COURT ARCHIVE

Supreme Court Of India judgments

59,822 judgments · page 2,467 of 2,992

Supreme Court26 Sept 1980Disposed Of

Moola Vs Financial Commissioner, Revenue, Chandigarh and Others

Supreme Court Of India · AIR 1981 SC 1647

Administration of Evacuee Property Act, 1950 — Section 12, 12(1), 12(2)East Punjab Displaced Persons (Land Resettlement) Act, 1949 — Section 9Punjab Tenancy Act, 1887 — Section 5

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Supreme Court26 Sept 1980Allowed

Ranjit Singh ETC ETC Vs Union of India

Supreme Court Of India · AIR 1981 SC 461 : (1980) 4 SCC 311 : (1981) 1 SCR 847

Constitution of India, 1950 — Article 32

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Supreme Court26 Sept 1980Disposed Of

Mangalbhai Motiram Patel Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1981 SC 510 : (1980) 82 BOMLR 462 : (1981) CriLJ 331 : (1980) 4 SCC 470 : (1981) SCC(Cri) 49 : (1981) 1 SCR 852

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11(1), 3(1), 3(3)Constitution of India, 1950 — Article 22(5)

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Supreme Court25 Sept 1980Allowed

State of Karnataka & ANR Vs M/S Hansa Corporation

Supreme Court Of India · AIR 1981 SC 463 : (1980) 4 SCC 697 : (1981) 1 SCR 823

Constitution of India, 1950 — Article 14, 19, 226, 246, 255Karnataka Sales Tax Act, 1957 — Section 10(1), 10(2), 2, 2(5), 2(7)Karnataka Sales Tax Rules, 1957 — Rule 4(3)

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Supreme Court25 Sept 1980allowed

Basant Lal (Dead) by Lrs & ANR Vs THE STATE OF U.P. AND ANR.

Supreme Court Of India · AIR 1981 SC 170 : (1980) 4 SCC 430 : (1981) 1 SCR 815

Transfer of Property Act, 1882 — Section 108, 111, 114

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Supreme Court24 Sept 1980Disposed Of

State of Jammu and Kashmir Vs Hazara Singh and Another Hazara Singh Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1981 SC 451 : (1980) CriLJ 1501 : (1981) SCC(Cri) 537

Criminal Procedure Code, 1973 (CrPC) — Section 107, 157Penal Code, 1860 (IPC) — Section 302, 326, 34

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Supreme Court24 Sept 1980Dismissed

Srinivasa Enterprises & ORS Vs Union of India ETC

Supreme Court Of India · AIR 1981 SC 504 : (1984) 4 SCC 507 : (1980) 4 SCC 507 : (1981) 1 SCR 801 : (1980) 12 UJ 962

Banking Regulation Act, 1949 — Section 5, 51Constitution of India, 1950 — Article 14, 19(1), 19(6), 32Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 11, 12, 2

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Supreme Court24 Sept 1980Allowed

Nandlal Khodidas Barot Vs Bar Council of Gujarat and Others

Supreme Court Of India · (1980) ACR 450 : AIR 1981 SC 477 : (1981) SCC(Cri) 255 : (1980) 12 UJ 914

Advocates Act, 1961 — Section 35(1), 36

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Supreme Court23 Sept 1980Allowed

Surendra Kumar Verma ETC Vs Central Government Industrial Tribunal-Cum-Labour Court,

Supreme Court Of India · AIR 1981 SC 422 : (1980) LabIC 1292 : (1981) 1 LLJ 386 : (1980) 4 SCC 443 : (1981) 1 SCR 789 : (1981) 1 SLJ 107

Industrial Disputes Act, 1947 — Section 10, 2

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Supreme Court23 Sept 1980dismissed

Basant Singh Vs State of Punjab

Supreme Court Of India · (1981) SCC(Cri) 376 : (1981) ShimLC 130 : (1981) 13 UJ 123

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 364

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Supreme Court23 Sept 1980Allowed

Tara Chand Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1980 SC 2133 : (1980) CriLJ 1482 : (1981) 1 SCC 416 : (1980) SCC(Cri) 59 : (1980) WLN 538

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3(1)Constitution of India, 1950 — Article 22(5)

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Supreme Court23 Sept 1980Dismissed

Commissioner of Income Tax, Kerala Vs Smt. P.K. Kochammu Amma Peroke

Supreme Court Of India · AIR 1980 SC 2114 : (1980) 19 CTR 196 : (1980) 125 ITR 624 : (1981) 1 SCC 241 : (1981) 1 SCR 781

Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 139(1), 2(45), 271(1), 274, 4Income Tax Rules, 1962 — Rule 12

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Supreme Court23 Sept 1980Dismissed

Ram Shankar Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1981 SC 644 : (1981) CriLJ 162 : (1981) 19 DLT 7 : (1981) SCC(Cri) 378

Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 392, 397

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Supreme Court22 Sept 1980Disposed Of

Ram Dass and Ors Vs Mathura Lal and Ors

Supreme Court Of India · (1982) 3 SCC 198

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Supreme Court22 Sept 1980Disposed Of

State of Gujarat and Others Vs Prabhat Solvent Extraction Industries Private Limited

Supreme Court Of India · (1982) 1 SCC 624

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Supreme Court22 Sept 1980Allowed

K.N. Mishra Vs Jiwaji University, Gwalior

Supreme Court Of India · AIR 1981 SC 174 : (1981) SCC(Cri) 356 : (1981) 13 UJ 130

Criminal Procedure Code, 1973 (CrPC) — Section 340, 476Penal Code, 1860 (IPC) — Section 193, 476

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Supreme Court22 Sept 1980

State of Tamil Nadu Vs S. Shanumugham Chettiar & ANR

Supreme Court Of India · (1980) ACR 447 : AIR 1981 SC 175 : (1981) CriLJ 31 : (1980) 4 SCC 487 : (1981) SCC(Cri) 1 : (1981) 1 SCR 774

Constitution of India, 1950 — Article 136Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7

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Supreme Court22 Sept 1980Dismissed

Ameteep Machine Tools Vs Labour Court, Haryana & ANR

Supreme Court Of India · AIR 1980 SC 2135 : (1981) 42 FLR 67 : (1980) LabIC 1297 : (1980) 2 LLJ 453 : (1981) 1 SCR 768 : (1981) 1 SLJ 55 : (1980) 12 UJ 910

Industrial Disputes Act, 1947 — Section 12, 36, 36(1)

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Supreme Court22 Sept 1980Disposed Of

Bishan Chand Vs Vth Additional District Judge, Bulandshahr (Uttar Pradesh) and Another

Supreme Court Of India · AIR 1982 SC 1230 : (1982) 1 SCC 626

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)

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Supreme Court19 Sept 1980dismissed

Narayanappa Vs Jainarayan Chunnilal Marwadi

Supreme Court Of India · AIR 1981 SC 1103 : (1981) MhLj 494 : (1981) 13 UJ 164

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Rules, 1959 — Rule 11Constitution of India, 1950 — Article 227

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