Supreme Court04 Feb 1997Dismissed
Commissioner of Income Tax Vs Siwakami Mills Ltd.
Supreme Court Of India · (1998) 144 CTR 172 : (1997) 227 ITR 465 : (1997) 11 SCC 283 : (1997) 95 TAXMAN 73
COURT ARCHIVE
Supreme Court Of India judgments
59,846 judgments · page 1,875 of 2,993
Supreme Court04 Feb 1997Dismissed
ITO, Calcutta and Others Vs Kamal Singh Rampuria
Supreme Court Of India · (1998) 9 JT 276 : (1997) 11 SCC 285
Income Tax Act, 1961 — Section 147, 148
Supreme Court03 Feb 1997Dismissed
Amitabh Kumar and another Vs Director of Estates and another
Supreme Court Of India · AIR 1997 SC 1308 : (1997) AIRSCW 1404 : (1997) 2 JT 447 : (1997) 2 SCALE 39 : (1997) 3 SCC 88 : (1997) SCC(L&S) 698 : (1997) 1 SCR 854 : (1997) 2 Supreme 586 : (1997) 1 UPLBEC 587
Supreme Court03 Feb 1997Disposed Of
Board of Management of S.V.T. Educational Institution and another Vs A. Raghupathy Bhat and others
Supreme Court Of India · AIR 1997 SC 1898 : (1997) AIRSCW 1650 : (1997) 2 JT 523 : (1997) 2 LLJ 386 : (1997) 2 SCALE 44 : (1997) 10 SCC 178 : (1997) 1 SCR 865 : (1997) 2 Supreme 565 : (1997) 1 UJ 492
Karnataka Private Educational Institutions (Discipline and Control) Act, 1975 — Section 12(3)(4), 6
Supreme Court03 Feb 1997Allowed
K.I. Pavunny Vs Assistant Collector (HQ), Central Excise Collectorate, Cochin
Supreme Court Of India · AIR 1998 SC 2613 : (1998) AIRSCW 2653 : (1997) 1 ALD(Cri) 598 : (1997) 1 Crimes 210 : (1997) 90 ELT 241 : (1997) 2 JT 120 : (1997) 1 SCALE 640 : (1997) 3 SCC 721 : (1997) 1 SCR 797 : (1998) 8 Supreme 289
Supreme Court03 Feb 1997Allowed
State of Haryana Vs Mewa Singh
Supreme Court Of India · AIR 1997 SC 1407 : (1997) AIRSCW 1532 : (1997) 1 ALD(Cri) 532 : (1997) 1 ALT(Cri) 478 : (1997) CriLJ 1906 : (1997) 1 Crimes 142 : (1997) 2 JT 226 : (1997) 1 SCALE 692 : (1997) 10 SCC 587 : (1997) 2 Supreme 145
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
Supreme Court03 Feb 1997Dismissed
Hanamanthappa and another Vs Chandrashekharappa and others
Supreme Court Of India · AIR 1997 SC 1307 : (1997) AIRSCW 1403 : (1997) 2 JT 528 : (1997) 2 LW 6 : (1997) 2 LW 26 : (1997) 2 MLJ 107 : (1997) 2 SCALE 59 : (1997) 9 SCC 688 : (1997) 1 SCR 846 : (1997) 2 Supreme 410 : (1997) 1 UJ 808
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A, Order 7 Rule 17
Supreme Court03 Feb 1997Dismissed
State of Bihar and others Vs Subhash Singh
Supreme Court Of India · AIR 1997 SC 1390 : (1997) AIRSCW 1507 : (1997) 2 JT 463 : (1997) 2 LW 24 : (1997) 2 MLJ 57 : (1997) 1 PLJR 79 : (1997) 2 SCALE 50 : (1997) 4 SCC 430 : (1997) 1 SCR 850 : (1997) 2 Supreme 149 : (1997) 1 UJ 483
Constitution of India, 1950 — Article 154, 163, 166, 53, 73
Supreme Court03 Feb 1997Disposed Of
State of U.P. and others Vs Committee of Management, Azad Uchchtar Madhyamik Vidyalaya and another
Supreme Court Of India · AIR 1997 SC 1421 : (1997) AIRSCW 1548 : (1997) 2 JT 516 : (1997) 2 SCALE 144 : (1998) SCC(L&S) 479 : (1997) 1 SCR 837 : (1997) 2 Supreme 344 : (1997) 1 UPLBEC 590
Supreme Court03 Feb 1997Dismissed
State of U.P. Vs Dan Singh and others
Supreme Court Of India · (1997) 21 ACR 262 : AIR 1997 SC 1654 : (1997) AIRSCW 705 : (1997) 1 ALD(Cri) 470 : (1997) 1 ALT(Cri) 644 : (1997) 2 BLJR 1662 : (1997) CriLJ 1150 : (1997) 1 Crimes 121 : (1997) 2 JT 149 : (1997) 1 SCALE 626 : (1997) 3 SCC 747 : (1997) 1 SCR 764 : (1997) 2
Criminal Procedure Code, 1973 (CrPC) — Section 161, 392Penal Code, 1860 (IPC) — Section 141, 147, 149, 300, 302Protection of Civil Rights Act, 1955 — Section 4, 5, 7
Supreme Court03 Feb 1997Dismissed
Kailash Chand and others Vs Lt. Governor of Delhi and others
Supreme Court Of India · AIR 1997 SC 951 : (1997) AIRSCW 898 : (1997) 2 JT 337 : (1997) 1 LLJ 838 : (1997) 1 SCALE 658 : (1997) 3 SCC 27 : (1997) SCC(L&S) 695 : (1997) 1 SCR 791 : (1997) 2 Supreme 590
Constitution of India, 1950 — Article 32Delhi Administration Subordinate Service Rules, 1967 — Rule 19, 26, 5, 6
Supreme Court03 Feb 1997Dismissed
M/s. John Tinson and Co. Pvt. Ltd. and others etc. Vs Mrs. Surjeet Malhan and another etc.
