Supreme Court17 Aug 1994Dismissed
Harpal Kaur Chahal (Smt) Vs Director, Punjab Instructions, Punjab and Another
Supreme Court Of India · (1995) 4 SCC 706 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,072 of 2,992
Supreme Court17 Aug 1994Dismissed
Ex-Capt. Ashwani Kumar Katoch Vs Union of India (UOI) and Others
Supreme Court Of India · (1995) 4 SCC 697 Supp
Army Rules, 1954 — Rule 14(2)
Supreme Court17 Aug 1994dismissed
M/s. Khadi and Village Soap Industries Association and another Vs State of Haryana and others
Supreme Court Of India · AIR 1994 SC 2479 : (1994) 5 JT 233 : (1994) 3 SCALE 784 : (1994) 3 SCC 218 Supp : (1994) 2 SCR 675 Supp : (1994) 95 STC 355
Constitution of India, 1950 — Article 14, 43Haryana General Sales Tax Act, 1973 — Section 13(1)
Supreme Court17 Aug 1994dismissed
Basha and Others Vs Khairunnessa Bivi and Another
Supreme Court Of India · AIR 1995 SC 411 : (1994) 3 ALT 63 : (1994) 5 JT 375 : (1994) 3 SCALE 851 : (1994) 6 SCC 155 : (1994) 2 SCR 709 Supp
Supreme Court17 Aug 1994dismissed
Bala Shankar Maha Shankar Bhattjee and others Vs Charity Commissioner, Gujarat State
Supreme Court Of India · AIR 1995 SC 167 : (1995) 1 GLR 711 : (1994) 5 JT 152 : (1994) 3 SCALE 796 : (1995) 1 SCC 485 Supp : (1994) 2 SCR 687 Supp
Bihar Hindu Religious Trusts Act, 1950 — Section 2Bombay Public Trusts Act, 1950 — Section 2(13), 2(17)
Supreme Court17 Aug 1994Dismissed
Esskey Roadways (Firm) Vs Anandhakrishnan Bus Service
Supreme Court Of India · (1994) 5 JT 308 : (1994) 3 SCALE 842 : (1994) 6 SCC 71 : (1994) 2 SCR 705 Supp
Motor Vehicles Act, 1939 — Section 46
Supreme Court17 Aug 1994Allowed
Md. Habibul Haque Vs Union of India
Supreme Court Of India · AIR 1994 SC 2661 : (1995) 1 CALLT 16 : (1994) 5 JT 356 : (1994) 3 SCALE 863 : (1995) 2 SCC 140 Supp : (1994) 2 SCR 717 Supp : (1994) 3 UPLBEC 1829
Supreme Court17 Aug 1994Dismissed
Dr. Bhanu Parkash Singh and others Vs The Haryana Agricultural University
Supreme Court Of India · AIR 1994 SC 2659 : (1994) 5 JT 388 : (1995) 2 LLJ 654 : (1994) 3 SCALE 865 : (1994) 3 SCC 267 Supp : (1994) 2 SCR 712 Supp : (1994) 2 UJ 553
Constitution of India, 1950 — Article 14Haryana and Punjab Agricultural Universities Act, 1970 — Section 16(11)
Supreme Court17 Aug 1994Disposed Of
State of Kerala and another Vs A.C.K. Rajah and another
Supreme Court Of India · AIR 1994 SC 2690 : (1994) 5 JT 287 : (1994) 3 SCALE 782 : (1994) 3 SCALE 780 : (1994) 3 SCC 250 Supp : (1994) 2 SCR 679 Supp
Kerala Land Reforms Act, 1963 — Section 82Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3, 8A
Supreme Court16 Aug 1994dismissed
K.C. Gupta and Others Vs Lt. Governor of Delhi and Others K.C. Lakhanpal and Others Vs Delhi Administration and Others
Supreme Court Of India · (1994) 5 JT 121 : (1995) LabIC 1406 : (1994) 3 SCALE 768 : (1994) 3 SCC 408 Supp : (1994) 2 SCR 637 Supp : (1995) 1 SLJ 43
Supreme Court16 Aug 1994Disposed Of
Narottam Dass Beshtoo Vs Union of India and others B.P. Dobhal Vs Union of India and others
