COURT ARCHIVE

Supreme Court Of India judgments

59,830 judgments · page 2,436 of 2,992

Supreme Court26 Jul 1982dismissed

S.L. Ahmed and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1982 SC 1253 : (1982) 45 FLR 283 : (1982) LabIC 1334 : (1982) 2 LLJ 399 : (1982) 1 SCALE 532 : (1982) 2 SCC 458 : (1983) 1 SCR 1 : (1982) 2 SLJ 232 : (1982) 14 UJ 575

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Supreme Court19 Jul 1982Dismissed

Krishna Prasad Sinha Vs State of Bihar and Others

Supreme Court Of India · AIR 1983 SC 578 : (1982) 30 BLJR 455 : (1983) 2 LLJ 263 : (1983) PLJR 13 : (1982) 1 SCALE 561 : (1982) 2 SCC 497 : (1982) 14 UJ 592

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Supreme Court11 Jun 1982Dismissed

Dalchand Vs Municipal Corporation, Bhopal and Another

Supreme Court Of India · (1982) ACR 339 : AIR 1983 SC 303 : (1982) 30 BLJR 420 : (1983) CriLJ 448 : (1982) 1 SCALE 573 : (1984) 2 SCC 486 : (1982) 14 UJ 559

Prevention of Food Adulteration Rules, 1955 — Rule 9

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Supreme Court28 May 1982Allowed

Kailash Pandey Vs State of Uttar Pradesh and Others

Supreme Court Of India · (1982) ACR 341 : AIR 1983 SC 317 : (1982) 30 BLJR 422 : (1983) CriLJ 452 : (1982) 1 SCALE 495 : (1984) 2 SCC 397 : (1982) 14 UJ 876

Constitution of India, 1950 — Article 32National Security Act, 1980 — Section 8

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Supreme Court21 May 1982Dismissed

Phillippa Anne Duke Vs State of Tamil Nadu and Others

Supreme Court Of India · AIR 1982 SC 69 : AIR 1982 SC 1178 : (1982) 3 SCR 769

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 32

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Supreme Court11 May 1982Disposed Of

Mrs. Veena Sethi Vs State of Bihar and Others

Supreme Court Of India · AIR 1983 SC 339 : (1983) CriLJ 675 : (1983) PLJR 1 : (1982) 1 SCALE 793 : (1982) 2 SCC 583 : (1982) 14 UJ 543

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 309

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Supreme Court11 May 1982Allowed

People''s Union for Democratic Rights and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1982 SC 1473(2) : (1982) 30 BLJR 401 : (1982) 45 FLR 140 : (1982) 1 SCALE 817 : (1982) 2 SCC 494 : (1982) 14 UJ 553

Contract Labour (Regulation and Abolition) Act, 1970 — Section 21Employment of Children Act, 1938 — Section 3Equal Remuneration Act, 1976 — Section 4, 5

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Supreme Court07 May 1982Dismissed

Trade Links Limited, New Delhi and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1982 SC 1137 : (1982) 1 SCALE 486 : (1982) 2 SCC 337 : (1982) 3 SCR 755 : (1982) 14 UJ 411

Constitution of India, 1950 — Article 32

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Supreme Court07 May 1982Dismissed

Sardar Govindrao and Others Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1982 SC 1201 : (1982) 2 SCC 414 : (1982) 3 SCR 729 : (1982) 14 UJ 767

Central Provinces and Berar Revocation of Land Revenue Exemptions Act, 1948 — Section 5(3)

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Supreme Court07 May 1982Dismissed

T.N. Saxena and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1982 SC 1244 : (1982) 44 FLR 380 : (1982) 2 LLJ 161 : (1982) 1 SCALE 481 : (1982) 2 SCC 319 : (1982) 3 SCR 719 : (1982) 2 SLJ 37 : (1982) 14 UJ 374

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Supreme Court07 May 1982Dismissed

Govindrao (Sardar) and Others Vs State of M.P. and Others

Supreme Court Of India · (1982) JLJ 559

Central Provinces and Berar Revocation of Land Revenue Exemptions Act, 1948 — Section 5(2), 5(3), 5(4)

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Supreme Court06 May 1982Dismissed

Jayappa Dattu Rajage and Others Vs State of Maharashtra

Supreme Court Of India · (1982) ACR 387 : AIR 1982 SC 1183 : (1982) CriLJ 1394 : (1982) 1 SCALE 448 : (1982) 2 SCC 453 : (1982) 14 UJ 482

Penal Code, 1860 (IPC) — Section 300, 304, 325, 34

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Supreme Court05 May 1982Dismissed

Ashok Kumar Vs Delhi Administration and Others

Supreme Court Of India · AIR 1982 SC 1143 : (1982) CriLJ 1191 : (1982) 1 SCALE 459 : (1982) 2 SCC 403 : (1982) 3 SCR 707 : (1982) 14 UJ 485

Constitution of India, 1950 — Article 21, 22, 22(5), 32National Security Act, 1980 — Section 13, 3, 3(1), 8

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Supreme Court05 May 1982Dismissed

Ashok Narain Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1982 SC 1222 : (1982) CriLJ 1729 : (1982) 1 SCALE 451 : (1982) 2 SCC 437 : (1982) 14 UJ 484

Constitution of India, 1950 — Article 32Foreign Exchange Regulation Act, 1973 — Section 35

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Supreme Court04 May 1982Dismissed

State of Maharashtra Vs Narayan Shamrao Puranik and Others

Supreme Court Of India · AIR 1982 SC 1198 : (1982) 1 SCALE 443 : (1982) 2 SCC 440 : (1982) 14 UJ 368

Bombay Reorganisation Act, 1960 — Section 28, 28(1), 28(2)Constitution of India, 1950 — Article 3, 4General Clauses Act, 1897 — Section 14

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Supreme Court04 May 1982Dismissed

State of Andhra Pradesh and Others Vs G.M. Morey

Supreme Court Of India · (1982) ACR 270 : AIR 1982 SC 1195 : (1982) 30 BLJR 413 : (1982) CriLJ 1571 : (1982) 1 SCALE 445 : (1982) 2 SCC 436 : (1982) 14 UJ 473

Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 304, 306, 307

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Supreme Court03 May 1982Dismissed

State of Maharashtra Vs G.A. Pitre and Others

Supreme Court Of India · AIR 1982 SC 1196 : (1982) 1 SCALE 449 : (1982) 2 SCC 447 : (1982) 14 UJ 380

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Supreme Court03 May 1982Disposed Of

Pannijee Sugar and General Mills Vs Its Workmen

Supreme Court Of India · AIR 1984 SC 1515 : (1983) 2 LLJ 192 : (1984) 1 SCC 283

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Supreme Court03 May 1982Dismissed

Union of India (UOI) Vs Gurnam Singh

Supreme Court Of India · AIR 1982 SC 1265 : (1982) 44 FLR 391 : (1982) 1 SCALE 453 : (1982) 2 SCC 314 : (1982) 3 SCR 700 : (1982) 1 SLJ 630 : (1982) 14 UJ 579

All India Services (Leave) Rules, 1955 — Rule 20BConstitution of India, 1950 — Article 221(2)High Court Judges (Conditions of Service) Rules, 1956 — Rule 2

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Supreme Court23 Apr 1982Allowed

Youssuf Abbas Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1982 SC 1170 : (1982) 1 SCALE 446 : (1982) 2 SCC 380 : (1982) 14 UJ 392

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