CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,830 judgments · page 2,440 of 2,992

Supreme Court27 Jan 1982Dismissed

Lingo-Sulphite Corporation of India Limited and Others Vs U.P. State Sugar Corporation Limited, Unit Bijnorand Others United Commercial Syndicate, Allahabad Vs U.P. State Sugar Corporation Limited, Unit Bijnor a

Supreme Court Of India · AIR 1982 SC 786 : (1982) 1 SCALE 34 : (1982) 1 SCC 539 : (1982) 3 SCR 66 : (1982) 14 UJ 157

Uttar Pradesh Sheera Niyantran Adhiniyam, 1964 — Section 10, 8Uttar Pradesh Sheera Niyantran Niyamawali, 1974 — Rule 22(1), 22(2)
Read judgment
Supreme Court19 Jan 1982

Munna and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (1982) ACR 190 : AIR 1982 SC 806 : (1982) CriLJ 620 : (1982) 1 SCALE 29 : (1982) 1 SCC 545 : (1982) 3 SCR 47 : (1982) 14 UJ 143

Uttar Pradesh Children Act, 1951 — Section 2(9), 23, 27, 32Uttar Pradesh Children Rules, 1962 — Rule 14, 15
Read judgment
Supreme Court15 Jan 1982Allowed

Chandrapal Singh and Others Vs Maharaj Singh and Another

Supreme Court Of India · (1982) ACR 170 : AIR 1982 SC 1238 : (1982) CriLJ 1731 : (1982) 1 SCALE 73 : (1982) 1 SCC 466 : (1982) 14 UJ 517

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3), 345, 346Penal Code, 1860 (IPC) — Section 15(1), 15(2), 193, 196, 199Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 &m
Read judgment
Supreme Court14 Jan 1982allowed

Smt. Anand Kaur Vs Pritam Lal

Supreme Court Of India · AIR 1982 SC 777 : (1982) 1 SCALE 2 : (1982) 1 SCC 502 : (1982) 3 SCR 43 : (1982) 14 UJ 152

Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15Transfer of Property Act, 1882 — Section 106
Read judgment