Supreme Court Of India · AIR 1995 SC 1154 : (1994) 5 JT 644 : (1995) LabIC 1596 : (1995) 1 LLJ 564 : (1994) 4 SCALE 25 : (1994) 3 SCC 264 Supp : (1994) 2 SCR 670 Supp : (1994) 2 UJ 643
Administrative Tribunals Act, 1985 — Section 14, 2Constitution of India, 1950 — Article 309, 32Indo-Tibetan Border Police Force Act, 1992 — Section 2(1)(p)
Supreme Court16 Aug 1994Dismissed
P.V. Sankara Kurup Vs Leelavathy Nambiar
Supreme Court Of India · AIR 1994 SC 2694 : (1995) 1 ALT 21 : (1994) 5 JT 277 : (1994) 2 KLT 607 : (1995) MPLJ 1 : (1994) 3 SCALE 832 : (1994) 6 SCC 68 : (1994) 2 SCR 660 Supp
Benami Transactions (Prohibition) Act, 1988 — Section 4(3)Civil Procedure Code, 1908 (CPC) — Section 66Trusts Act, 1882 — Section 88
Supreme Court16 Aug 1994Disposed Of
State of Orissa and Others Vs Sudhir Kumar Biswal and Others
Supreme Court Of India · (1994) 5 JT 534 : (1994) 3 SCALE 933 : (1994) 3 SCC 245 Supp : (1994) 2 SCR 665 Supp : (1994) 3 SLJ 91
Orissa District Revenue Service (Method of Recruitment and Conditions of Service) Rules, 1983 — Rule 5(1), 6(1)
Supreme Court14 Aug 1994Dismissed
Arjun and Others Vs State of Rajasthan
Supreme Court Of India · (1995) 19 ACR 317
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court12 Aug 1994Dismissed
N. Krishnamachari Vs Managing Director, APSRTC, Hyderabad and Others
Supreme Court Of India · (1994) 5 JT 391 : (1994) 3 SCALE 853 : (1994) 6 SCC 74 : (1994) 2 SCR 608 Supp : (1994) 2 UJ 556
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3, 4(1), 6
Supreme Court12 Aug 1994allowed
State of U.P. Vs Babul Nath
Supreme Court Of India · (1994) 3 Crimes 230 : (1994) 5 JT 104 : (1994) 3 SCALE 734 : (1994) 6 SCC 29 : (1994) 2 SCR 598 Supp
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 375, 376
Supreme Court12 Aug 1994Dismissed
All India Judges'' Association and others Vs Union of India and other
Supreme Court Of India · AIR 1994 SC 2771 : (1995) 70 FLR 791 : (1995) 3 JT 573 : (1995) 2 LLJ 664 : (1994) 2 MPJR 326 : (1995) 1 PLJR 96 : (1995) 2 SCALE 374 : (1994) 6 SCC 314 : (1994) 2 SCR 613 Supp : (1994) 3 SLJ 82 : (1994) 2 UJ 637
Constitution of India, 1950 — Article 234Kerala Judicial Service Rules, 1991 — Rule 10, 5(3)
Supreme Court12 Aug 1994Dismissed
State of Bihar and others Vs M/s. Universal Hydrocarbons Co. Ltd. and another
Supreme Court Of India · AIR 1995 SC 991 : (1995) 1 BLJR 100 : (1994) 6 JT 118 : (1996) 40 KarLJ 339 : (1995) 2 PLJR 38 : (1994) 4 SCALE 159 : (1994) 3 SCC 621 Supp : (1994) 2 SCR 627 Supp : (1995) 96 STC 204
Central Sales Tax (Amendment) Act, 1972 — Section 11
Supreme Court12 Aug 1994Dismissed
A. Haleem and others Vs M.S. Tajudeen and others
Supreme Court Of India · AIR 1995 SC 260 : (1994) 4 SCALE 1 : (1994) 3 SCC 644 Supp : (1994) 2 UJ 661
Contempt of Courts Act, 1971 — Section 12
Supreme Court12 Aug 1994Disposed Of
Rakesh Kaul and Others Vs Registrar, High Court of J and K
Supreme Court Of India · (1994) 2 ALT(Cri) 659 : (1994) 6 JT 290 : (1994) 4 SCALE 56 : (1994) 5 SCC 759 : (1994) 2 SCR 623 Supp : (1995) 1 UPLBEC 147