIR 1979 SC 1900 : (1979) LabIC 1309 : (1979) 4 SCC 406 : (1980) 1 SCR 313 : (1979) 11 UJ 750

Constitution of India, 1950 — Article 16Delhi Higher Judicial Services Rules, 1970 — Rule 6(1), 6(3)
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Supreme Court17 Aug 1979Partly Allowed

Joginder Singh and Another Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 1876 : (1979) CriLJ 1406 : (1980) 1 SCC 493 : (1980) SCC(Cri) 255 : (1979) SCC(Cri) 295 : (1979) 11 UJ 849

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 302, 34
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Supreme Court16 Aug 1979dismissed

Zohrabi Vs Arjuna and Others

Supreme Court Of India · AIR 1980 SC 101 : (1980) MhLj 58 : (1980) 2 SCC 203 : (1979) 11 UJ 725

Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 28, 28(1)
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