Supreme Court02 Dec 1980allowed

Madura Coats Limited Vs Inspector of Factories, First Circle, Madurai & ANR

Supreme Court Of India · AIR 1981 SC 340 : (1981) 42 FLR 105 : (1981) 1 LLJ 255 : (1981) 1 SCC 590 : (1981) 2 SCR 302 : (1981) 13 UJ 7

Factories Act, 1934 — Section 49Industrial Disputes Act, 1947 — Section 2, 22Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 2, 3, 3(1), 5, 5(1)
Supreme Court25 Nov 1980allowed

Brijendra Singh Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1981 SC 636 : (1981) 1 SCC 597 : (1981) 2 SCR 287 : (1981) 13 UJ 48

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5, 5(1), 5(6)
Supreme Court14 Nov 1980Dismissed

Vijay Nath Awasthi Vs State of U.P.

Supreme Court Of India · AIR 1981 SC 1625 : (1981) 2 SCC 23 : (1981) SCC(Cri) 313 : (1981) 13 UJ 54

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
Supreme Court13 Nov 1980Disposed Of

Waman Rao and Ors Vs Union of India (UOI) and Others

Supreme Court Of India · (1981) 2 SCC 362 : (1981) 2 SCR 1

Constitution of India, 1950 — Article 13(2), 14, 19, 31, 31(2), 31A, 31A(1), 31B, 31C, 39, 329, 352, 368Constitution (First Amendment) Act, 1951 — Section 4, 5, 14Constitution (Forty-second) Amendment Act 1976 — Section 2, 4, 7, 48, 55
Supreme Court13 Nov 1980Allowed

S. Gurdip Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1981 SC 362 : (1981) CriLJ 2 : (1981) 1 SCC 419 : (1981) SCC(Cri) 168 : (1981) 13 UJ 179

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
Supreme Court13 Nov 1980Disposed Of

ACCOUNTANT GENERAL & ANR. ETC. ETC. Vs S. DORAISWAMY & ORS. ETC. ETC.

Supreme Court Of India · AIR 1981 SC 783 : (1981) LabIC 184 : (1981) 4 SCC 93 : (1981) 2 SCR 155 : (1981) 13 UJ 89

Audit and Accounts Department (Subordinate Accounts Service and Subordinate Railway Audit Service) Service Rules, 1974 — Rule 1(2)Constitution of India, 1950 — Article 148(5), 309