Supreme Court07 Aug 1996Dismissed
Durga Das Vs The Collector and others
Supreme Court Of India · AIR 1996 SC 2786 : (1996) 6 SCALE 99 : (1996) 6 SCALE 199 : (1996) 5 SCC 618 : (1996) 4 SCR 370 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 1,931 of 2,992
Supreme Court07 Aug 1996Allowed
Land Acquisition Officer and Assitant Commissioner, Mangalore Vs Belekal Krishna Bhat
Supreme Court Of India · (1996) 6 AD 391 : AIR 1996 SC 3486 : (1996) 6 SCALE 96 : (1996) 10 SCC 39 : (1996) 4 SCR 372 Supp
Land Acquisition Act, 1894 — Section 23, 4(1), 54
Supreme Court07 Aug 1996Allowed
Ganapathi National Middle School Vs M. Durai Kannan (dead) by LRs. and others
Supreme Court Of India · (1996) 6 AD 385 : AIR 1996 SC 2803 : (1997) 1 CTC 100 : (1996) 9 JT 80 : (1997) 1 MLJ 107 : (1996) 6 SCALE 36 : (1996) 6 SCC 464 : (1996) 4 SCR 356 Supp : (1997) 1 UJ 108
Constitution of India, 1950 — Article 29(2)Land Acquisition Act, 1894 — Section 4(1), 5A, 6(1)
Supreme Court07 Aug 1996Allowed
M/s. Sirdanwal Industries Vs Commissioner of Sales Tax
Supreme Court Of India · (1996) 6 AD 189 : AIR 1996 SC 2756 : (1992) LabIC 2090 : (1996) 5 SCALE 756 : (1996) 9 SCC 649 : (1996) 4 SCR 343 Supp : (1996) 103 STC 97
Uttar Pradesh Sales Tax Act, 1948 — Section 3A(2)
Supreme Court07 Aug 1996Allowed
State of M.P. etc. Vs Harishankar Goel and another etc.
Supreme Court Of India · (1996) 6 AD 303 : AIR 1996 SC 3478 : (1997) 1 JLJ 117 : (1996) 8 JT 303 : (1996) 6 SCALE 39 : (1997) 2 SCC 487 : (1996) 4 SCR 349 Supp
Land Acquisition Act, 1894 — Section 23, 28, 4(1)Madhya Pradesh Land Revenue Code, 1959 — Section 172
Supreme Court07 Aug 1996Dismissed
Upendra Narain Singh (dead) by LRs. Vs State of Bihar
Supreme Court Of India · AIR 1997 SC 446 : (1996) AIRSCW 3831 : (1996) 6 SCALE 27 : (1996) 5 SCC 499 : (1996) 4 SCR 353 Supp : (1996) 6 Supreme 441
Bihar Land Reforms Act, 1950 — Section 3(2), 4
Supreme Court06 Aug 1996Allowed
Kanwar Pal and others Vs Gaon Sabha, Kirari and others
Supreme Court Of India · (1996) 6 AD 453 : AIR 1996 SC 2780 : (1996) 5 SCALE 780 : (1996) 5 SCC 766 : (1996) 4 SCR 311 Supp
Constitution of India, 1950 — Article 226, 227Delhi Land Reforms Act, 1954 — Section 81
Supreme Court06 Aug 1996Dismissed
Municipal Commissioner, Thane and another Vs H. and R. Johnson (India) Ltd. and another
Supreme Court Of India · (1996) 6 AD 56 : AIR 1996 SC 2703 : (1996) 7 JT 473 : (1996) 2 MhLj 855 : (1996) 5 SCALE 590 : (1996) 5 SCC 507 : (1996) 4 SCR 301 Supp : (1996) 2 UJ 556
Maharashtra Municipalities Act, 1965 — Section 105
Supreme Court06 Aug 1996Disposed Of
Lipton India Ltd. etc. Vs State of Maharashtra and another
Supreme Court Of India · AIR 1996 SC 3496 : (1996) 74 FLR 2234 : (1996) 7 JT 611 : (1996) 2 LLJ 932 : (1996) 5 SCALE 767 : (1996) 10 SCC 41 : (1996) 4 SCR 306 Supp
Bombay Shops and Establishments Act, 1948 — Section 7
Supreme Court06 Aug 1996Allowed
Naihati Municipality and others Vs Chinmoyee Mukherjee and others
