Supreme Court15 Nov 1993Disposed Of
Shiv Shankar and Others Vs Board of Directors, U.P.S.R.T.C. and Another
Supreme Court Of India · (1996) 1 LLJ 12 : (1995) 2 SCC 726 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,112 of 2,992
Supreme Court13 Nov 1993dismissed
S.K. Saha and others Vs Prem Prakash Agarwal and others
Supreme Court Of India · AIR 1994 SC 745 : (1994) 68 FLR 90 : (1994) JLJ 1 : (1994) 1 LLJ 577 : (1993) 4 SCALE 503 : (1994) 1 SCC 431 : (1993) 3 SCR 832 Supp : (1994) 1 UJ 109 : (1994) 2 UPLBEC 1082
Constitution of India, 1950 — Article 14, 16, 311
Supreme Court08 Nov 1993Disposed Of
State of Bihar and others Vs The Secretariat Assistant Successful Examinees Union 1986 and others
Supreme Court Of India · AIR 1994 SC 736 : (1994) 68 FLR 73 : (1993) 6 JT 462 : (1993) 4 SCALE 38 : (1994) 1 SCC 126 : (1990) 3 SCR 48 Supp : (1994) 2 UPLBEC 951
Supreme Court05 Nov 1993Allowed
Gujarat Housing Board Engineers Association and Another Vs State of Gujarat and Others
Supreme Court Of India · (1994) 68 FLR 415 : (1993) 6 JT 469 : (1993) 4 SCALE 383 : (1994) 2 SCC 24 : (1993) 3 SCR 638 Supp : (1994) 1 SLJ 117 : (1994) 1 UJ 176
Gujarat Housing Board Act, 1961 — Section 74, 82Gujarat Housing Board Services Classification of and Recruitment Regulations, 1981 — Regulation 3, 3(1), 3(2), 3(3)
Supreme Court05 Nov 1993Dismissed
Lucknow Development Authority Vs M.K. Gupta
Supreme Court Of India · AIR 1994 SC 787 : (1994) 1 BLJR 249 : (1994) 80 CompCas 714 : (1994) 1 CompLJ 1 : (1993) 6 JT 307 : (1994) 1 LW 10 : (1994) 1 MLJ 55 : (1994) MPLJ 461 : (1994) 1 OLR 258 : (1993) 4 SCALE 370 : (1994) 1 SCC 243 : (1993) 3 SCR 615 Supp
Consumer Protection Act, 1986 — Section 1, 11, 16, 17, 2
Supreme Court05 Nov 1993Allowed
Veb Deautfracht Seereederei Rostock (D.S.P. Lines) a Department of the German Democratic Republic Vs New Central Jute Mills Co. Ltd. and another
Supreme Court Of India · AIR 1994 SC 516 : (1994) 1 BC 549 : (1994) 2 CALLT 12 : (1993) 6 JT 479 : (1994) 1 MLJ 66 : (1993) 4 SCALE 390 : (1994) 1 SCC 282 : (1993) 3 SCR 659 Supp : (1994) 1 UJ 149
Civil Procedure Code, 1908 (CPC) — Section 86(2)Constitution of India, 1950 — Article 12
Supreme Court05 Nov 1993Allowed
R. Vijayakumar and Others Vs Commissioner of Excise and Others
Supreme Court Of India · (1993) 6 JT 325 : (1994) 1 KLT 9 : (1993) 4 SCALE 386 : (1994) 2 SCC 47 Supp : (1993) 3 SCR 607 Supp
Kerala Foreign Liquor Rules, 1974 — Rule 13(3)
Supreme Court05 Nov 1993Dismissed
S.K. Khanna (Dr) and Others Vs State of Haryana and Others
Supreme Court Of India · (1994) 68 FLR 114 : (1993) 6 JT 412 : (1995) 2 LLJ 758 : (1993) 4 SCALE 394 : (1994) 1 SCC 601 : (1993) 3 SCR 645 Supp : (1994) 1 SLJ 123 : (1994) 1 UJ 226
Constitution of India, 1950 — Article 14, 16, 309, 311
Supreme Court04 Nov 1993Allowed
The Chancellor and Another Vs Dr Bijayananda Kar and Others Dr Prafulla Kumar Mohapatra Vs Dr Bijayananda Kar and Others
Supreme Court Of India · AIR 1994 SC 579 : (1994) 68 FLR 69 : (1993) 6 JT 473 : (1994) 1 LLJ 364 : (1993) 4 SCALE 349 : (1994) 1 SCC 169 : (1993) 3 SCR 599 Supp : (1994) 1 UJ 131
