COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 1,930 of 2,992

Supreme Court08 Aug 1996Dismissed

Devchand Kalyan Tandel Vs State of Gujarat and another Jayantilal Govindji Ghotda Vs Superintendent of Customs (Legal) and another

Supreme Court Of India · AIR 1996 SC 2787 : (1996) 2 ALD(Cri) 526 : (1996) CriLJ 4147 : (1997) 89 ELT 433 : (1997) 1 GLR 420 : (1996) 7 JT 256 : (1997) 1 LW(Cri) 159 : (1996) 5 SCALE 658 : (1996) 6 SCC 255 : (1996) 4 SCR 382 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 11

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Supreme Court08 Aug 1996Allowed

M/s. Avijit Tea Co. Pvt. Ltd. Vs M/s. Terai Tea Co. and others

Supreme Court Of India · (1996) 6 AD 598 : AIR 1997 SC 11 : (1997) 1 CALLT 103 : (1996) 6 SCALE 237 : (1996) 10 SCC 174 : (1996) 4 SCR 411 Supp

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 47 Rule 1

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Supreme Court08 Aug 1996Dismissed

Rajendra Singh Vs State of Madhya Pradesh and others

Supreme Court Of India · (1996) 6 AD 185 : AIR 1996 SC 2736 : (1996) JLJ 758 : (1996) 7 JT 216 : (1996) 5 SCALE 793 : (1996) 5 SCC 460 : (1996) 4 SCR 393 Supp : 1996 (3) RCR 565

Constitution of India, 1950 — Article 226Madhya Pradesh Excise Act, 1915 — Section 31(1A)(4)

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Supreme Court08 Aug 1996Disposed Of

Union of India and others Vs Jain Shudh Vanaspati Ltd. and another

Supreme Court Of India · AIR 1996 SC 2696 : AIR 1996 SC 2695 : (1996) 86 ELT 460 : (1996) 5 SCALE 873 : (1996) 10 SCC 520 : (1996) 4 SCR 418 Supp

Customs Act, 1962 — Section 124, 130, 18, 28, 47

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Supreme Court08 Aug 1996Allowed

Chief Engineer and another Vs K. Raman

Supreme Court Of India · (1996) 6 AD 193 : AIR 1996 SC 2757 : (1996) 7 JT 435 : (1996) LabIC 2441 : (1996) 2 LLJ 815 : (1996) 5 SCALE 754 : (1996) 10 SCC 571 : (1997) SCC(L&S) 335 : (1997) 1 SLJ 12 : (1997) 1 UPLBEC 377

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Supreme Court08 Aug 1996Allowed

State of Gujarat and Another Vs Devrajbhai Chhaganbhai and Others State of Gujarat and Another Vs Bachu Makod and Others

Supreme Court Of India · (1996) 6 AD 439 : (1996) 7 JT 459 : (1996) 6 SCALE 140 : (1996) 10 SCC 273 : (1996) 4 SCR 409 Supp

Land Acquisition Act, 1894 — Section 11(2), 28

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Supreme Court08 Aug 1996Dismissed

Jiwas Das (Dead) Through Lrs. Vs Financial Commissioner, Revenue, Haryana and Others

Supreme Court Of India · (1998) 8 SCC 740

Haryana Ceiling on Land Holdings Act, 1972 — Section 33(2)(i)

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Supreme Court08 Aug 1996Dismissed

Rajendra Singh Vs State of M.P. and Others

Supreme Court Of India · (1996) 2 MPJR 369

Constitution of India, 1950 — Article 226Madhya Pradesh Excise Act, 1915 — Section 31(1), 31(1A), 31(4)

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Supreme Court07 Aug 1996Allowed

New Datar Transport Co. (Pvt.) Ltd. Vs Radhabai (Smt) and Others

Supreme Court Of India · (1997) 2 ACC 73 : (1997) ACJ 85 : (1996) 6 AD 518 : (1996) 7 JT 457 : (1996) 114 PLR 732 : (1996) 6 SCALE 121 : (1996) 10 SCC 442 : (1996) 4 SCR 379 Supp : (1996) 2 UJ 651

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Supreme Court07 Aug 1996Disposed Of

Surjit Singh Vs State of Haryana

Supreme Court Of India · (1996) 6 AD 1 : (1996) 2 ALD(Cri) 689 : (1996) CriLJ 4161 : (1996) 7 JT 635 : (1996) 5 SCALE 683 : (1996) 10 SCC 281

