Supreme Court12 Feb 1997Dismissed

State of Bihar and Others Vs Jhunjhunwala Industries

Supreme Court Of India · (1998) 2 BLJR 1566 : (1997) 10 JT 758 : (1998) 1 PLJR 73 : (1997) 10 SCC 164 : (1998) 108 STC 3

Bihar Sales Tax Fifth Ordinance (Amendment), 1980 — Section 20ABihar Sales Tax Fifth Ordinance, 1977 — Section 11(2), 6(3)
Supreme Court12 Feb 1997Allowed

Panchugopal Barua and others Vs Umesh Chandra Goswami and others

Supreme Court Of India · AIR 1997 SC 1041 : (1997) AIRSCW 1035 : (1997) 2 JT 554 : (1997) 2 LW 249 : (1997) 2 MLJ 27 : (1997) 2 SCALE 145 : (1997) 4 SCC 713 : (1997) 2 SCR 12 : (1997) 2 Supreme 152 : (1997) 1 UJ 523

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 60
Supreme Court12 Feb 1997Allowed

Vijender and Others Vs State of Delhi

Supreme Court Of India · (1997) 21 ACR 538 : (1997) 1 ALD(Cri) 561 : (1997) 1 ALT(Cri) 628 : (1997) 3 JT 131 : (1997) 2 SCALE 127 : (1997) 6 SCC 171

Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 162, 173, 190(1), 218Evidence Act, 1872 — Section 145, 27, 32, 32(1), 32(2)