Constitution of India, 1950 — Article 226Orissa Universities Act, 1989 — Section 21(2)
Supreme Court04 Nov 1993Disposed Of
Ayub and others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1994 SC 1064 : (1994) CriLJ 1219
Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 325
Supreme Court04 Nov 1993Partly Allowed
Panchaiah and others Vs State of Karnataka
Supreme Court Of India · AIR 1994 SC 963 : (1994) CriLJ 1213 : (1993) 4 SCALE 477 : (1994) 2 SCC 235 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 110, 147, 379, 436Penal Code, 1860 (IPC) — Section 302, 304, 324, 34Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
Supreme Court04 Nov 1993
TMA Pai Foundation and Others Vs State of Karnataka and Another
Supreme Court Of India · (1993) 4 SCALE 368 : (1994) 2 SCC 195
Supreme Court03 Nov 1993Allowed
The Management of Reserve Bank of India, New Delhi Vs Bhopal Singh Panchal
Supreme Court Of India · AIR 1994 SC 552 : (1994) 1 BC 379 : (1994) 68 FLR 22 : (1993) 6 JT 266 : (1994) LabIC 80 : (1994) 1 LLJ 642 : (1993) 4 SCALE 360 : (1994) 1 SCC 541 : (1993) 3 SCR 586 Supp : (1994) 1 SLJ 147 : (1994) 1 UJ 53
Supreme Court03 Nov 1993Dismissed
A.K. Dass Gupta Vs State of Haryana
Supreme Court Of India · (1995) 3 SCC 71 Supp
Drugs and Cosmetics Act, 1940 — Section 11(a)(ii), 18A, 26
Supreme Court03 Nov 1993Dismissed
Nagammai Cotton Mills through its Managing Director Vs Regional Director, Employees'' State Insurance Corporation, Madras and Another
Supreme Court Of India · (1996) 3 SCALE 442 : (1994) 2 SCC 142 Supp
Supreme Court03 Nov 1993Dismissed
Wellman (India) Pvt. Ltd. Vs Employees'' State Insurance Corporation
Supreme Court Of India · AIR 1994 SC 1037 : (1994) 1 CompLJ 248 : (1993) 6 JT 227 : (1994) LabIC 954 : (1994) 1 LLJ 545 : (1993) 4 SCALE 353 : (1994) 1 SCC 219 : (1993) 3 SCR 568 Supp
Employees State Insurance (Amendment) Act, 1989 — Section 45, 45CEmployees State Insurance Act, 1948 — Section 2(22), 39, 75Industrial Disputes Act, 1947 — Section 12(3), 18(3)
Supreme Court03 Nov 1993Dismissed
State of Maharashtra and Others Vs Prabhu
Supreme Court Of India · (1995) 1 LLJ 622 : (1994) 2 SCC 481
Constitution of India, 1950 — Article 226Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 — Section 15(2)
Supreme Court03 Nov 1993Allowed
Steel Authority of India Ltd. and Others Vs Salem Stainless Steel Suppliers and Others
Supreme Court Of India · AIR 1994 SC 1414 : (1993) 6 JT 408 : (1993) 4 SCALE 339 : (1994) 1 SCC 274 : (1993) 3 SCR 578 Supp : (1994) 2 UPLBEC 1290
Supreme Court03 Nov 1993Allowed
Government of Andhra Pradesh and others Vs Karri Chinna Venkata Reddy and others
Supreme Court Of India · AIR 1994 SC 591 : (1995) 1 SCC 462 Supp
Andhra Pradesh Muttas (Abolition and Conversion into Ryotwari) Regulations, 1969 — Section 5
Supreme Court03 Nov 1993Allowed
Commandant, Central Industrial Security Force and others Vs Bhopal Singh
Supreme Court Of India · AIR 1994 SC 573 : (1994) LabIC 235 : (1995) 2 LLJ 829 : (1994) 1 PLJR 46 : (1993) 4 SCALE 358 : (1993) 4 SCC 785