Supreme Court31 Aug 1982Disposed Of
Shiv Dayal Srivastava Vs Union of India (UOI)
Supreme Court Of India · (1984) 48 FLR 287 : (1982) 1 SCALE 804 : (1982) 3 SCC 181
COURT ARCHIVE
Supreme Court Of India judgments
59,830 judgments · page 2,435 of 2,992
Supreme Court30 Aug 1982Dismissed
Gurmail Singh and Others Vs State of Punjab
Supreme Court Of India · (1982) ACR 441 : AIR 1982 SC 1466 : (1982) CriLJ 1946 : (1982) 1 SCALE 708 : (1982) 3 SCC 185
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
Supreme Court30 Aug 1982Allowed
Munna alias Vijay Kant Vs State of Rajasthan
Supreme Court Of India · AIR 1982 SC 1465 : (1982) CriLJ 1945 : (1983) 1 Crimes 41 : (1982) 1 SCALE 707 : (1982) 3 SCC 380 : (1982) 14 UJ 872
Penal Code, 1860 (IPC) — Section 307, 452
Supreme Court26 Aug 1982Disposed Of
Smt. Jamna Devi and Others Vs Kude Ram and Another
Supreme Court Of India · AIR 1982 SC 1456 : (1982) 1 SCALE 815 : (1982) 3 SCC 376 : (1982) 14 UJ 850
Delhi Rent Control Act, 1958 — Section 25
Supreme Court26 Aug 1982Dismissed
Kartar Singh and Others Vs State of Haryana
Supreme Court Of India · (1982) ACR 458 : AIR 1982 SC 1439 : (1982) CriLJ 1772 : (1983) 1 Crimes 43 : (1982) 2 GLR 421 : (1982) 1 SCALE 671 : (1982) 3 SCC 1 : (1983) 1 SCR 445 : (1982) 14 UJ 621
Constitution of India, 1950 — Article 14, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433A, 434Penal Code, 1860 (IPC) — Section 302, 304, 305, 307, 394
Supreme Court25 Aug 1982Dismissed
Lt.-Col. Prithi Pal Singh Bedi and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1982 SC 1413 : (1983) CriLJ 647 : (1982) 1 SCALE 676 : (1982) 3 SCC 140 : (1983) 1 SCR 393 : (1982) 2 SLJ 582 : (1982) 14 UJ 695
Army Act, 1950 — Section 113, 125, 191, 192, 7Army Rules, 1954 — Rule 180, 187, 187(3), 22, 23Constitution of India, 1950 — Article 19(1), 21, 32, 33
Supreme Court24 Aug 1982Disposed Of
Sant Bir Vs State of Bihar
Supreme Court Of India · AIR 1982 SC 1470 : (1983) 31 BLJR 119 : (1982) CriLJ 1933 : (1983) 1 Crimes 64 : (1982) PLJR 97 : (1982) 1 SCALE 668 : (1982) 3 SCC 131 : (1982) 14 UJ 843
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302
Supreme Court24 Aug 1982Allowed
Rani Choudhury Vs Lt.-Col. Suraj Jit Choudhury
Supreme Court Of India · AIR 1982 SC 1397 : (1982) 1 SCALE 657 : (1982) 2 SCC 596 : (1983) 1 SCR 372 : (1982) 14 UJ 594
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 96
Supreme Court19 Aug 1982Disposed Of
Shanti Sarup Gupta Vs Anjuman Isnai Ashria Anjuman Isnai Ashria Vs Shanti Sarup Gupta
Supreme Court Of India · AIR 1982 SC 1461 : (1982) CriLJ 1941 : (1982) 1 SCALE 654 : (1982) 3 SCC 128 : (1982) 14 UJ 590
Constitution of India, 1950 — Article 136
Supreme Court17 Aug 1982Dismissed
Sampuran Singh Vs State of Punjab
Supreme Court Of India · AIR 1982 SC 1407 : (1983) 1 Crimes 49 : (1982) 45 FLR 272 : (1982) 2 LLJ 281 : (1982) 1 SCALE 647 : (1982) 1 SCALE 411 : (1982) 3 SCC 200 : (1982) 2 SLJ 551
Constitution of India, 1950 — Article 309, 310, 311, 311(1)Criminal Procedure Code, 1973 (CrPC) — Section 417, 417(3), 482Evidence Act, 1872 — Section 74, 80
Supreme Court16 Aug 1982Dismissed
