Supreme Court09 Sept 1980Disposed Of
Girdhari Lal Vs State of Punjab
Supreme Court Of India · AIR 1982 SC 1229(2) : AIR 1982 SC 1229 : (1982) 1 SCC 608
Criminal Procedure Code, 1973 (CrPC) — Section 357
COURT ARCHIVE
Supreme Court Of India judgments
59,822 judgments · page 2,469 of 2,992
Supreme Court09 Sept 1980Allowed
Ichhu Devi Choraria Vs Union of India & ors
Supreme Court Of India · AIR 1980 SC 1983 : (1980) 4 SCC 531 : (1981) SCC(Cri) 25 : (1981) 1 SCR 640
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 21, 22
Supreme Court08 Sept 1980Partly Allowed
Nachittar Singh Vs State of Uttar Pradesh
Supreme Court Of India · (1982) 1 SCC 609
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court05 Sept 1980allowed
N.C. Zeliang Vs Aju Newmai & 2 ors
Supreme Court Of India · AIR 1981 SC 8 : (1981) 1 SCR 631 : (1980) 12 UJ 858
Representation of the People Act, 1951 — Section 123, 123(1), 123(1)(A), 123(3), 123(5)
Supreme Court05 Sept 1980Dismissed
Regional Transport Officer, Chittoor and Others Vs Associated Transport Madras (P) Ltd. and Others
Supreme Court Of India · AIR 1980 SC 1872 : (1980) 4 SCC 597 : (1981) 1 SCR 627 : (1980) 12 UJ 916
Andhra Pradesh Motor Vehicles (Taxation of Passengers and Goods) Act, 1952 — Section 4(1), 40
Supreme Court05 Sept 1980Dismissed
Employees State Insurance Corporation Vs Ameer Hasan
Supreme Court Of India · AIR 1981 SC 174 : (1981) 1 LLJ 164 : (1980) 12 UJ 811
Employees State Insurance (General) Regulations, 1950 — Regulation 76Employees State Insurance Act, 1948 — Section 39, 82(2)
Supreme Court04 Sept 1980Dismissed
Atiabari Tea Company Limited and Another Vs State of Assam
Supreme Court Of India · (1982) 2 SCC 372
Assam Taxation (On Goods Carried by Road or on Inland Waterways) Act, 1961 — Section 34
Supreme Court04 Sept 1980Dismissed
V.B. Raju Vs State of Gujarat & anr
Supreme Court Of India · AIR 1980 SC 2075 : (1981) 1 SCC 1 : (1981) 1 SCR 613 : (1980) 12 UJ 892
Bombay Reorganisation Act, 1960 — Section 29(1)Constitution of India, 1950 — Article 124, 133(1), 217(1), 222, 222(1)
Supreme Court04 Sept 1980Allowed
Jawaharlal Nehru University Vs B.S. Narwal
Supreme Court Of India · AIR 1980 SC 1666 : (1980) 4 SCC 480 : (1981) 1 SCR 618 : (1980) 12 UJ 971
Constitution of India, 1950 — Article 136
Supreme Court04 Sept 1980Dismissed
V.B. Raju Vs Union of India & Others
Supreme Court Of India · AIR 1980 SC 1671 : (1980) 21 GLR 960 : (1981) 1 SCR 599 : (1980) 12 UJ 898
Constitution of India, 1950 — Article 133(1), 14, 221, 221(2), 226Government of India Act, 1935 — Section 221, 221(1), 221(2)High Court Judges (Conditions of Service) (Amendment) Act, 1958 — Section 6
Supreme Court03 Sept 1980Allowed
Ramesh Chand Vs Smt. Dayawati Gupta
Supreme Court Of India · (1982) 1 SCC 414
Transfer of Property Act, 1882 — Section 106
Supreme Court03 Sept 1980Allowed
Shri. Saleh Mohammed Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 111 : (1980) CriLJ 1496 : (1980) 4 SCC 428 : (1980) SCC(Cri) 988 : (1981) 13 UJ 161
Constitution of India, 1950 — Article 22(5), 32
Supreme Court03 Sept 1980Allowed
Sirajuddin alias Siraj Vs State of Karnataka
Supreme Court Of India · AIR 1981 SC 113 : (1980) CriLJ 1498 : (1980) 4 SCC 375 : (1980) SCC(Cri) 964
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
Supreme Court03 Sept 1980Allowed
Patel Madhavlal Parshottamdas Vs Jaitaram Madhavlal and Others
Supreme Court Of India · AIR 1981 SC 1631 : (1980) 4 SCC 555 : (1981) 13 UJ 142
Supreme Court03 Sept 1980Allowed
Shri. Tushar Thakker Vs Union of India (UOI) and Others Mariam Tayabali Zanzibarwala Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 436 : (1980) CriLJ 1492 : (1980) 4 SCC 499 : (1981) SCC(Cri) 13
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 12A, 3, 5AConstitution of India, 1950 — Article 22(5)
Supreme Court02 Sept 1980Dismissed
Lilawati Vs State of Uttar Pradesh and Another
Supreme Court Of India · (1982) 1 SCC 437
Supreme Court29 Aug 1980dismissed
Madan Lal Vs Mst. Gopi & anr
Supreme Court Of India · AIR 1980 SC 1754 : (1980) 4 SCC 255 : (1981) 1 SCR 594
Supreme Court29 Aug 1980Dismissed
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD @APPELLANT @has TOSHOKU LTD., GUNTUR ETC.
Supreme Court Of India · AIR 1981 SC 148 : (1980) 19 CTR 192 : (1980) 125 ITR 525 : (1981) 1 SCR 587
Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 4(1), 42Income Tax Act, 1961 — Section 143(3), 160, 161, 163, 256(1)
Supreme Court28 Aug 1980Disposed Of
Shaikh Noor Mohamad Shaikh Fazal Vs The State of Maharashtra
Supreme Court Of India · AIR 1981 SC 297 : (1980) CriLJ 1345 : (1981) SCC(Cri) 45
Penal Code, 1860 (IPC) — Section 30, 465, 467, 471
Supreme Court28 Aug 1980dismissed
State of Andhra Pradesh Vs P.T. Appaiah and Another
Supreme Court Of India · AIR 1981 SC 365 : (1980) CriLJ 1410 : (1980) 4 SCC 316 : (1980) SCC(Cri) 960 : (1981) 1 SCR 580
Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 120, 34