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Supreme Court Of India judgments

59,837 judgments · page 1,933 of 2,992

Supreme Court31 Jul 1996Allowed

Central Bank of India Vs S. Satyam and others

Supreme Court Of India · (1996) 5 AD 732 : AIR 1996 SC 2526 : (1996) 74 FLR 2063 : (1997) 2 GLR 1284 : (1996) 7 JT 181 : (1996) LabIC 2248 : (1996) 2 LLJ 820 : (1996) 5 SCALE 567 : (1996) 5 SCC 419 : (1996) 4 SCR 214 Supp : (1996) 3 SLJ 1 : (1996) 2 UJ 506 : (1997) 1 UPLBEC 329

Industrial Disputes (Central) Rules, 1957 — Rule 77, 78Industrial Disputes Act, 1947 — Section 2, 25F, 25H
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Supreme Court31 Jul 1996Allowed

Satish Mehra Vs Delhi Administration and Another

Supreme Court Of India · (1996) 2 ALD(Cri) 361 : (1996) 2 ALT(Cri) 269 : (1996) 3 Crimes 85 : (1996) 7 JT 6 : (1996) 5 SCALE 523 : (1996) 9 SCC 766 : (1996) 4 SCR 197 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 239Penal Code, 1860 (IPC) — Section 354, 376, 511
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Supreme Court30 Jul 1996Dismissed

Danda Rajeshwari Vs Bodavula Hanumayamma and others

Supreme Court Of India · (1996) 6 AD 300 : AIR 1997 SC 1541 : (1997) AIRSCW 292 : (1996) 7 JT 212 : (1996) 5 SCALE 871 : (1996) 6 SCC 199 : (1996) 4 SCR 169 Supp : (1996) 6 Supreme 148

Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 3Constitution of India, 1950 — Article 226
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Supreme Court30 Jul 1996Allowed

Smt. Bhatori Vs Smt. Ram Piari

Supreme Court Of India · (1996) 6 AD 222 : AIR 1996 SC 2754 : (1996) 7 JT 210 : (1996) 5 SCALE 752 : (1996) 11 SCC 655 : (1996) 4 SCR 180 Supp : (1997) 1 UJ 129

Land Acquisition Act, 1894 — Section 4(1)Penal Code, 1860 (IPC) — Section 406, 407, 420
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