Supreme Court05 Aug 1996Dismissed

Mohammad Khalil Vs Kamaruddin

Supreme Court Of India · (1996) 6 AD 508 : (1996) 7 JT 510 : (1996) 6 SCALE 132 : (1996) 5 SCC 625 : (1996) 4 SCR 281 Supp : (1996) 2 UJ 559

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 100
Supreme Court02 Aug 1996Allowed

Sarvinder Singh Vs Dalip Singh and Others

Supreme Court Of India · (1996) 6 AD 546 : (1997) MPLJ 324 : (1997) 1 MPLJ 324 : (1996) 6 SCALE 59 : (1996) 5 SCC 539 : (1996) 4 SCR 271 Supp

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
Supreme Court01 Aug 1996Dismissed

V.B.C. Exports Pvt. Ltd. and Another Vs Commander S.D. Baijal and Others

Supreme Court Of India · AIR 1996 SC 2682 : (1996) 2 ALD(Cri) 523 : (1998) 91 CompCas 63 : (1996) CriLJ 3981 : (1996) 7 JT 528 : (1996) 5 SCALE 520 : (1996) 5 SCC 382 : (1996) 4 SCR 233 Supp

Marine Zones of India (Regulations of Fishing by Foreign Vessels) Act, 1981 — Section 12, 17(1), 5(1), 5(6)Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Rules, 1982 — Rule 16, 8(1), 8(2)
Supreme Court01 Aug 1996Allowed

Bijaya Kumar Agarwala Vs State of Orissa

Supreme Court Of India · AIR 1996 SC 2531 : (1996) 2 ALD(Cri) 366 : (2005) 2 ALT(Cri) 19 : (1996) 2 ALT(Cri) 821 : (1996) CriLJ 3577 : (1996) 3 Crimes 99 : (1996) 7 JT 56 : (1997) 1 LW(Cri) 1 : (1989) 1 OLR 66 : (1996) 5 SCALE 530 : (1996) 5 SCC 1 : (1996) 4 SCR 249 Supp

Essential Commodities Act, 1955 — Section 3(1), 7Orissa Rice and Paddy Control Order, 1965 — Clause 3
Supreme Court01 Aug 1996Allowed

State of T.N. Vs M.A. Waheed Khan

Supreme Court Of India · (1998) 8 SCC 723 : (1999) SCC(L&S) 257

Criminal Procedure Code, 1973 (CrPC) — Section 160Penal Code, 1860 (IPC) — Section 166, 354, 365, 366
Supreme Court01 Aug 1996Dismissed

Ratan Kumar Tandon and others Vs State of Uttar Pradesh

Supreme Court Of India · (1996) 6 AD 685 : AIR 1996 SC 2710 : (1996) 3 CLT 359 : (1997) 10 JT 492 : (1996) 6 SCALE 176 : (1997) 2 SCC 161 : (1996) 2 SCC 161 : (1996) 4 SCR 259 Supp

Constitution of India, 1950 — Article 141, 166Land Acquisition Act, 1894 — Section 18, 20, 21, 23(1), 48(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 5