COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,380 of 2,992

Supreme Court30 Sept 1985Dismissed

Joint Secretary to the Government of India and Others Vs Food Specialities Ltd.

Supreme Court Of India · AIR 1986 SC 685 : (1985) 3 CompLJ 375 : (1986) 8 ECC 145 : (1985) 5 ECR 2186 : (1985) 22 ELT 324 : (1985) 2 SCALE 667 : (1985) 4 SCC 516 : (1985) 3 SCR 165 Supp : (1985) 17 UJ 1095

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Supreme Court30 Sept 1985Dismissed

C.K. Narayana Chary and Others Vs Pothepalli Ashanna and Others

Supreme Court Of India · AIR 1986 SC 317 : (1985) 2 SCALE 783 : (1986) 1 SCC 9 : (1985) 3 SCR 161 Supp : (1986) 1 UJ 56

Land Acquisition (Andhra Pradesh Amendment and Validation) Act, 1983 — Section 4(1)Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court30 Sept 1985Allowed

Saroj Aggarwal Vs Commissioner of Income Tax, U.P.

Supreme Court Of India · AIR 1986 SC 376 : (1985) 49 CTR 183 : (1985) 156 ITR 497 : (1985) 2 SCALE 803 : (1985) 3 SCR 209 Supp : (1986) 1 UJ 572

Income Tax Act, 1961 — Section 78(2)

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Supreme Court30 Sept 1985Dismissed

Soosai Vs Union of India (UOI) and Others Movement for Protection of Human Rights of Marginalis Communities Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 733 : (1985) 87 BOMLR 652 : (1987) 1 MLJ 1 : (1985) 2 SCALE 773 : (1985) SCC 590 Supp : (1985) 3 SCR 242 Supp : (1986) 1 UJ 39

Constitution of India, 1950 — Article 14, 15, 16, 17, 25

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Supreme Court27 Sept 1985Partly Allowed

Shri Sunil Siddharthbhai Vs Commissioner of Income Tax, Ahmedabad, Gujarat Kartikeys V. Sarabhai Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1986 SC 368 : (1985) 49 CTR 172 : (1985) 156 ITR 509 : (1985) 2 SCALE 755 : (1985) 4 SCC 519 : (1985) 3 SCR 102 Supp

Partnership Act, 1932 — Section 14

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Supreme Court27 Sept 1985

Laxmi Kant Pandey Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1986 SC 272 : (1985) 2 SCALE 849 : (1985) SCC 701 Supp : (1985) 3 SCR 71 Supp

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Supreme Court27 Sept 1985Dismissed

Union of India (UOI) and Others Vs Cibatul Limited

Supreme Court Of India · AIR 1986 SC 281 : (1986) 8 ECC 45 : (1985) 5 ECR 2005 : (1985) 22 ELT 302 : (1985) 2 SCALE 770 : (1985) 4 SCC 535 : (1985) 3 SCR 95 Supp

Central Excises and Salt Act, 1944 — Section 2, 3, 3(1), 4(1)

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Supreme Court25 Sept 1985Disposed Of

State Vs O.P. Dogra and Others State Vs K.K. Anand

Supreme Court Of India · AIR 1986 SC 312 : (1985) CriLJ 1905 : (1985) 2 Crimes 869 : (1985) 2 SCALE 1414 : (1985) 4 SCC 319

Prevention of Corruption Act, 1988 — Section 5(2)

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Supreme Court25 Sept 1985Allowed

Abdul Kadir and Others Vs State of Assam

Supreme Court Of India · (1986) 10 ACR 357 : AIR 1986 SC 305 : (1985) CriLJ 1898 : (1985) 2 Crimes 756 : (1985) 2 SCALE 1486 : (1985) SCC 603 Supp

Penal Code, 1860 (IPC) — Section 100, 103, 148, 149, 302

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Supreme Court25 Sept 1985Dismissed

State of U.P. Vs Satish Chandra and Others

Supreme Court Of India · (1986) 10 ACR 532 : AIR 1986 SC 313 : (1985) CriLJ 1921 : (1985) 2 Crimes 861 : (1985) 2 SCALE 1411 : (1985) SCC 596 Supp

Penal Code, 1860 (IPC) — Section 147, 148, 302, 49

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Supreme Court25 Sept 1985Dismissed