Evidence Act, 1872 — Section 27Explosive Substances Act, 1908 — Section 5

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Supreme Court07 Aug 1996Dismissed

K. Dayanandalal and Others Vs State of Kerala and Others

Supreme Court Of India · (1996) 6 AD 40 : (1996) 7 JT 532 : (1996) 5 SCALE 630 : (1996) 9 SCC 728 : (1996) 4 SCR 329 Supp : (1996) 3 SLJ 139

Kerala Police Act, 1960 — Section 69, 69(1)Kerala State and Subordinate Services Rules, 1958 — Rule 1, 28, 28(10)

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Supreme Court07 Aug 1996Allowed

Tulsi Singh Vs State of Punjab

Supreme Court Of India · (1996) 6 AD 14 : AIR 1996 SC 3477 : (1996) 3 Crimes 319 : (1996) 5 SCALE 681 : (1996) 6 SCC 63 : (1996) 4 SCR 340 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302

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Supreme Court07 Aug 1996Dismissed

Baldev Singh and others Vs State of Pujnab through Collector

Supreme Court Of India · (1996) 6 AD 387 : AIR 1996 SC 3498 : (1996) 8 JT 280 : (1996) 6 SCALE 42 : (1996) 10 SCC 37 : (1996) 4 SCR 359 Supp

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 23, 4(1)

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Supreme Court07 Aug 1996Allowed

Divakar Neekantha Hegde and others and Narayana Gopal Krishna Hegde and others Vs State of Karnataka

Supreme Court Of India · AIR 1996 SC 3490 : (1996) 2 ALD(Cri) 371 : (1996) 3 Crimes 264 : (1996) 7 JT 63 : (1996) 5 SCALE 636 : (1996) 10 SCC 236

Karnataka Forest Act, 1963 — Section 104, 62(2)Penal Code, 1860 (IPC) — Section 114, 143, 147, 149, 302

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Supreme Court07 Aug 1996Dismissed

Karan Singh and Others Vs Union of India (UOI)

Supreme Court Of India · (1996) 6 AD 392 : (1996) 6 SCALE 100 : (1996) 11 SCC 170 : (1996) 4 SCR 375 Supp

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 54

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Supreme Court07 Aug 1996Partly Allowed

V.L. Patil Vs Arjun Halappa Naikawadi and others

Supreme Court Of India · AIR 1997 SC 458 : (1996) AIRSCW 3844 : (1996) 5 SCALE 824 : (1996) 10 SCC 358 : (1996) 4 SCR 345 Supp : (1996) 6 Supreme 378

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Supreme Court07 Aug 1996Dismissed

Jhandoo (Dead) by LRs. and others Vs Union of India

Supreme Court Of India · (1996) 6 AD 550 : AIR 1997 SC 379 : (1996) AIRSCW 3747 : (1996) 6 SCALE 98 : (1996) 4 SCR 377 Supp : (1996) 6 Supreme 744

Land Acquisition Act, 1894 — Section 4(1), 54

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Supreme Court07 Aug 1996Allowed

Chintaman and another Vs State of Maharashtra and another

Supreme Court Of India · (1996) 6 AD 601 : AIR 1997 SC 448 : (1996) AIRSCW 3832 : (1996) 6 SCALE 101 : (1996) 10 SCC 36 : (1996) 4 SCR 368 Supp : (1996) 6 Supreme 611

Land Acquisition Act, 1894 — Section 23, 28, 34, 4

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Supreme Court07 Aug 1996Disposed Of

State of Kerala and others Vs M.N. Sankara Narayanan and others

Supreme Court Of India · (1996) 6 AD 551 : AIR 1997 SC 1463 : (1997) AIRSCW 151 : (1996) 7 JT 462 : (1996) 6 SCALE 148 : (1996) 10 SCC 353 : (1996) 4 SCR 363 Supp : (1996) 6 Supreme 478

Kerala Preservation of Trees Act, 1986 — Section 2, 5

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Supreme Court07 Aug 1996Dismissed

Malkiat Singh Vs State of Punjab

Supreme Court Of India · AIR 1996 SC 2590 : (1996) 2 ALD(Cri) 572 : (1996) CriLJ 3583 : (1996) 3 Crimes 112 : (1996) 7 JT 586 : (1996) 5 SCALE 670 : (1996) 2 SCALE 400 : (1996) 10 SCC 274 : (1996) 2 UPLBEC 827

Penal Code, 1860 (IPC) — Section 300, 302, 325

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