Supreme Court01 Sept 1994Dismissed

Amrutlal Someshwar Joshi Vs State of Maharashtra

Supreme Court Of India · (1994) ACR 704 : AIR 1994 SC 2582 : (1994) 5 JT 509 : (1995) 1 PLJR 1 : (1994) 3 SCALE 901 : (1994) 6 SCC 200 : (1994) 3 SCR 23 Supp : (1995) 1 UJ 130

Constitution of India, 1950 — Article 13, 134Criminal Procedure Code, 1973 (CrPC) — Section 313Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 18, 5
Supreme Court31 Aug 1994Allowed

S. Ramachandra Raju Vs State of Orissa

Supreme Court Of India · AIR 1995 SC 111 : (1994) 78 CLT 917 : (1994) 5 JT 459 : (1995) 1 LLJ 1083 : (1994) 3 SCALE 907 : (1994) 3 SCC 424 Supp : (1994) 2 SCR 828 Supp : (1995) 2 UPLBEC 1008

Bihar Service Code, 1952 — Rule 74Constitution of India, 1950 — Article 226, 309, 311Fundamental Rules — Rule 56(3)
Supreme Court30 Aug 1994dismissed

Awdesh and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1995 SC 375 : (1994) 3 Crimes 283 : (1994) 5 JT 617 : (1994) 3 SCALE 914 : (1994) 3 SCC 151 Supp : (1994) 2 UJ 524

Penal Code, 1860 (IPC) — Section 107, 147, 149, 302, 323
Supreme Court30 Aug 1994Dismissed

Janki Dass Vs The State (Delhi Administration)

Supreme Court Of India · AIR 1995 SC 1002 : (1994) CriLJ 1464 : (1994) 3 Crimes 375 : (1994) 5 JT 604 : (1994) 3 SCALE 905 : (1994) 3 SCC 143 Supp : (1994) 2 UJ 535

Criminal Procedure Code, 1973 (CrPC) — Section 313