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Supreme Court Of India judgments

59,822 judgments · page 2,465 of 2,992

Supreme Court13 Nov 1980Allowed

Som Prakash Rekhi Vs Union of India & ANR

Supreme Court Of India · AIR 1981 SC 212 : (1981) 1 LLJ 79 : (1981) 1 SCC 449

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 10, 10(1), 10(3), 11, 12Constitution of India, 1950 — Article 12, 14, 16, 19, 19(1)Employees Provident Fund and Family Pension Act, 1952 — Sect
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Supreme Court12 Nov 1980allowed

Ved Prakash Vs State of Haryana

Supreme Court Of India · (1981) ACR 74 : AIR 1981 SC 643 : (1981) 1 SCC 447 : (1981) SCC(Cri) 182 : (1981) 1 SCR 1279

Criminal Procedure Code, 1973 (CrPC) — Section 360
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Supreme Court12 Nov 1980Disposed Of

Gopalanachari Vs State of Kerala

Supreme Court Of India · AIR 1981 SC 674 : (1981) CriLJ 337 : (1981) SCC(Cri) 546 : (1981) 1 SCR 1271

Constitution of India, 1950 — Article 14, 19Criminal Procedure Code, 1973 (CrPC) — Section 110
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Supreme Court11 Nov 1980Dismissed

Maru Ram ETC Vs Union of India & ORS

Supreme Court Of India · AIR 1980 SC 2147 : (1980) CriLJ 1440 : (1981) 1 SCC 107 : (1981) SCC(Cri) 112 : (1981) 1 SCR 1196

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 1(2), 401, 432, 432(1), 433Penal Code, 1860 (IPC) — Section 121, 132, 295, 302, 303
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Supreme Court10 Nov 1980Dismissed

S.S. Sharma & ORS Vs Union of India & ORS

Supreme Court Of India · AIR 1981 SC 588 : (1981) LabIC 131 : (1981) 1 LLJ 381 : (1981) 1 SCC 397 : (1981) 1 SCR 1184 : (1981) 1 SLJ 443

Central Secretariat Service (Amendment) Rules, 1979 — Rule 12, 12(2)Constitution of India, 1950 — Article 14, 15, 16, 16(4), 32
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Supreme Court04 Nov 1980Dismissed

SHRIMATI SARASWATI DEVI Vs U.P. GOVTERNMENT

Supreme Court Of India · AIR 1981 SC 660 : (1980) 4 SCC 738 : (1980) 1 SCR 1005

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68A, 68B, 68C, 68D, 68D(1)Uttar Pradesh State Transport Services (Development) Rules, 1958 — Rule 4(1), 5(5), 7(2), 7(4)
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