Supreme Court10 Oct 1985Allowed

Harbans Lal Vs Jagmohan Saran

Supreme Court Of India · AIR 1986 SC 302 : (1985) 2 SCALE 891 : (1985) 4 SCC 333 : (1985) 3 SCR 634 Supp : (1986) 1 UJ 28

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16
Supreme Court09 Oct 1985Disposed Of

Savitri Rawat Vs Govind Singh Rawat

Supreme Court Of India · AIR 1986 SC 984 : (1986) 88 BOMLR 223 : (1986) CriLJ 41 : (1985) MhLj 976 : (1985) MPLJ 662 : (1985) 2 SCALE 697 : (1985) 4 SCC 337 : (1985) 3 SCR 615 Supp

Constitution Of India, 1950 — Article 136Code Of Criminal Procedure — Section 125, 126, 127, 128Code of Criminal Procedure, 1898 — Section 488, 489, 489(2), 490
Supreme Court09 Oct 1985

Kirpal Singh, M.L.A. Vs Uttam Singh and Another

Supreme Court Of India · AIR 1986 SC 300 : (1985) 2 SCALE 749 : (1985) 4 SCC 621 : (1985) 3 SCR 622 Supp : (1986) 1 UJ 25

Constitution of India, 1950 — Article 191(1)Representation of the People Act, 1951 — Section 10, 116A
Supreme Court04 Oct 1985Dismissed

Smt. Asha Keshavrao Bhosale Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1986 SC 283 : (1986) CriLJ 177 : (1985) 2 Crimes 799 : (1986) 8 ECC 138 : (1985) 2 SCALE 634 : (1985) 4 SCC 361 : (1985) 3 SCR 252 Supp

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9, 9(1)Constitution of India, 1950 — Article 22, 32Customs Act, 1962 — Section 108