Supreme Court19 Dec 1985Allowed

Commissioner of Income Tax Vs Bansi Dhar and Sons

Supreme Court Of India · AIR 1986 SC 421(1) : AIR 1986 SC 421 : (1986) 24 ELT 193 : (1986) 157 ITR 665 : (1985) 2 SCALE 1416 : (1986) 1 SCC 523 : (1985) 3 SCR 850 Supp : (1986) 1 UJ 179

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 256
Supreme Court19 Dec 1985Dismissed

Life Insurance Corporation of India Vs Escorts Ltd. and Others

Supreme Court Of India · AIR 1986 SC 1370 : (1986) 59 CompCas 548 : (1986) 1 CompLJ 91 : (1986) 8 ECC 189 : (1985) 2 SCALE 1289 : (1986) 1 SCC 264 : (1985) 3 SCR 909 Supp

Constitution of India, 1950 — Article 14, 19, 226, 32Transfer of Property Act, 1882 — Section 110, 6
Supreme Court16 Dec 1985Dismissed

Shiv Ratan Makim Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 610 : (1986) CriLJ 813 : (1986) 1 Crimes 465 : (1985) 2 SCALE 1504 : (1986) 1 SCC 404 : (1985) 3 SCR 843 Supp

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
Supreme Court11 Dec 1985Dismissed

Maya Rani Punj Vs Commissioner of Income Tax, Delhi

Supreme Court Of India · AIR 1986 SC 293 : (1986) 50 CTR 191 : (1986) 157 ITR 330 : (1985) 2 SCALE 1267 : (1986) 1 SCC 445(1) : (1986) 1 SCC 445 : (1985) 3 SCR 827 Supp : (1987) 65 STC 416 : (1986) 1 UJ 192

Companies Act, 1956 — Section 159, 162Income tax Act, 1922 — Section 22(1), 22(2), 28, 34Income Tax Act, 1961 — Section 256(1), 271(1), 297, 297(1), 297(2)
Supreme Court11 Dec 1985Allowed

S. Guin and Others Vs Grindlays Bank Ltd.

Supreme Court Of India · (1986) 10 ACR 117 : AIR 1986 SC 289 : (1986) CriLJ 255 : (1986) 1 Crimes 289 : (1985) 2 SCALE 1264 : (1986) 1 SCC 654 : (1985) 3 SCR 818 Supp : (1986) 1 UJ 449

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 149, 295, 34, 341
Supreme Court11 Dec 1985Dismissed

Radhu K. Kakde Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 291 : (1986) 88 BOMLR 195 : (1986) 52 FLR 149 : (1986) LabIC 196 : (1986) 1 LLJ 300 : (1985) 2 SCALE 1261 : (1986) 1 SCC 400 : (1985) 3 SCR 822 Supp : (1986) 1 UJ 383

Constitution of India, 1950 — Article 299(1)Payment of Bonus Act, 1965 — Section 32
Supreme Court26 Nov 1985Allowed

Mst. Zohara Khatoon Vs Mohd. Ibrahim

Supreme Court Of India · (1986) 10 ACR 152 : AIR 1986 SC 587 : (1986) 34 BLJR 401 : (1986) CriLJ 556 : (1986) 2 Crimes 143 : (1985) 2 SCALE 1465 : (1986) 1 SCC 398 : (1986) 1 UJ 226

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(1), 482