Supreme Court26 Aug 1994dismissed

Subhash Muljimal Gandhi Vs L. Himingliana and Another

Supreme Court Of India · (1994) 3 Crimes 242 : (1994) 48 ECC 169 : (1994) 5 JT 358 : (1994) 3 SCALE 856 : (1994) 6 SCC 14 : (1994) 2 SCR 785 Supp

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
Supreme Court25 Aug 1994dismissed

N.K. Singh Vs Union of India and others

Supreme Court Of India · AIR 1995 SC 423 : (1994) 5 JT 298 : (1995) 1 LLJ 854 : (1995) 1 PLJR 52 : (1994) 3 SCALE 845 : (1994) 6 SCC 98 : (1994) 2 SCR 772 Supp : (1994) 3 SLJ 37 : (1994) 3 UPLBEC 1900

Supreme Court22 Aug 1994dismissed

Raghbir Singh Vs Surjit Singh

Supreme Court Of India · (1994) 5 JT 311 : (1995) 109 PLR 77 : (1994) 3 SCALE 834 : (1994) 3 SCC 162 Supp : (1994) 2 SCR 766 Supp : (1994) 2 UJ 789

Constitution of India, 1950 — Article 14Representation of the People Act, 1951 — Section 8(1), 8(2), 8(3)
Supreme Court19 Aug 1994allowed

Jose and Others Vs State of Kerala

Supreme Court Of India · (1994) 3 Crimes 245 : (1994) 5 JT 294 : (1994) 3 SCALE 813 : (1994) 3 SCC 1 Supp : (1994) 2 UJ 657

Criminal Procedure Code, 1973 (CrPC) — Section 379
Supreme Court18 Aug 1994allowed

Tarseem Kumar Vs The Delhi Administration

Supreme Court Of India · AIR 1994 SC 2585 : (1995) CriLJ 470 : (1994) 3 Crimes 181 : (1994) 5 JT 264 : (1994) 3 SCALE 806 : (1994) 3 SCC 367 Supp : (1994) 2 SCR 740 Supp : (1994) 2 UJ 527

Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Aug 1994Dismissed

Sanjay Dutt Vs State through C.B.I., Bombay

Supreme Court Of India · (1994) ACR 699 : (1994) 5 JT 225(1) : (1994) 2 LW(Cri) 693 : (1994) 2 PLJR 63 : (1994) 3 SCALE 790 : (1994) 5 SCC 402 : (1994) 2 SCR 729 Supp : (1994) 2 UJ 474

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4), 3, 3(1), 4, 5