Supreme Court Of India · AIR 1997 SC 1411 : (1997) AIRSCW 1537 : (1997) 88 CompCas 750 : (1997) 1 CTC 718 : (1997) 2 JT 457 : (1997) 2 SCALE 99 : (1997) 9 SCC 651 : (1997) 1 SCR 842 : (1997) 2 Supreme 610 : (1997) 1 UJ 487
Contract Act, 1872 — Section 25(1)
Supreme Court03 Feb 1997Dismissed
Ram Prakash Vs Smt. Charan Kaur and Another
Supreme Court Of India · AIR 1997 SC 3760 : (1997) AIRSCW 1828 : (1997) 2 JT 527 : (1998) 118 PLR 709 : (1997) RD 410 : (1997) 2 SCALE 58 : (1997) 9 SCC 543 : (1997) 1 SCR 840 : (1997) 2 Supreme 409
Civil Procedure Code, 1908 (CPC) — Section 11
Supreme Court03 Feb 1997Dismissed
Bihar State Housing Board and others Vs Lalit Ram
Supreme Court Of India · AIR 1997 SC 961 : (1997) AIRSCW 866 : (1997) 2 JT 241 : (1998) 1 PLJR 72 : (1997) 1 SCALE 695 : (1997) 10 SCC 339 : (1997) 2 Supreme 588
Supreme Court03 Feb 1997
Mohmoodkhan Mahboobkhan Pathan Vs State of Maharashtra
Supreme Court Of India · AIR 1998 SC 2360 : (1998) AIRSCW 2334 : (1997) 1 ALD(Cri) 660 : (1998) 4 ALLMR 78 : (1997) 1 ALT(Cri) 505 : (1998) CriLJ 3635 : (1997) 2 JT 232 : (1997) 1 SCALE 689 : (1997) 10 SCC 600 : (1997) 1 SCR 830 : (1997) 2 Supreme 414
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(2), 5(1)(d)
Supreme Court03 Feb 1997Allowed
Jaipur Development Authority Vs Sita Ram and others
Supreme Court Of India · AIR 1997 SC 1104 : (1997) AIRSCW 1129 : (1997) 2 JT 501 : (1997) 2 SCALE 53 : (1997) 3 SCC 522 : (1997) 1 SCR 859 : (1997) 2 Supreme 246 : (1997) 1 UJ 485
Rajasthan Urban Improvement Trust Act, 1959 — Section 52
Supreme Court03 Feb 1997Disposed Of
Government of Tamil Nadu and another Vs K. Jayaraman
Supreme Court Of India · AIR 1997 SC 1332 : (1997) AIRSCW 1434 : (1997) 2 JT 526 : (1997) 1 LLJ 920 : (1997) 2 SCALE 61 : (1997) 9 SCC 606 : (1997) 1 SCR 848 : (1997) 2 Supreme 456
Supreme Court03 Feb 1997Dismissed
Jaywantraj Punamiya and Others Vs H. Choksi and Co. Pvt. Ltd.
Supreme Court Of India · (1997) 2 JT 518 : (1997) 2 LW 21 : (1997) 2 LW 1 : (1997) 2 MLJ 106 : (1998) RD 681 : (1997) 2 SCALE 54 : (1997) 10 SCC 193 : (1997) 1 SCR 862
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Madras Estate Lands Act, 1908 — Section 3(2)(d)
Supreme Court03 Feb 1997Dismissed
R.P.A. Valliammal Vs R. Palanichami Nadar and others
Supreme Court Of India · AIR 1997 SC 1996 : (1997) AIRSCW 1771 : (1997) 2 CTC 235 : (1997) 2 JT 449 : (1997) 2 LW 22 : (1997) 2 MLJ 36 : (1997) RD 209 : (1997) 2 SCALE 407 : (1997) 2 SCALE 40 : (1997) 10 SCC 209 : (1997) 1 SCR 856(1) : (1997) 2 Supreme 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 93, 47Constitution of India, 1950 — Article 136
Supreme Court31 Jan 1997Disposed Of
Sudeep Chaudhary Vs Radha Chaudhary
Supreme Court Of India · AIR 1999 SC 536 : (1998) AIRSCW 3845 : (1999) CriLJ 466 : (1998) 9 JT 473 : (1997) 11 SCC 286
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24