Supreme Court28 Jan 1997dismissed
Commissioner of Income Tax Vs Concord Industries Ltd.
Supreme Court Of India · (2001) 247 ITR 800
Income Tax Act, 1961 — Section 261, 79
COURT ARCHIVE
Supreme Court Of India judgments
59,846 judgments · page 1,877 of 2,993
Supreme Court28 Jan 1997dismissed
Sunil Kumar and others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1997 SC 940 : (1997) AIRSCW 852 : (1997) 1 ALD(Cri) 585 : (1997) CriLJ 1183 : (1997) 1 Crimes 238 : (1997) 1 JLJ 192 : (1997) 2 JT 1 : (1997) 1 SCALE 503 : (1997) 10 SCC 570 : (1997) 1 SCR 589 : (1997) 2 Supreme 579
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 379Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 147, 149, 302, 307
Supreme Court28 Jan 1997dismissed
Food Corporation of India, etc. etc. Vs State of Kerala
Supreme Court Of India · AIR 1997 SC 1252 : (1997) AIRSCW 1298 : (1997) 2 JT 243 : (1997) 1 SCALE 720 : (1997) 3 SCC 410 : (1997) 1 SCR 24 : (1997) 105 STC 4 : (1997) 3 Supreme 653
Coffee Act, 1942 — Section 14, 25(1), 26(1), 34(2)Contract Act, 1872 — Section 14Essential Commodities Act, 1955 — Section 3
Supreme Court28 Jan 1997Allowed
Hikmat Ali Khan Vs Ishwar Prasad Arya and others
Supreme Court Of India · AIR 1997 SC 864 : (1997) AIRSCW 737 : (1997) 2 JT 182 : (1997) 2 MLJ 84 : (1997) 1 SCALE 557 : (1997) 3 SCC 131 : (1997) 1 SCR 632 : (1997) 1 Supreme 678 : (1997) 1 UPLBEC 469
Advocates Act, 1961 — Section 35, 37Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307
Supreme Court28 Jan 1997dismissed
Gurlingappa and others Vs Assistant Commissioner and Land Acquisition Officer, Gulbarg
Supreme Court Of India · AIR 1997 SC 1750 : (1997) AIRSCW 945 : (1997) 2 JT 400 : (1997) 2 RLW 292 : (1997) 1 SCALE 746 : (1997) 3 SCC 627 : (1997) 1 SCR 652 : (1997) 2 Supreme 646
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court28 Jan 1997Allowed
R.K. Sethi and another Vs Oil and Natural Gas Commission and others
Supreme Court Of India · AIR 1997 SC 899 : (1997) AIRSCW 788 : (1997) 75 FLR 737 : (1997) 2 JT 201 : (1997) 1 SCALE 587 : (1997) 10 SCC 616 : (1997) 1 SCR 616 : (1997) 3 Supreme 557
Constitution of India, 1950 — Article 32
Supreme Court28 Jan 1997Dismissed
Baldev Krishan etc. Vs State of Haryana
Supreme Court Of India · AIR 1997 SC 1666 : (1997) AIRSCW 718 : (1997) 1 ALD(Cri) 591 : (1997) CriLJ 1162 : (1997) 2 JT 39 : (1997) 1 SCALE 509 : (1997) 4 SCC 486 : (1997) 3 Supreme 304
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court28 Jan 1997Allowed
Shri Malaprabha Coop. Sugar Factory Ltd. Vs Union of India (UOI) and Another
Supreme Court Of India · (1997) 2 JT 361 : (1997) 1 SCALE 553 : (1997) 10 SCC 216 : (1997) 1 SCR 641
Essential Commodities Act, 1955 — Section 3(3C)
Supreme Court28 Jan 1997Allowed
Choksi Tube Company Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 77 ECR 38 : (1998) 97 ELT 404 : (1997) 11 SCC 179
Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 25(1), 25(2)
Supreme Court28 Jan 1997Disposed Of
Assistant Collector of Customs and Others Vs Anam Electrical Manufacturing Co. and Others
Supreme Court Of India · (1997) 90 ELT 260 : (1997) 2 JT 335 : (1997) 1 SCALE 763 : (1997) 1 SCALE 716 : (1997) 5 SCC 744 : (1997) 1 SCR 648
Supreme Court27 Jan 1997Dismissed
U.P. Secretariat U.D.A. Association through its Joint Secretary, G.C. Srivastava and Others Vs State of U.P. and Others
Supreme Court Of India · (1997) 6 SCALE 5 : (1997) 4 SCALE 15 : (1997) 3 SCALE 24 : (1997) 10 SCC 537
