COURT ARCHIVE

Supreme Court Of India judgments

59,830 judgments · page 2,437 of 2,992

Supreme Court21 Apr 1982dismissed

O.N. Bhatnagar Vs Smt. Rukibai Narsindas and Others

Supreme Court Of India · AIR 1982 SC 1043 : (1982) 84 BOMLR 352 : (1982) MhLj 484 : (1982) 1 SCALE 377 : (1982) 2 SCC 244 : (1982) 3 SCR 681 : (1982) 14 UJ 434

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 15, 5(11)Maharashtra Co-operative Societies Act, 1960 — Section 91, 91(1)

Supreme Court16 Apr 1982allowed

Baldev Sahai Bangia Vs R.C. Bhasin

Supreme Court Of India · AIR 1982 SC 1091 : (1982) 1 SCALE 366 : (1982) 2 SCC 210 : (1982) 3 SCR 670 : (1982) 14 UJ 405

Delhi Rent Control Act, 1958 — Section 14(1)

Supreme Court15 Apr 1982Allowed

Gambhir Vs State of Maharashtra

Supreme Court Of India · AIR 1982 SC 1157 : (1982) CriLJ 1243 : (1982) 1 SCALE 388 : (1982) 2 SCC 351 : (1982) 14 UJ 475

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

Supreme Court13 Apr 1982Dismissed

Commissioner of Income Tax, West Bengal-III Vs Pigot Champan and Company

Supreme Court Of India · AIR 1982 SC 1085 : (1982) 30 CTR 375 : (1982) 135 ITR 620 : (1982) 1 SCALE 371 : (1982) 2 SCC 330 : (1982) 14 UJ 359

Partnership Act, 1932 — Section 40, 42, 43, 44

Supreme Court07 Apr 1982Allowed

Mahabir Prasad Verma Vs Dr. Surinder Kaur

Supreme Court Of India · AIR 1982 SC 1097 : (1982) 1 SCALE 299 : (1982) 2 SCC 258 : (1982) 3 SCR 607 : (1982) 14 UJ 394

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 2

Supreme Court05 Apr 1982Dismissed

Hanumant Dass Vs Vinay Kumar and Others State of Himachal Pradesh Vs Vinay Kumar and Another

Supreme Court Of India · (1982) ACR 233 : AIR 1982 SC 1052 : (1982) CriLJ 977 : (1982) 1 SCALE 310 : (1982) 2 SCC 177 : (1982) 3 SCR 595

Criminal Procedure Code, 1973 (CrPC) — Section 2(4), 225, 24, 377, 378Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court02 Apr 1982Allowed

Umesh Chandra Vs State of Rajasthan

Supreme Court Of India · AIR 1982 SC 1057 : (1982) 1 SCALE 335 : (1982) 2 SCC 202 : (1982) 3 SCR 583 : (1982) 14 UJ 426

Evidence Act, 1872 — Section 34, 35, 73, 74Penal Code, 1860 (IPC) — Section 302, 363, 363A, 364, 366ARajasthan Children Act, 1970 — Section 26, 3

Supreme Court30 Mar 1982dismissed

State of Maharashtra Vs Raj Kumar

Supreme Court Of India · AIR 1982 SC 1301 : (1982) LabIC 1597 : (1982) 3 SCC 313 : (1982) 2 SLJ 549

Constitution of India, 1950 — Article 14, 16

Supreme Court30 Mar 1982Dismissed

A.K.M. Hassan Uzzaman and Others Vs Union of India (UOI) and Others Lakshmi Charan Sen and Others Vs A.K.M. Hassan Uzzaman and Others

Supreme Court Of India · (1982) 1 SCALE 263 : (1982) 2 SCC 218 : (1982) 14 UJ 371

Constitution of India, 1950 — Article 226Registration of Electors Rules, 1960 — Rule 26

Supreme Court29 Mar 1982Disposed Of

Union of India (UOI) Vs V.B. Raju

Supreme Court Of India · AIR 1982 SC 1174 : (1982) 45 FLR 328 : (1982) LabIC 1487 : (1982) 1 SCALE 238 : (1982) 2 SCC 326 : (1982) 1 SLJ 602 : (1982) 14 UJ 312

Constitution of India, 1950 — Article 133, 312A(3)High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 15

