Supreme Court28 Oct 1993dismissed

Raghu Seeds and Farms and others Vs Union of India and others

Supreme Court Of India · AIR 1994 SC 533 : (1994) 1 BLJR 213 : (1993) 6 JT 386 : (1994) 1 PLJR 91 : (1993) 4 SCALE 300 : (1994) 1 SCC 278 : (1993) 3 SCR 480 Supp : (1994) 1 UJ 32

Drugs and Cosmetics Act, 1940 — Section 3Essential Commodities Act, 1955 — Section 2, 3
Supreme Court28 Oct 1993Dismissed

Union of India and another Vs S. Dharmalingam

Supreme Court Of India · AIR 1994 SC 592 : (1994) 68 FLR 140 : (1993) 6 JT 403 : (1994) LabIC 238 : (1994) 1 LLJ 551 : (1993) 4 SCALE 274 : (1994) 1 SCC 179 : (1993) 3 SCR 446 Supp : (1994) 1 SLJ 169 : (1994) 1 UJ 45

Central Civil Services (Pension) Rules, 1972 — Rule 13, 26, 30
Supreme Court27 Oct 1993dismissed

Nathu Ram Vs State of Haryana

Supreme Court Of India · (1994) CriLJ 1095 : (1993) 6 JT 276 : (1993) 4 SCALE 258 : (1994) 1 SCC 491 : (1993) 3 SCR 415 Supp

Penal Code, 1860 (IPC) — Section 376, 511
Supreme Court27 Oct 1993Dismissed

Noor Salman Makani Vs Union of India and others

Supreme Court Of India · AIR 1994 SC 575 : (1994) CriLJ 602 : (1993) 3 Crimes 1108 : (1994) 46 ECC 33 : (1993) 6 JT 491 : (1994) 1 OLR 244 : (1993) 4 SCALE 262 : (1994) 1 SCC 381

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 9Constitution of India, 1950 — Article 22(5)
Supreme Court27 Oct 1993Dismissed

Dhananjai Vs State of U.P.

Supreme Court Of India · AIR 1994 SC 551 : (1994) CriLJ 614 : (1993) 4 SCALE 266

Penal Code, 1860 (IPC) — Section 149, 302, 304, 307
Supreme Court27 Oct 1993Dismissed

Surjit Kaur Vs Garja Singh and Others

Supreme Court Of India · AIR 1994 SC 135 : (1994) 2 BLJR 1056 : (1993) 2 DMC 443 : (1994) 1 LW 38 : (1993) 4 SCALE 302 : (1994) 1 SCC 407 : (1993) 3 SCR 428 Supp : (1994) 1 UJ 223

Hindu Marriage Act, 1955 — Section 17