Supreme Court27 Jan 1997Allowed
Pramod Kumar Mantri and Another Vs State of Orissa
Supreme Court Of India · (1997) 2 JT 333
Penal Code, 1860 (IPC) — Section 149, 302, 304, 34
Supreme Court27 Jan 1997Disposed Of
A. Sivanesan Vs State of T.N.
Supreme Court Of India · (1999) 3 ACR 2562 : (1998) 9 JT 287 : (1997) 11 SCC 204
Supreme Court27 Jan 1997Allowed
Hindustan Machines Tools Ltd. and Another Vs M.S. Kang/P.N. Kashyap
Supreme Court Of India · (1997) 2 JT 393 : (1997) 1 LLJ 911 : (1997) 1 SCALE 748 : (1997) 11 SCC 186 : (1998) SCC(L&S) 107 : (1997) 1 SCR 569
Supreme Court27 Jan 1997dismissed
Bhagti (Smt) (Deceased) through her Lrs. Jagdish Ram Sharma Vs State of Haryana
Supreme Court Of India · AIR 1997 SC 1793 : (1997) AIRSCW 1112 : (1997) 2 JT 291 : (1997) 2 LW 263 : (1997) 2 MLJ 108 : (1997) 1 SCALE 788 : (1997) 4 SCC 473 : (1997) 1 SCR 576 : (1997) 2 Supreme 734 : (1997) 1 UJ 632
Land Acquisition Act, 1894 — Section 18, 26, 28A, 28A(1)
Supreme Court27 Jan 1997Allowed
M/s. Goodyear India Ltd. Vs Collector of Customs, Bombay
Supreme Court Of India · AIR 1997 SC 1683 : (1997) AIRSCW 742 : (1997) 58 ECC 40 : (1997) 68 ECR 736 : (1997) 90 ELT 7 : (1997) 2 JT 114 : (1997) 1 SCALE 488 : (1997) 2 SCC 582 : (1997) 1 SCR 556
Additional Duty Rules, 1976 — Rule 2Central Excise Rules, 1944 — Rule 8Customs Tariff Act, 1975 — Section 393
Supreme Court27 Jan 1997Allowed
M/s. Ponds India Ltd. Vs Collector of Central Excise, Madras
Supreme Court Of India · AIR 1997 SC 1708 : (1997) AIRSCW 857 : (1997) 58 ECC 1 : (1997) 68 ECR 731 : (1997) 90 ELT 3 : (1997) 1 JT 729 : (1997) 1 SCALE 484 : (1997) 2 SCC 577 : (1997) 1 SCR 541 : (1997) 2 Supreme 274
Central Excise Rules, 1944 — Rule 8Finance Act, 1978 — Section 37Finance Act, 1988 — Section 2, 82
Supreme Court27 Jan 1997Allowed
Himachal Pradesh Nagar Vikas Pradhikaran Vs M/s. Aggarwal and Co.
Supreme Court Of India · AIR 1997 SC 1027 : (1997) AIRSCW 1009 : (1997) 1 ARBLR 275 : (1997) 2 JT 305 : (1997) 1 SCALE 786 : (1997) 9 SCC 369 : (1997) 1 SCR 582 : (1997) 2 Supreme 731
Civil Procedure Code, 1908 (CPC) — Section 47
Supreme Court27 Jan 1997Allowed
State of U.P. and others Vs Smt. Damyanti Singh and others
Supreme Court Of India · AIR 1997 SC 1433 : (1997) AIRSCW 1561 : (1997) 2 JT 308 : (1997) 1 SCALE 718 : (1997) 10 SCC 715 : (1997) 3 Supreme 61 : (1997) 1 UPLBEC 589
Supreme Court27 Jan 1997Dismissed
Harish Chander Singh Vs S.N. Tripathi
Supreme Court Of India · AIR 1997 SC 879 : (1997) AIRSCW 766 : (1997) 2 JT 356 : (1997) 2 RLW 226 : (1997) 1 SCALE 497 : (1997) 9 SCC 694 : (1997) 2 Supreme 278 : (1997) 2 UPLBEC 997
Advocates Act, 1961 — Section 38Supreme Court Rules, 1966 — Order 5