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Supreme Court Of India judgments

59,830 judgments · page 2,439 of 2,992

Supreme Court16 Feb 1982Allowed

Padma Srinivasan Vs Premier Insurance Company Limited

Supreme Court Of India · (1982) ACJ 191 : AIR 1982 SC 836 : (1983) 53 CompCas 333 : (1982) 44 FLR 271 : (1982) 1 SCALE 107 : (1982) 1 SCC 613 : (1982) 3 SCR 244 : (1982) 14 UJ 248

Motor Vehicles (Amendment) Act, 1969 — Section 95(2)Motor Vehicles Act, 1939 — Section 95(2)
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Supreme Court12 Feb 1982Dismissed

Harbans Singh Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1982 SC 849 : (1982) CriLJ 795 : (1982) 1 SCALE 95 : (1982) 2 SCC 101 : (1982) 3 SCR 235 : (1982) 14 UJ 181

Constitution of India, 1950 — Article 136, 14, 32, 72Penal Code, 1860 (IPC) — Section 302, 53
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Supreme Court29 Jan 1982dismissed

Babu Lal Vs Hazari Lal Kishori Lal and Others

Supreme Court Of India · AIR 1982 SC 818 : (1982) 1 SCALE 79 : (1982) 1 SCC 525 : (1982) 3 SCR 94 : (1982) 14 UJ 492

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 47Specific Relief Act, 1963 — Section 22, 22(2)Transfer of Property Act, 1882 — Section 55, 55(1)
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Supreme Court29 Jan 1982Allowed

State of Madhya Pradesh Vs Dewadas and Others

Supreme Court Of India · AIR 1982 SC 800 : (1982) CriLJ 614 : (1982) 1 SCALE 100 : (1982) 1 SCC 552 : (1982) 3 SCR 81 : (1982) 14 UJ 169

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(3), 378(4)High Court of Madhya Pradesh Rules, 2008 — Rule 1
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Supreme Court28 Jan 1982allowed

D. Ramaswami Vs State of Tamil Nadu

Supreme Court Of India · AIR 1982 SC 793 : (1982) 1 LLJ 349 : (1982) 1 SCALE 92 : (1982) 1 SCC 510 : (1982) 3 SCR 75 : (1982) 1 SLJ 194 : (1982) 14 UJ 154

Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 36
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