Supreme Court26 Nov 1985Disposed Of
Shyam Lal Sharma and Others Vs Union of India (UOI)
Supreme Court Of India · AIR 1987 SC 1137 : (1987) 3 SCC 407
Constitution of India, 1950 — Article 309, 310(1), 311(2)
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,378 of 2,992
Supreme Court22 Nov 1985
Bhim Singh, MLA Vs State of Jammu & Kashmir and Others
Supreme Court Of India · (1986) ACJ 867 : AIR 1986 SC 494 : (1986) CriLJ 192 : (1985) 2 SCALE 1117 : (1985) 4 SCC 677 : (1986) 1 UJ 458
Constitution of India, 1950 — Article 21, 22(2)
Supreme Court20 Nov 1985dismissed
Sanjay Dinkar Asarkar Vs State of Maharashtra and Another
Supreme Court Of India · AIR 1986 SC 414 : (1985) 2 SCALE 1283 : (1986) 1 SCC 83 : (1986) 1 UJ 18
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(1), 54Constitution of India, 1950 — Article 227
Supreme Court20 Nov 1985Dismissed
Ashish Sharma and Others Vs University of Delhi and Others
Supreme Court Of India · (1985) 2 SCALE 1079 : (1986) 1 SCC 1
Constitution of India, 1950 — Article 14
Supreme Court20 Nov 1985Dismissed
Mohanlal Maganlal Bhavsar (Deceased) through Lrs and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1986 SC 401 : (1986) 8 ECC 50 : (1986) 23 ELT 3 : (1986) 1 SCC 122 : (1986) 1 UJ 23
Constitution of India, 1950 — Article 133, 226
Supreme Court19 Nov 1985dismissed
Union of India Vs G.N. Tiwari and Others Union of India and Others Vs K.L. Jain
Supreme Court Of India · AIR 1986 SC 348 : (1986) 52 FLR 48 : (1986) LabIC 679 : (1985) 2 SCALE 1081 : (1986) 1 SCC 89 : (1985) 3 SCR 744 Supp : (1986) 1 SLJ 115 : (1986) 1 UJ 201
Administrative Service (Cadre) Rules, 1954 — Rule 7, 9, 9(2)Administrative Service (Regulation of Seniority) Rules, 1954 — Rule 3(3)
Supreme Court19 Nov 1985dismissed
Commissioner of Sales Tax, U.P. Vs Macneill and Barry Ltd., Kanpur
Supreme Court Of India · AIR 1986 SC 386 : (1986) 8 ECC 147 : (1986) 23 ELT 5 : (1985) 2 SCALE 1093 : (1986) 1 SCC 23 : (1985) 3 SCR 739 Supp : (1986) 61 STC 76 : (1986) 1 UJ 142
Essential Commodities Act, 1955 — Section 2Orissa Sales Tax Act, 1947 — Section 5(1)Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3
Supreme Court19 Nov 1985Disposed Of
Ganga Bishan and Others Vs Jai Narain
Supreme Court Of India · AIR 1986 SC 441 : (1985) 2 SCALE 1101 : (1986) 1 SCC 75
Limitation Act, 1908 — Article 30, 31
Supreme Court18 Nov 1985Disposed Of
In Re: Jajmau Tanners Association Interlocutory
Supreme Court Of India · (1985) 11 SC CK 0002
Supreme Court05 Nov 1985Dismissed
Express Newspapers Pvt. Ltd. and Others Vs Union of India (UOI) and Others Jagmohan, Former Lt. Governor of Delhi (Now Governor of Jammu and Kashmir)
Supreme Court Of India · (1985) 2 SCALE 1073 : (1986) 1 SCC 259
Supreme Court04 Nov 1985allowed
S.C. Jain Vs State of Haryana and Another
Supreme Court Of India · AIR 1986 SC 169 : (1986) LabIC 199 : (1985) 2 SCALE 926 : (1985) 4 SCC 645 : (1985) 3 SCR 727 Supp : (1986) 1 SLJ 108 : (1986) 1 UJ 145