Supreme Court Of India · (1996) 6 AD 502 : AIR 1997 SC 378 : (1996) AIRSCW 3745 : (1997) 1 CALLT 101 : (1996) 7 JT 359 : (1996) 6 SCALE 1 : (1996) 10 SCC 632 : (1996) 4 SCR 316 Supp : (1996) 6 Supreme 564
Land Acquisition Act, 1894 — Section 4(1), 6(1)
Supreme Court06 Aug 1996Dismissed
Ajay Krishan Shinghal, etc. etc. Vs Union of India and Others
Supreme Court Of India · (1996) 6 AD 644 : AIR 1996 SC 2677 : (1997) 1 CTC 156 : (1996) 7 JT 301 : (1996) 6 SCALE 29 : (1996) 10 SCC 721 : (1996) 4 SCR 319 Supp : (1996) 2 UJ 636
Cantonments Act, 1924 — Section 5Delhi Development Act, 1957 — Section 12(3)Land Acquisition Act, 1894 — Section 3, 4, 6
Supreme Court06 Aug 1996Allowed
Collector of Customs, Bombay Vs Shibani Engineering Systems, Bombay
Supreme Court Of India · (1996) 6 AD 58 : AIR 1996 SC 2558 : (1996) 86 ELT 453 : (1996) 7 JT 222 : (1996) 5 SCALE 593 : (1996) 10 SCC 42
Supreme Court06 Aug 1996Dismissed
Ram Niwas Todi and Another Vs Bibi Jabrunnissa and Others
Supreme Court Of India · (1996) 6 AD 509 : (1996) 7 JT 264 : (1997) 1 MLJ 115(1) : (1997) 1 PLJR 4 : (1996) 5 SCALE 784 : (1996) 6 SCC 444 : (1996) 4 SCR 314 Supp
Supreme Court06 Aug 1996Dismissed
State of U.P. Vs Charles Gurmukh Sobhraj
Supreme Court Of India · (1996) 6 AD 3 : AIR 1996 SC 3473 : (1996) 2 ALD(Cri) 343 : (1996) CriLJ 3844 : (1996) 3 Crimes 93 : (1996) 7 JT 227 : (1996) 5 SCALE 584 : (1996) 9 SCC 472
Criminal Procedure Code, 1973 (CrPC) — Section 313, 392Penal Code, 1860 (IPC) — Section 302, 380, 420, 467
Supreme Court06 Aug 1996Allowed
British Machinery Supplies Co. Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 6 AD 52 : AIR 1996 SC 2731 : (1996) 86 ELT 449 : (1996) 7 JT 169 : (1996) 5 SCALE 645 : (1996) 9 SCC 663 : (1996) 4 SCR 294 Supp
Supreme Court06 Aug 1996Disposed Of
Steel Authority of India Ltd. Vs Union of India (UOI) and Another
Supreme Court Of India · (1997) 90 ELT 11 : (1997) 11 SCC 117
Supreme Court06 Aug 1996Dismissed
Delhi Automobiles (P) Ltd. Vs Commissioner of Sales Tax, Delhi
Supreme Court Of India · (1997) 10 SCC 486 : (1997) 104 STC 75
Supreme Court06 Aug 1996Dismissed
Laxmappa and others Vs Smt. Balawa Kom Tirkappa Chavdi
Supreme Court Of India · (1996) 6 AD 510 : AIR 1996 SC 3497 : (1996) 4 ALT 14 : (1996) 7 JT 236 : (1996) 5 SCALE 782 : (1996) 5 SCC 458 : (1996) 4 SCR 308 Supp
Hindu Succession Act, 1956 — Section 14(1), 14(2)
Supreme Court05 Aug 1996Disposed Of
Bharat Coking Coal Ltd. and Others Vs Babulal and Another
Supreme Court Of India · (1996) 6 AD 742 : (1997) 1 CALLT 106 : (1997) 2 LLJ 926 : (1996) 6 SCALE 342 : (1996) 10 SCC 295 : (1996) 4 SCR 289 Supp : (1996) 3 SLJ 106
Common Coal Cadre Rules, 1974 — Rule 12.4(1)Constitution of India, 1950 — Article 14
Supreme Court05 Aug 1996Allowed
Indore Development Authority Vs Balkrishna and Others
Supreme Court Of India · (1997) 10 JT 731(1) : (1996) 6 SCALE 227 : (1997) 9 SCC 321 : (1996) 4 SCR 283 Supp : (1996) 2 UJ 657
Land Acquisition Act, 1894 — Section 16Trusts Act, 1882 — Section 50, 52, 54, 70, 71