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Supreme Court Of India judgments

59,846 judgments · page 1,878 of 2,993

Supreme Court27 Jan 1997Allowed

State of Bihar and others Vs Sheo Narayan Singh

Supreme Court Of India · AIR 1997 SC 711 : (1997) AIRSCW 527 : (1997) 45 BLJR 1081 : (1997) 2 CALLT 61 : (1997) 75 FLR 682 : (1997) 2 JT 10 : (1997) 1 PLJR 120 : (1997) 1 SCALE 493 : (1997) 3 SCC 46 : (1997) SCC(L&S) 754 : (1997) 1 SCR 549 : (1997) 2 Supreme 286

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Supreme Court24 Jan 1997dismissed

Sodagar Singh Vs State of Punjab and Others

Supreme Court Of India · (1997) 2 JT 99 : (1997) 1 LLJ 916 : (1997) 1 LLJ 196 : (1997) 1 SCALE 529 : (1997) 2 SCC 554 : (1997) SCC(L&S) 547 : (1997) 1 SCR 523

Punjab Roadways (Ministerial) State Service Class III Rules, 1997 — Rule 22, 8, 9
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Supreme Court24 Jan 1997Allowed

Teja Singh Vs State of Punjab and Others

Supreme Court Of India · AIR 1997 SC 921 : (1997) 1 ALD(Cri) 547 : (1997) 2 CALLT 72 : (1997) CriLJ 1175 : (1997) 1 Crimes 103 : (1997) 1 JT 674 : (1997) 1 SCALE 453

Penal Code, 1860 (IPC) — Section 201, 302, 34
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Supreme Court24 Jan 1997Allowed

Bhakta Rame Gowda and others Vs State of Karnataka and another

Supreme Court Of India · AIR 1997 SC 1038 : (1997) AIRSCW 1031 : (1997) 2 JT 325 : (1997) 1 LLJ 886 : (1997) 1 SCALE 624 : (1997) 1 SCALE 596 : (1997) 2 SCC 661 : (1997) 1 SCR 535 : (1997) 3 Supreme 108

Constitution of India, 1950 — Article 16, 335Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 8, 9
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Supreme Court24 Jan 1997dismissed

Anarkali Sarabhai, Shahibag House, Ahmedabad Vs Commissioner of Income Tax, Ahmedabad

Supreme Court Of India · AIR 1997 SC 1677 : (1997) AIRSCW 731 : (1997) 89 CompCas 28 : (1997) 224 ITR 422 : (1997) 2 JT 192 : (1997) 1 SCALE 465 : (1997) 3 SCC 238 : (1997) 1 SCR 500 : (1997) 1 Supreme 639 : (1997) 90 TAXMAN 509

Companies Act, 1956 — Section 100, 104, 402, 77, 80Income Tax Act, 1961 — Section 2(47), 45Transfer of Property Act, 1882 — Section 53A, 54
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Supreme Court24 Jan 1997dismissed

Krishnan and another Vs Krishnaveni and another

Supreme Court Of India · (1997) 21 ACR 338 : AIR 1997 SC 987 : (1997) AIRSCW 950 : (1997) 1 ALD(Cri) 571 : (1997) 1 ALT(Cri) 560 : (1997) CriLJ 1519 : (1997) 1 Crimes 97 : (1997) 1 JT 657 : (1997) MPLJ 290 : (1997) 1 MPLJ 290 : (1997) 2 OLR 95 : (1997) 2 RLW 241 : (1997) 1 SCALE

Criminal Procedure Code, 1973 (CrPC) — Section 173, 202, 307, 386, 389Penal Code, 1860 (IPC) — Section 11, 406, 420, 500
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Supreme Court24 Jan 1997Allowed

State of Punjab and another Vs Swaran Singh

Supreme Court Of India · AIR 1997 SC 1037 : (1997) AIRSCW 1030 : (1997) 2 JT 331 : (1997) 1 LLJ 915 : (1997) 1 SCALE 621 : (1997) 3 SCC 208 : (1997) SCC(L&S) 512 : (1997) 1 SCR 539 : (1997) 2 Supreme 697

Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 11, 14, 15
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