MESSRS P.M. Patel and Sons and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 447 : (1985) 51 FLR 534 : (1986) LabIC 1410 : (1986) 1 LLJ 88 : (1985) 2 SCALE 860 : (1986) 1 SCC 32 : (1985) 3 SCR 55 Supp : (1986) 1 UJ 706

Constitution of India, 1950 — Article 14, 19(1), 31Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 2, 4(1)Industrial Disputes Act, 1947 — Section 2

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Supreme Court24 Sept 1985Allowed

Samaresh Bose and Another Vs Amal Mitra and Another

Supreme Court Of India · AIR 1986 SC 967 : (1986) CriLJ 24 : (1985) 2 Crimes 782 : (1985) 2 SCALE 1225 : (1985) 4 SCC 289 : (1985) 3 SCR 17 Supp

Penal Code, 1860 (IPC) — Section 109, 292

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Supreme Court24 Sept 1985dismissed

Mohinder Singh Vs State (Delhi Administration)

Supreme Court Of India · AIR 1986 SC 309 : (1985) CriLJ 1903 : (1985) 2 SCALE 1406 : (1985) SCC 473 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 325, 34, 449

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Supreme Court24 Sept 1985Allowed

Abdul Sattar Vs Union Territory, Chandigarh

Supreme Court Of India · (1985) ACR 522 : AIR 1986 SC 1438 : (1986) CriLJ 1072 : (1985) 2 SCALE 1409 : (1985) SCC 599 Supp

Penal Code, 1860 (IPC) — Section 120

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Supreme Court24 Sept 1985Dismissed

Kanhiya Lal Omar Vs R.K. Trivedi and Others

Supreme Court Of India · AIR 1986 SC 111 : (1985) 2 SCALE 1370 : (1985) 4 SCC 628 : (1985) 3 SCR 1 Supp : (1985) 17 UJ 969

Constitution of India, 1950 — Article 324, 324(1), 327, 328

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Supreme Court23 Sept 1985Dismissed

Dr K. George Thomas Vs Commissioner of Income Tax , Kerala

Supreme Court Of India · AIR 1986 SC 98 : (1985) 49 CTR 204 : (1985) 156 ITR 412 : (1985) 2 SCALE 1135 : (1985) SCC 580 Supp : (1985) 2 SCR 936 Supp : (1985) 17 UJ 1057

Income Tax Act, 1922 — Section 12, 4, 4(3)

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Supreme Court23 Sept 1985Dismissed

State Delhi ( Administration) Vs Laxman Kumar and Others

Supreme Court Of India · AIR 1986 SC 250 : (1986) CriLJ 155 : (1985) 2 Crimes 758 : (1985) 2 SCALE 701 : (1985) 4 SCC 476 : (1985) 2 SCR 898 Supp

Penal Code, 1860 (IPC) — Section 302Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(1)Evidence Act, 1872 — Section 145, 32

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Supreme Court23 Sept 1985Allowed

Onkarlal Nandlal Vs State of Rajasthan and Another

Supreme Court Of India · AIR 1986 SC 2146 : (1985) 2 SCALE 1217 : (1985) 4 SCC 404 : (1985) 3 SCR 1075 Supp : (1985) 60 STC 314

Central Sales Tax Act, 1956 — Section 3, 4(2)

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Supreme Court20 Sept 1985Allowed

M/S Badri Prasad Jagan Prasad Vs Commissioner of Income Tax, U.P., Lucknow

Supreme Court Of India · AIR 1986 SC 358 : (1985) 49 CTR 223 : (1985) 156 ITR 430 : (1985) 2 SCALE 1246 : (1985) 4 SCC 664 : (1985) 2 SCR 879 Supp : (1986) 1 UJ 691

Income Tax Act, 1922 — Section 2(11), 25(1), 25(2), 25(3), 25(4)

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Supreme Court19 Sept 1985Allowed

J.M. Bhatia, Appellate Assistant Commissioner of Wealth Tax and Others Vs J.M. Shah

Supreme Court Of India · AIR 1986 SC 268 : (1986) 88 BOMLR 420 : (1985) 49 CTR 382 : (1985) 156 ITR 474 : (1985) 2 SCALE 845 : (1985) 4 SCC 655 : (1985) 2 SCR 872 Supp : (1986) 1 UJ 134

Wealth Tax Act, 1957 — Section 35, 35(7)

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