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Supreme Court Of India judgments

59,822 judgments · page 2,466 of 2,992

Supreme Court10 Oct 1980Dismissed

The State of Rajasthan Vs A.K. Datta

Supreme Court Of India · AIR 1981 SC 20 : (1980) CriLJ 1278 : (1980) 4 SCC 459 : (1980) SCC(Cri) 990 : (1981) ShimLC 132 : (1980) WLN 540

Penal Code, 1860 (IPC) — Section 471
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Supreme Court10 Oct 1980Disposed Of

Controller of Estate Duty, Lucknow Vs Aloke Mitra

Supreme Court Of India · AIR 1981 SC 102 : (1980) 16 CTR 49 : (1980) 126 ITR 599 : (1981) 2 SCC 121 : (1981) 1 SCR 943 : (1980) 4 TAXMAN 19

Estate Duty Act, 1953 — Section 5Transfer of Property Act, 1882 — Section 41, 5(1)
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Supreme Court09 Oct 1980Allowed

Ramji Dayawala & Sons (P) Ltd. Vs Invest Import

Supreme Court Of India · AIR 1981 SC 2085 : (1981) 1 SCC 80 : (1981) 1 SCR 899

Civil Procedure Code, 1908 (CPC) — Section 151, 34Constitution Of India, 1950 — Article 133(1)(c)Arbitration (Protocol and Convention) Act, 1937 — Section 3
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Supreme Court07 Oct 1980Allowed

Karbalai Begum Vs Mohd. Sayeed & ANR

Supreme Court Of India · AIR 1981 SC 77 : (1980) RD 300 : (1980) 4 SCC 396 : (1981) 1 SCR 863 : (1980) 12 UJ 979

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 23, 49, 9
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Supreme Court03 Oct 1980Allowed

Gurnam Kaur Vs Bakshish Singh and ors

Supreme Court Of India · AIR 1981 SC 631 : (1981) CriLJ 34 : (1981) SCC(Cri) 496

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 307, 34
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