Supreme Court20 Jan 1997Allowed

State of Rajasthan Vs Dinesh Kumar Bharti

Supreme Court Of India · AIR 1997 SC 976 : (1997) AIRSCW 920 : (1997) 1 JT 717 : (1997) 1 LLJ 849 : (1997) 2 RLW 265 : (1997) 1 SCALE 475 : (1997) 2 SCC 546 : (1997) SCC(L&S) 574 : (1997) 1 SCR 400 : (1997) 2 Supreme 121

Rajasthan Service Rules, 1951 — Rule 23A, 25, 6(3)
Supreme Court20 Jan 1997Dismissed

M/s. New Kenilworth Hotel (P) Ltd. Vs Orissa State Finance Corporation and others

Supreme Court Of India · AIR 1997 SC 978 : (1997) AIRSCW 921 : (1997) 84 CLT 278 : (1997) 1 JT 712 : (1997) 2 LW 276 : (1997) 2 MLJ 52 : (1999) 1 OLR 214 : (1997) 1 SCALE 472 : (1997) 3 SCC 462 : (1997) 1 SCR 395 : (1997) 4 Supreme 355

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, 104(2), 2(9)State Financial Corporations Act, 1951 — Section 29
Supreme Court17 Jan 1997Dismissed

Santosh Kumar Verma and others Vs State of Bihar and others

Supreme Court Of India · AIR 1997 SC 975 : (1997) AIRSCW 919 : (1997) 75 FLR 723 : (1997) 2 JT 97 : (1997) 2 LLJ 78 : (1997) 2 PLJR 9 : (1997) 1 SCALE 528 : (1997) 2 SCC 713 : (1997) 1 SCR 371 : (1997) 2 Supreme 10

Bihar Regional Development Authorities Act, 1981 — Section 6(3)
Supreme Court17 Jan 1997Allowed

State Bank of Indore Vs Govindrao

Supreme Court Of India · (1997) 2 CALLT 80 : (1997) 75 FLR 766 : (1997) 1 JLJ 294 : (1997) 1 JT 655 : (1997) 1 LLJ 841 : (1997) 2 RLW 239 : (1997) 1 SCALE 360 : (1997) 2 SCC 617 : (1997) SCC(L&S) 538 : (1997) 1 SCR 300

Supreme Court17 Jan 1997Disposed Of

Central Bureau of Investigation Vs Subodh Kumar Dutta and another

Supreme Court Of India · (1997) 21 ACR 256 : AIR 1997 SC 869 : (1997) AIRSCW 746 : (1997) 1 ALD(Cri) 583 : (1997) CriLJ 1173 : (1997) 1 JT 726 : (1997) 2 RLW 267 : (1997) 1 SCALE 406 : (1997) 10 SCC 567 : (1997) 1 SCR 365

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 401, 482General Clauses Act, 1897 — Section 6
Supreme Court16 Jan 1997Allowed

Prem Vs Daula and others

Supreme Court Of India · AIR 1997 SC 715 : (1997) AIRSCW 530 : (1997) 1 ALD(Cri) 504 : (1997) 1 ALT(Cri) 680 : (1997) CriLJ 838 : (1997) 1 Crimes 107 : (1997) 1 JT 499 : (1997) 1 SCALE 339 : (1997) 9 SCC 754 : (1997) 1 Supreme 651

Penal Code, 1860 (IPC) — Section 302, 34, 449
Supreme Court16 Jan 1997Partly Allowed

Rajaram and Others Vs State of M.P.

Supreme Court Of India · (1997) 1 JLJ 271 : (1997) 1 SCALE 353

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324