Dhananjoy Das Vs District Magistrate, Darrang and Another
Supreme Court Of India · AIR 1982 SC 1315 : (1982) CriLJ 1779 : (1983) 1 Crimes 29 : (1982) 1 SCALE 636 : (1982) 2 SCC 521 : (1983) 1 SCR 122 : (1982) 14 UJ 683
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(3)
Supreme Court06 Aug 1982
Food Corporation of India and Another Vs Yadav Engineer and Contractor
Supreme Court Of India · AIR 1982 SC 1302 : (1982) 2 SCC 499
Arbitration Act, 1940 — Section 20, 34, 4, 41(2)Civil Procedure Code, 1908 (CPC) — Order 30 Rule 8, Order 39 Rule 1, Order 39 Rule 2, 115, 151Constitution of India, 1950 — Article 141, 19
Supreme Court04 Aug 1982Disposed Of
Hoshiam Shavaksha Dolikuka Vs Thrity Hoshie Dolikuka
Supreme Court Of India · AIR 1982 SC 1457 : (1982) CriLJ 1937 : (1982) 1 SCALE 585 : (1982) 2 SCC 577 : (1982) 14 UJ 583
Supreme Court04 Aug 1982Disposed Of
Thrity Hoshie Dolikuka Vs Hoshiam Shavaksha Dolikuka
Supreme Court Of India · AIR 1982 SC 1276 : (1982) 1 SCALE 608 : (1982) 2 SCC 544 : (1983) 1 SCR 49
Divorce Act, 1869 — Section 41Guardians and Wards Act, 1890 — Section 17, 7Hindu Marriage Act, 1955 — Section 26
Supreme Court03 Aug 1982Dismissed
Smt. Ram Piari and Others Vs Rallia Ram and Others
Supreme Court Of India · AIR 1982 SC 1314 : (1982) 1 SCALE 574 : (1982) 2 SCC 536 : (1982) 14 UJ 588
Supreme Court30 Jul 1982Dismissed
Reynold Rajamani and Another Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1982 SC 1261 : (1982) 1 SCALE 566 : (1982) 2 SCC 474 : (1983) 1 SCR 32 : (1982) 14 UJ 570
Constitution Of india, 1950 — Article 14Special Marriage Act, 1954 — Section 28Indian Divorce Act, 1869 — Section 7
Supreme Court30 Jul 1982Disposed Of
Smt. Bimla Dewan Vs Lieutenant-Governor of Delhi
Supreme Court Of India · AIR 1982 SC 1257 : (1982) CriLJ 1737 : (1982) 1 SCALE 563 : (1982) 2 SCC 469 : (1983) 1 SCR 42
Constitution of India, 1950 — Article 32National Security Act, 1980 — Section 3, 3(2), 8Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 427
Supreme Court30 Jul 1982Dismissed
Agencia Commercial International Limited and Others Vs Custodian of the Branches of Banco Nacional Ultramarino
Supreme Court Of India · AIR 1982 SC 1268 : (1982) 3 CompLJ 117 : (1982) 1 SCALE 575 : (1982) 2 SCC 482 : (1982) 1 SCR 16 : (1982) 14 UJ 561
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 16Constitution of India, 1950 — Article 240Negotiable Instruments Act, 1881 (NI) — Section 81
Supreme Court29 Jul 1982Disposed Of
Jaya Mala Vs Home Secretary, Government of Jammu and Kashmir and Others
Supreme Court Of India · AIR 1982 SC 1297 : (1982) CriLJ 1777 : (1982) 1 SCALE 558 : (1982) 2 SCC 538 : (1982) 14 UJ 859
Jammu and Kashmir Public Safety Act, 1978 — Section 8Penal Code, 1860 (IPC) — Section 307, 504, 506
Supreme Court28 Jul 1982Dismissed
State of Maharashtra Vs Ramdas Shrinivas Nayak and Another
Supreme Court Of India · AIR 1982 SC 1249 : (1982) CriLJ 1581 : (1983) 1 Crimes 335 : (1982) 1 SCALE 545 : (1982) 2 SCC 463 : (1983) 1 SCR 8
Constitution of India, 1950 — Article 133, 134, 136, 163, 74Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 161, 185