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59,846 judgments · page 1,874 of 2,993

Supreme Court05 Feb 1997Disposed Of

Adhyaatmam Bhaamini Vs Jagdish Ambalal Shah

Supreme Court Of India · AIR 1997 SC 1180 : (1997) AIRSCW 1209 : (1997) 1 DMC 472 : (1997) 2 JT 640 : (1997) 116 PLR 670 : (1997) 2 RLW 236 : (1997) 2 SCALE 46 : (1997) 9 SCC 471 : (1997) 2 Supreme 346 : (1997) 1 UJ 628

Hindu Marriage Act, 1955 — Section 13(1)
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Supreme Court05 Feb 1997Disposed Of

People''s Union for Civil Liberties Vs Union of India and another

Supreme Court Of India · (1997) ACJ 1299 : AIR 1997 SC 1203 : (1997) AIRSCW 1234 : (1997) 1 ALD(Cri) 663 : (1997) 1 Crimes 190 : (1997) 2 JT 311 : (2001) 5 SCALE 303 : (1997) 1 SCALE 706 : (1997) 3 SCC 433 : (1997) 2 Supreme 429

Constitution of India, 1950 — Article 21, 3, 300, 32Human Rights and Equal Opportunity Commission Act, 1986 — Section 47(1)International Covenant on Civil and Political Rights, 1966 — Article 9(5)
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Supreme Court05 Feb 1997Allowed

Indian Oil Corporation Ltd. and another Vs Ashok Kumar Arora

Supreme Court Of India · AIR 1997 SC 1030 : (1997) AIRSCW 1022 : (1997) 75 FLR 949 : (1997) 2 JT 367 : (1997) 1 SCALE 775 : (1997) 3 SCC 72 : (1997) SCC(L&S) 636 : (1997) 2 Supreme 248

Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 420, 468, 471
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Supreme Court04 Feb 1997Allowed

V.P. Kumaravelu Vs The Bar Council of India, New Delhi and others

Supreme Court Of India · AIR 1997 SC 1014 : (1997) AIRSCW 963 : (1997) 2 BLJR 1553 : (1997) 1 Crimes 254 : (1997) 2 JT 300 : (1997) 2 LW 260 : (1997) 2 LW 259 : (1997) 2 MLJ 89 : (1997) 1 SCALE 685 : (1997) 4 SCC 266 : (1997) 2 Supreme 1 : (1997) 2 UPLBEC 1001

Advocates Act, 1961 — Section 36B(1)
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