Supreme Court29 Mar 1982Dismissed

Devji Vallabhbhai Tandel Ors. Vs Administrator of Goa, Daman and Diu and Another

Supreme Court Of India · AIR 1982 SC 1029 : (1983) 54 CompCas 571 : (1982) CriLJ 799 : (1982) 1 SCALE 246 : (1982) 2 SCC 222 : (1982) 3 SCR 553

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3(1), 8Constitution of India, 1950 — Article 163, 22(5), 74Government of Union Territories Act, 1963 — Section 44(1)

Supreme Court29 Mar 1982Dismissed

MADHYA PRADESH CO-OPERATIVE BANK LTD. Vs ADDITIONAL COMMISSIONER OF INCOME TAX. (ALSO MADHYA PRADESH RAJYA SAHAKARI BANK v. Commissioner of Income Tax (CIVIL APPEAL NO. 1196 OF 1992) and MADHYA PRADESH CO-OPERATIVE BANK LTD. v. ADDL. Commiss

Supreme Court Of India · (1996) 134 CTR 92

Co-operative Societies Act, 1912 — Section 44Income Tax Act, 1961 — Section 8, 81

Supreme Court26 Mar 1982Allowed

G.M. Morey Vs Government of Andhra Pradesh and Another

Supreme Court Of India · AIR 1982 SC 1163 : (1982) CriLJ 1249 : (1982) 1 SCALE 272 : (1982) 2 SCC 433 : (1982) 14 UJ 422

Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433Penal Code, 1860 (IPC) — Section 120B, 121, 130, 302, 304

Supreme Court26 Mar 1982Dismissed

Mrs Saraswathi Seshagiri Vs State of Kerala and Another

Supreme Court Of India · AIR 1982 SC 1165 : (1983) 54 CompCas 394 : (1982) 1 SCALE 274 : (1982) 2 SCC 310 : (1982) 14 UJ 419

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 132, 135

Supreme Court24 Mar 1982Allowed

Kannan and Another Vs State of Tamil Nadu

Supreme Court Of India · AIR 1982 SC 1192 : (1982) CriLJ 1570 : (1982) 1 SCALE 402 : (1982) 2 SCC 350 : (1982) 14 UJ 425

Supreme Court23 Mar 1982dismissed

Bhopal Sugar Industries Limited Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1982 SC 1012 : (1982) 1 SCALE 283 : (1982) 2 SCC 168 : (1982) 3 SCR 543 : (1982) 14 UJ 268

Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 21(1)Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1959 — Rule 45, 46

Supreme Court23 Mar 1982dismissed

Anil Yadav and Others Vs State of Bihar and Bachcho Lal Das, Superintendent, Central Jail, Bhagalpur, Bihar

Supreme Court Of India · AIR 1982 SC 1008 : (1982) 30 BLJR 287 : (1982) CriLJ 982 : (1982) 1 SCALE 278 : (1982) 2 SCC 195 : (1982) 3 SCR 533 : (1982) 14 UJ 301

Constitution of India, 1950 — Article 19, 21

Supreme Court23 Mar 1982Dismissed

State of Uttar Pradesh and Others Vs Vijay Bahadur Singh and Others

Supreme Court Of India · AIR 1982 SC 1234 : (1982) 1 SCALE 402(1) : (1982) 1 SCALE 402 : (1982) 2 SCC 365 : (1982) 14 UJ 307

Supreme Court17 Mar 1982dismissed

Controller of Estate Duty, Bihar Vs Mahant Umesh Narain Puri (Dead) Represented by Mahant Sher Nandan Puri

Supreme Court Of India · AIR 1982 SC 1153 : (1982) 27 CTR 314 : (1982) 135 ITR 139 : (1982) 1 SCALE 395 : (1982) 2 SCC 303 : (1982) 14 UJ 231

Estate Duty Act, 1953 — Section 2(16), 6, 64(6), 7

Supreme Court17 Mar 1982Allowed

Vijay Kumar Vs State of Jammu and Kashmir and Others

Supreme Court Of India · AIR 1982 SC 1023 : (1982) 1 SCALE 240 : (1982) 2 SCC 43 : (1982) 3 SCR 522 : (1982) 14 UJ 223

Constitution of India, 1950 — Article 22(5), 32Jammu and Kashmir Public Safety Act, 1978 — Section 13, 13(1)