Punjab Civil Services Rules — Rule 3.26
Supreme Court04 Nov 1985Allowed
Vora Rahimbhai Haji Hasanbhai Popat Vs Vora Sunderlal Manilal and Another
Supreme Court Of India · AIR 1986 SC 174 : (1985) 2 SCALE 917 : (1985) 4 SCC 551 : (1985) 3 SCR 717 Supp : (1986) 1 UJ 1
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13
Supreme Court01 Nov 1985Allowed
Scientific Engineering House (P) Ltd. Vs Commissioner of Income Tax, Andhra Pradesh
Supreme Court Of India · AIR 1986 SC 338 : (1985) 49 CTR 386 : (1986) 157 ITR 86 : (1985) 2 SCALE 908 : (1986) 1 SCC 11 : (1985) 3 SCR 701 Supp : (1986) 1 UJ 557
Employers Liability Act, 1880 — Section 1(1)Income Tax Act, 1961 — Section 32, 34, 43(3)
Supreme Court31 Oct 1985Allowed
Divisional Forest Officer and Another Vs G.V. Sudhakar Rao and Others
Supreme Court Of India · AIR 1986 SC 328 : (1986) CriLJ 357 : (1986) 1 Crimes 313 : (1985) 2 SCALE 897 : (1985) 4 SCC 573 : (1985) 3 SCR 680 Supp : (1985) 3 SCR 680
Andhra Pradesh Forest Act, 1967 — Section 20, 20(1), 29, 29(4), 44(2)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 482
Supreme Court31 Oct 1985Allowed
S.P. Sampath Kumar and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1985) 2 SCALE 1077 : (1985) 4 SCC 458
Constitution of India, 1950 — Article 226, 32
Supreme Court31 Oct 1985Dismissed
State Bank of India Vs Commissioner of Income Tax
Supreme Court Of India · (1985) 10 SC CK 0003
Income Tax Act, 1961 — Section 256(1), 5
Supreme Court31 Oct 1985Dismissed
A.K. Sen and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1986 SC 335 : (1986) 52 FLR 25 : (1985) 2 SCALE 894 : (1985) 4 SCC 641 : (1986) 1 UJ 44
Central Industrial Security Force Rules, 1969 — Rule 3, 37Constitution of India, 1950 — Article 139A(1), 226, 311, 311(1), 311(2)
Supreme Court30 Oct 1985dismissed
Officer-in-charge of the Superseded Krishi Upaj Mandi Committee, Khandwa Vs Tara Chand Agarwal and Others
Supreme Court Of India · AIR 1986 SC 355 : (1986) JLJ 270 : (1987) LabIC 1904 : (1985) 2 SCALE 1398 : (1985) 4 SCC 686 : (1986) 1 UJ 58
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 11(5), 56(1)
Supreme Court18 Oct 1985Dismissed
State of Uttar Pradesh Vs Mahant Singh
Supreme Court Of India · (1985) ACR 529 : AIR 1986 SC 207 : (1986) CriLJ 22 : (1985) 2 Crimes 969 : (1985) 2 SCALE 842 : (1985) 4 SCC 624 : (1986) 1 UJ 451
Constitution of India, 1950 — Article 136, 22, 22(5), 226National Security Act, 1980 — Section 10, 11, 3(2), 3(3), 3(4)
Supreme Court17 Oct 1985dismissed
Adarsh Travels Bus Service and Another Vs State of U.P. and Others
Supreme Court Of India · AIR 1986 SC 319 : (1985) 2 SCALE 880 : (1985) 4 SCC 557 : (1985) 3 SCR 661 Supp : (1986) 1 UJ 121
Motor Vehicles (Amendment) Act, 1969 — Section 2Motor Vehicles Act, 1988 — Section 2(28A), 68B, 68C, 68D, 68FF